Tribunals and Commissions14 Oct 1994Complaint allowed
S.C.SEGARAM Vs ANZ Grindlays Bank
National Consumer Disputes Redressal Commission · 1995 1 CLT 516 : 1995 1 CPC 207 : 1995 1 CPJ 323 : 1995 1 CPR 35
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,251 of 1,397
Tribunals and Commissions13 Oct 1994Order Set Aside
MAHARASHTRA STATE ELECTRICITY BOARD, (O And M DIVISION), WARDHA Vs K.L. RAMANI
National Consumer Disputes Redressal Commission · 1994 3 CPJ 170 : 1995 1 CPC 196 : 1995 1 CPR 334 : 1995 2 CLT 435
Tribunals and Commissions13 Oct 1994Appeal allowed
DIRECTOR, GRAMIN VIDYUT SAHAKARI SAMITI Vs TEJMANI PANDEY
National Consumer Disputes Redressal Commission · 1995 1 CCC 37 : 1995 1 CLT 396 : 1995 1 CLT 572 : 1995 1 CPC 343 : 1995 1 CPJ 53
Tribunals and Commissions13 Oct 1994
JAIDEV SHARMA Vs WHEEL WORLD
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 150 : 1995 1 CPJ 72 : 1995 2 CLT 436
Tribunals and Commissions12 Oct 1994
INTERFREIGHT SERVICES PRIVATE LTD. Vs USHA INTERNATIONAL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 151 : 1995 1 CPJ 128 : 1995 2 CLT 112
Tribunals and Commissions11 Oct 1994
ANURADHA BUILDERS Vs RANJIT PRASAD
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 152 : 1995 1 CPJ 129 : 1995 2 CLT 119
Tribunals and Commissions10 Oct 1994Appeal allowed
RABA CONTEL PVT. LTD. Vs PRINTER
National Consumer Disputes Redressal Commission · 1994 2 CPC 576 : 1994 3 CPR 389 : 1995 1 CLT 233 : 1995 1 CPJ 51
Tribunals and Commissions10 Oct 1994Appeal dismissed
COMMON WEALTH PHARMACEUTICAL Vs Divisional Manager, Canara Bank
National Consumer Disputes Redressal Commission · 1994 2 CPC 589 : 1994 3 CPR 402 : 1995 1 CLT 277 : 1995 1 CPJ 50
Tribunals and Commissions10 Oct 1994
COMPUTER AIDED LEARNING SYSTEMS LTD. Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 157 : 1994 2 CPC 574 : 1994 3 CPJ 167 : 1994 3 CPR 387 : 1995 1 CLT 225
Tribunals and Commissions10 Oct 1994
FRUIT AND VEGETABLE PROJECT, NEW DELHI Vs N.SANKAR REDDY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 155 : 1994 2 CPC 566 : 1994 3 CPJ 163 : 1994 3 CPR 380 : 1995 1 CLT 207
Tribunals and Commissions10 Oct 1994
UNITED INDIA INSURANCE CO. LTD. Vs HAYAGRIV TEXTILE IND.(P)LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 153 : 1994 2 CPC 580 : 1994 3 CPJ 165 : 1994 3 CPR 393 : 1995 1 CLT 240
Tribunals and Commissions10 Oct 1994
BELLATHI PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD. Vs SELVARAJ
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 154 : 1994 2 CPC 588 : 1994 3 CPJ 161 : 1994 3 CPR 400 : 1995 1 CLT 268
Tribunals and Commissions10 Oct 1994
Nanda Kishore Lakhotia Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1994 2 CPC 575 : 1994 3 CPR 388 : 1995 1 CLT 229 : 1998 2 CPJ 15
Tribunals and Commissions07 Oct 1994
KAMALENDU GHOSH Vs Pradip Kumar Das
National Consumer Disputes Redressal Commission · 1995 2 CPC 410 : 1995 2 CPJ 295
Tribunals and Commissions07 Oct 1994Appeal dismissed
CHOUDHARI AGENCIES Vs Nasir Ali
National Consumer Disputes Redressal Commission · 1995 1 CPJ 478 : 1995 2 CLT 218
Tribunals and Commissions06 Oct 1994Appeal allowed
Maharashtra State Electricity Board Vs SATISH GOPALRAO GHATATE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 187
Tribunals and Commissions06 Oct 1994Partly Allowed
EISH MADHU TALWAR Vs Central Bank of India
National Consumer Disputes Redressal Commission · 1995 1 CLT 620 : 1995 1 CPC 505 : 1995 1 CPJ 258
Tribunals and Commissions06 Oct 1994Application disposed of
Janardhan Mohapatra Vs Branch Manager, Bank of Baroda
National Consumer Disputes Redressal Commission · 1995 2 CPC 290 : 1995 2 CPJ 361
Tribunals and Commissions05 Oct 1994Appeal allowed without costs
Union of India Vs MANDVI MERCHANTS ASSOCIATION
National Consumer Disputes Redressal Commission · 1995 1 CPC 233 : 1995 1 CPR 187 : 1995 3 CPJ 181
Tribunals and Commissions05 Oct 1994
SUMAN BALA GUPTA Vs AKASH GANGA BUILDERS And ENGINEERS PVT.
National Consumer Disputes Redressal Commission · 1995 2 CPC 289 : 1995 2 CPJ 359