Tribunals and Commissions31 Aug 1994Appeal dismissed
K.C. JAIN Vs D.D.A.
National Consumer Disputes Redressal Commission · 1995 1 CLT 515 : 1995 1 CPJ 348 : 1995 1 CPR 138
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,255 of 1,397
Tribunals and Commissions30 Aug 1994
DHIRENDRA NATH BOSE Vs CHIEF PMG CALCUTIA CIRCLE, GPO
National Consumer Disputes Redressal Commission · 1995 1 CLT 576 : 1995 1 CPJ 196
Tribunals and Commissions25 Aug 1994Appeal dismissed without costs
ASSISTANT ENGINEER, EXCHANGE And OTHERS-s Vs FRAM And CO.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 493 : 1995 2 CLT 229
Tribunals and Commissions25 Aug 1994Appeal dismissed
Natraj Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1995 3 CPR 540 : 1996 1 CLT 237 : 1996 1 CPJ 78
Tribunals and Commissions25 Aug 1994Appeal dismissed with cost
New India Assurance Co. Ltd. Vs AMRABHAI MULABHAI RATOD
National Consumer Disputes Redressal Commission · 1995 2 CPC 631 : 1995 3 CPJ 91 : 1995 3 CPR 243 : 1996 1 CLT 342
Tribunals and Commissions25 Aug 1994Complaint partly allowed
PIPES LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPR 442 : 1996 1 CLT 180 : 1996 1 CPJ 147
Tribunals and Commissions24 Aug 1994
DINESH CHANDRA DUBE Vs R.K. VARMA
National Consumer Disputes Redressal Commission · 1994 3 CPR 688 : 1995 1 CLT 469 : 1995 1 CPC 153 : 1995 2 CPJ 144
Tribunals and Commissions24 Aug 1994
Meera Singh Vs CHIEF EXECUTIVE OFFICER
National Consumer Disputes Redressal Commission · 1994 2 CPC 486 : 1994 3 CPR 558 : 1995 1 CLT 549 : 1995 1 CPJ 217
Tribunals and Commissions23 Aug 1994Complaint dismissed
SIVAKUMAR CORPORATION Vs National Textile Corporation Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CLT 532 : 1995 1 CPJ 338
Tribunals and Commissions23 Aug 1994
PROSOL CHEMICALS PVT. LTD. Vs TRANSPORT CORPORATION OF INDIA LTD.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 149
Tribunals and Commissions22 Aug 1994Appeal allowed
UNIVERSITY OF AGRL. SCIENCES Vs MAHANT PRASAD B.PATTANSHETY
National Consumer Disputes Redressal Commission · 1995 1 CLT 523 : 1995 1 CPJ 308
Tribunals and Commissions22 Aug 1994Dismissed
DAYA SAGAR SAHU Vs UNITED INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1995 1 CLT 514 : 1995 1 CPC 535 : 1995 1 CPJ 316
Tribunals and Commissions22 Aug 1994Appeal dismissed
U.O.I. Vs VIMLA DEVI GUPTA
National Consumer Disputes Redressal Commission · 1995 1 CPR 137 : 1995 2 CPJ 136
Tribunals and Commissions22 Aug 1994Appeal allowed
Syndicate Bank Vs MAXIE ANDRADE
National Consumer Disputes Redressal Commission · 1995 2 CPC 292 : 1995 2 CPJ 345
Tribunals and Commissions19 Aug 1994Appeal dismissed
PRINCIPAL, SOPHIA HINDI SECONDARY SCHOOL Vs RAJESH KUMAR GOYAL
National Consumer Disputes Redressal Commission · 1995 3 CPR 535 : 1996 1 CLT 211 : 1996 1 CPC 286 : 1996 1 CPJ 71
Tribunals and Commissions19 Aug 1994Appeal dismissed
SUKHVIR SINGH Vs SUPERINTENDING ENGINEER
National Consumer Disputes Redressal Commission · 1995 1 CLT 627 : 1995 1 CPC 537 : 1995 1 CPJ 250
Tribunals and Commissions19 Aug 1994Appeal allowed
PARITOSH SINHA Vs C.G.M. UNITED BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 346 : 1995 2 CPR 280
Tribunals and Commissions18 Aug 1994Complaint allowed with costs
RAGHUBIR SINGH JAIN Vs ANSAL HOUSING And CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 1995 1 CLT 425 : 1995 1 CPJ 134 : 1995 1 CPR 98
Tribunals and Commissions18 Aug 1994Appeal allowed
State Bank of Mysore Vs SRI T.L. VASUDEVA RAO
National Consumer Disputes Redressal Commission · 1995 2 CPJ 231
Tribunals and Commissions18 Aug 1994
TAMIL NADU HOUSING BOARD Vs A.V.RAMAKRISHNAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 166 : 1994 3 CPJ 137 : 1994 3 CPR 108 : 1995 1 CPC 47