Tribunals and Commissions17 Nov 1994Appeal dismissed
CHIEF GENERAL MANAGER, TELEPHONES Vs I.S.AHLUWALIA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 390 : 1996 1 CLT 669
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,248 of 1,397
Tribunals and Commissions16 Nov 1994Appeal allowed with costs
Pradeep Vs KUSHAL AUTO PVT. LTD.
National Consumer Disputes Redressal Commission · 1996 1 CPJ 128
Tribunals and Commissions15 Nov 1994Appeal dismissed
SUNIL KUMAR AGRAWAL Vs CHIEF GENERAL MANAGER TELECOM, PATNA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 374
Tribunals and Commissions15 Nov 1994
UNITED COMMERCIAL BANK Vs Mahendra Popatlal Vora
National Consumer Disputes Redressal Commission · 1995 1 CLT 324 : 1995 1 CPC 7 : 1995 1 CPJ 83 : 1995 1 CPR 242
Tribunals and Commissions15 Nov 1994
Omega Packaging Pvt Ltd Vs CENTRAL BANK OF INDIA
National Consumer Disputes Redressal Commission · 1995 1 CLT 345 : 1995 1 CPC 170 : 1995 1 CPJ 1 : 1995 1 CPR 247
Tribunals and Commissions14 Nov 1994Revision Petition allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs VINOD KUMAR BANSAL
National Consumer Disputes Redressal Commission · 1995 1 CLT 367 : 1995 1 CPC 178 : 1995 1 CPJ 3 : 1995 1 CPR 241
Tribunals and Commissions14 Nov 1994Appeal allowed
INDRAPURI EXPRESS COURIER Vs MODERN AGENCIES
National Consumer Disputes Redressal Commission · 1995 3 CPJ 179
Tribunals and Commissions14 Nov 1994Appeal allowed
VISHAL GOODS TRANSPORT CO. Vs INTER UNIVERSITY PRESS (P) LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 328
Tribunals and Commissions14 Nov 1994
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs DUNGER CHAND
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 45 : 1995 1 CLT 477 : 1995 1 CPJ 37
Tribunals and Commissions11 Nov 1994Appeal rejected
SHUSHIL SHUKLA Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPR 532 : 1996 1 CPJ 100
Tribunals and Commissions11 Nov 1994Complaint allowed with costs
ANAS BABU Vs JOSSOP And CO.
National Consumer Disputes Redressal Commission · 1995 2 CPC 679 : 1995 3 CPJ 105 : 1995 3 CPR 252 : 1996 1 CLT 366
Tribunals and Commissions11 Nov 1994Complaint allowed with costs
PLASTIC INTERNATIONAL Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 526 : 1996 1 CLT 679 : 1996 1 CPR 95
Tribunals and Commissions11 Nov 1994Complaints allowed without costs
RAHMATH PRODUCE And CO. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPR 693 : 1995 3 CPJ 158
Tribunals and Commissions11 Nov 1994Appeal dismissed
MAHADEO B. GULHANE Vs Maharashtra State Electricity Board
National Consumer Disputes Redressal Commission · 1995 3 CPJ 191
Tribunals and Commissions11 Nov 1994
TELECOMMUNICATION DISTRICT MANAGER, PANAJI Vs ALOYSIUS BRAGANZA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 46 : 1995 1 CLT 451
Tribunals and Commissions10 Nov 1994Complaint allowed
NARAYANRAO MAHADEO MANJREKAR Vs Sangli Bank Limited
National Consumer Disputes Redressal Commission · 1995 1 CPC 588 : 1995 1 CPR 582 : 1995 2 CPJ 316
Tribunals and Commissions10 Nov 1994Complaint allowed with costs
P.K.RAMESHAN Vs M.O.HASSAN KUTHOOS MARICAR LTD.
National Consumer Disputes Redressal Commission · 1995 1 CLT 423 : 1995 1 CPJ 111
Tribunals and Commissions10 Nov 1994Appeal allowed with costs
SANJAY KISHAN KAUL, ADVOCATE Vs GROOVY COMMUNICATIONS
National Consumer Disputes Redressal Commission · 1995 1 CPJ 417 : 1995 2 CLT 178
Tribunals and Commissions10 Nov 1994Appeal allowed
K. Chandrasekaran Vs STANES MOTORS SOUTH INDIA LTD.
National Consumer Disputes Redressal Commission · 1995 1 CLT 429 : 1995 1 CPJ 108
Tribunals and Commissions10 Nov 1994Appeal partly allowed
COOL INDIA Vs RAMA LUTHRA
National Consumer Disputes Redressal Commission · 1995 1 CPJ 403 : 1995 2 CLT 190