Tribunals and Commissions16 Dec 1994Appeal dismissed
SUNNY EMPORIUM Vs MALA SHARMA
National Consumer Disputes Redressal Commission · 1995 1 CPR 483 : 1996 1 CPJ 201
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,245 of 1,397
Tribunals and Commissions16 Dec 1994Appeal allowed
UNITED INDIA INSURANCE CO.LTD Vs BHARAT FRUIT CO.
National Consumer Disputes Redressal Commission · 1995 1 CPC 646 : 1995 1 CPR 565 : 1996 1 CPJ 16
Tribunals and Commissions16 Dec 1994Complaint allowed
A.M.DINESH KUMAR Vs Hindustan Motors Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPR 707 : 1995 3 CPJ 398
Tribunals and Commissions16 Dec 1994
LUCKNOW DEVELOPMENT AUTHORITY Vs MANORAMA SACHAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 28 : 1995 1 CPJ 149 : 1995 1 CPR 231 : 1995 2 CLT 121
Tribunals and Commissions16 Dec 1994
WHEELS WORLD Vs TEJINDER SINGH GREWAL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 27 : 1995 1 CPC 317 : 1995 1 CPJ 133 : 1995 1 CPR 236 : 1995 2 CLT 80 : 1995 3 CTJ 148
Tribunals and Commissions15 Dec 1994Disposed Of
S.K. SINGHAL Vs VICE CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 1 CPC 181 : 1995 1 CPJ 118 : 1995 1 CPR 402 : 1995 2 CLT 55
Tribunals and Commissions15 Dec 1994
K.V. SUBBANNA Vs KUSUMA
National Consumer Disputes Redressal Commission · 1995 1 CPR 493 : 1995 3 CPJ 120
Tribunals and Commissions13 Dec 1994Appeal allowed
Escorts Ltd. Vs RATHOD LALJI BHAI RAMUBHAI
National Consumer Disputes Redressal Commission · 1995 1 CPC 176 : 1995 1 CPJ 123 : 1995 1 CPR 333 : 1995 2 CLT 79
Tribunals and Commissions13 Dec 1994
EXECUTIVE ENGINEER, C.C.O.AND M DIVISION YAVATMAL Vs ANIL GULABRAO MANKAR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 34 : 1995 1 CPJ 146 : 1995 1 CPR 331 : 1995 2 CLT 115
Tribunals and Commissions13 Dec 1994
ZENITH COMPUTERS LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 29 : 1995 1 CPC 175 : 1995 1 CPJ 144 : 1995 1 CPR 410
Tribunals and Commissions13 Dec 1994
J.M.RAO Vs ADMINISTRATOR, U.T.OF LAKSHADWEEP
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 33 : 1995 1 CPC 173 : 1995 1 CPJ 145 : 1995 2 CLT 111
Tribunals and Commissions13 Dec 1994
S.SANKARAN Vs CANARA BANK
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 37 : 1995 1 CPC 230 : 1995 1 CPJ 152 : 1995 1 CPJ 30 : 1995 1 CPR 229 : 1995 2 CLT 100
Tribunals and Commissions13 Dec 1994
RATNAPRABHA MOTORS Vs VASANT D.SALUNKE
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 35 : 1995 2 CLT 94
Tribunals and Commissions13 Dec 1994
PUSHPA PATHANIA Vs RAJASTHAN HOUSING BOARD, KOTA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 36 : 1995 1 CPJ 150 : 1995 1 CPR 239 : 1995 2 CLT 116
Tribunals and Commissions13 Dec 1994
MARKETING MANAGER, LIC OF INDIA Vs S.VIJAYA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 31 : 1995 1 CPC 341 : 1995 1 CPJ 122 : 1995 1 CPR 332 : 1995 2 CLT 66
Tribunals and Commissions13 Dec 1994
HARYANA STATE ELECTRICITY BOARD Vs DEV RAJ VINAYAK
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 32 : 1995 1 CPC 174 : 1995 1 CPJ 124 : 1995 1 CPR 248 : 1995 2 CLT 86
Tribunals and Commissions13 Dec 1994
GLOBAL GRANIMARMO LTD. Vs RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 30 : 1995 1 CPC 179 : 1995 1 CPJ 126 : 1995 1 CPR 432 : 1995 2 CLT 460 : 1995 2 CLT 96 : 1995 2 CPJ 77
Tribunals and Commissions13 Dec 1994
Satyam Fibres India P Ltd Vs Indian Banko
National Consumer Disputes Redressal Commission · 1995 1 CPC 185 : 1995 1 CPJ 115 : 1995 1 CPR 405 : 1995 2 CLT 268
Tribunals and Commissions12 Dec 1994Complaint dismissed
ISHWARDAS LEKHRAJ RAMCHANDANI Vs P.J. BUCH
National Consumer Disputes Redressal Commission · 1995 3 CPJ 549
Tribunals and Commissions12 Dec 1994Appeal partly allowed with costs
MANILAL ZAVERBHAI PATEL Vs Telecom District Manager
National Consumer Disputes Redressal Commission · 1995 2 CPR 441 : 1996 1 CPJ 42