Tribunals and Commissions22 Sept 1994Appeal partly allowed
SKYPAK COURIERS Vs UNITED COMMERCIAL BANK
National Consumer Disputes Redressal Commission · 1995 1 CLT 431 : 1995 1 CPJ 119
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,253 of 1,397
Tribunals and Commissions22 Sept 1994Appeal partly allowed
RAVJIBHAI BABUBHAI SODHA PARMAR Vs KARUNASAGAR SALES And SERVICE
National Consumer Disputes Redressal Commission · 1995 1 CLT 426 : 1995 1 CPJ 100
Tribunals and Commissions22 Sept 1994
AMRUTLAL LALLUBHAI Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1995 2 CPC 418 : 1995 2 CPJ 353
Tribunals and Commissions22 Sept 1994Appeal allowed
DWIJABAR SWAIN, ASSISTANT CIVIL SUPPLIES OFFICER Vs SANTHOSH KUMAR PANDA
National Consumer Disputes Redressal Commission · 1995 1 CPJ 472 : 1995 2 CLT 210
Tribunals and Commissions21 Sept 1994Appeal allowed
CHIEF POST MASTER GENERAL, BIHAR CIRCLE, PATNA Vs SRIDHAR JHA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 597 : 1996 1 CPC 259
Tribunals and Commissions21 Sept 1994Appeal dismissed
NARAYAN CHANDRA DE DHARA Vs Calcutta Municipal Corporation
National Consumer Disputes Redressal Commission · 1995 1 CLT 640 : 1995 1 CPJ 293
Tribunals and Commissions20 Sept 1994Appeal dismissed
Life Insurance Corporation of India Vs B.N. SAHAY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 593 : 1996 1 CPC 254
Tribunals and Commissions20 Sept 1994Complaints dismissed
ABDUL HAMEED Vs M.D.,BIHAR STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1996 1 CPJ 8 : 1996 1 CPR 387
Tribunals and Commissions20 Sept 1994Revisions dismissed
WEST BENGAL STATE ELECTRICITY BOARD Vs SUHASARIA OIL And RICE MILLS
National Consumer Disputes Redressal Commission · 1995 1 CLT 641 : 1995 1 CPJ 279
Tribunals and Commissions19 Sept 1994Revision Petition allowed
BRANCH MANAGER, LIC Vs RAMCHANDER SINGH
National Consumer Disputes Redressal Commission · 1994 3 CPJ 156 : 1994 3 CPR 156
Tribunals and Commissions19 Sept 1994Appeal dismissed
NEW INDIA ASSURANCE CO LTD., LUCKNOW Vs SRI DHARAM SINGH, JAUNPUR
National Consumer Disputes Redressal Commission · 1995 1 CPC 531 : 1995 1 CPJ 444 : 1995 2 CLT 57 : 1995 2 CPR 419
Tribunals and Commissions19 Sept 1994Appeal dismissed
R.P. SINGH Vs JANTA STORE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 122 : 1995 3 CPR 327 : 1996 1 CLT 416
Tribunals and Commissions19 Sept 1994Appeal dismissed
AGRA DEVELOPMENT AUTHORITY Vs MURARI LAL GOEL
National Consumer Disputes Redressal Commission · 1995 1 CLT 547 : 1995 1 CPJ 213
Tribunals and Commissions19 Sept 1994Appeal allowed
GUPTESWAR NATH MISRA Vs DULESWARI DEVI
National Consumer Disputes Redressal Commission · 1995 2 CPJ 355
Tribunals and Commissions19 Sept 1994
MRS.BABY GEORGE Vs GENERAL MANAGER, BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 161 : 1994 3 CPJ 157 : 1994 3 CPR 195
Tribunals and Commissions19 Sept 1994
RAMDEOBABA ENGINEERING COLLEGE Vs SUSHANT YUVRAJ RODE
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 163 : 1994 3 CPJ 160 : 1994 3 CPR 194 : 1995 1 CPC 184 : 1995 2 CLT 439
Tribunals and Commissions18 Sept 1994Petition dismissed
C.E.S.C. Ltd. Vs Ramji Singh
National Consumer Disputes Redressal Commission · 1995 1 CLT 579 : 1995 1 CPC 516 : 1995 1 CPJ 193
Tribunals and Commissions16 Sept 1994
PRAVAT KUMAR SAHOO Vs COMMISSIONER TRANSPORT
National Consumer Disputes Redressal Commission · 1995 2 CPJ 100 : 1995 2 CPR 624
Tribunals and Commissions16 Sept 1994
DEBRAJ Vs State of orissa
National Consumer Disputes Redressal Commission · 1995 2 CPJ 180
Tribunals and Commissions16 Sept 1994Appeal allowed
BIHAR STATE DAIRY CORPN. PATNA Vs ABDUL WAJID
National Consumer Disputes Redressal Commission · 1995 3 CPJ 372