Tribunals and Commissions03 Jun 1994Appeal allowed
BIHAR STATE ELECTRICITY BOARD Vs SHANKAR REFRACTORIES PVT. LTD
National Consumer Disputes Redressal Commission · 1994 3 CPR 556 : 1995 1 CLT 335 : 1995 1 CPC 112 : 1995 1 CPJ 91
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,264 of 1,397
Tribunals and Commissions02 Jun 1994Appeal dismissed
KAUSHAL KHETARPAL Vs D.E.T. TELEPHONE EXCHANGE
National Consumer Disputes Redressal Commission · 1994 2 CPC 334 : 1994 3 CPJ 394 : 1995 1 CLT 163 : 1995 1 CPR 700
Tribunals and Commissions02 Jun 1994
B.L. BHARDWAJ Vs GOVERNMENT OF HARYANA
National Consumer Disputes Redressal Commission · 1995 1 CPJ 38
Tribunals and Commissions01 Jun 1994Complaint dismissed
V.A.ABDUL RAZACK Vs EXECUTIVE OFFICER, PUNJAL PULIAMPATTI TOWN PANCHAYAT
National Consumer Disputes Redressal Commission · 1995 1 CLT 500 : 1995 1 CPJ 188
Tribunals and Commissions01 Jun 1994Complaint allowed
Renu Saxena Vs S.P. JAKHANWAL
National Consumer Disputes Redressal Commission · 1994 2 CPC 530 : 1994 2 CPR 591 : 1994 3 CPJ 510 : 1995 1 CLT 81
Tribunals and Commissions01 Jun 1994Complaint dismissed
A.Raju Vs POST MASTER
National Consumer Disputes Redressal Commission · 1995 3 CPJ 534 : 1996 1 CPC 240
Tribunals and Commissions01 Jun 1994Complaint dismissed
M.H.KHAN Vs A.P.STATE MINORITIES FINANCE CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 469 : 1995 1 CPR 747
Tribunals and Commissions01 Jun 1994Appeal dismissed
TELEPHONE DISTRICT MANAGER Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1995 2 CLT 410 : 1995 2 CPC 123 : 1995 2 CPJ 173
Tribunals and Commissions01 Jun 1994Appeal allowed without costs
DIVISIONAL MANAGER, L.I.C. Vs NALLA RAJA KUMARI
National Consumer Disputes Redressal Commission · 1995 1 CLT 502 : 1995 1 CPJ 176
Tribunals and Commissions01 Jun 1994
N. SUBASH CHANDER REDDY Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 244 : 1995 3 CPR 74
Tribunals and Commissions01 Jun 1994Appeal allowed
H.U.D.A. Vs LT. COL. YOGESH
National Consumer Disputes Redressal Commission · 1994 3 CPJ 513
Tribunals and Commissions30 May 1994Complaint accepted
MAMAN SINGH Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 270
Tribunals and Commissions28 May 1994Complaint allowed
PURBANCHAL COMMERCIAL ENTERPRISES Vs State of Assam
National Consumer Disputes Redressal Commission · 1994 3 CPJ 464
Tribunals and Commissions28 May 1994
HEMANTI CHUTIA Vs UNITED COMMERCIAL BANK, CALCUTTA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 505
Tribunals and Commissions26 May 1994
DAMODAR PATNAIK Vs R.M. CHOUDHURY ELECTRONICS
National Consumer Disputes Redressal Commission · 1994 3 CPJ 512
Tribunals and Commissions24 May 1994Appeal dismissed with costs
S.D.O. TELEPHONES Vs Shiv Shankar Prasad
National Consumer Disputes Redressal Commission · 1994 3 CPR 508 : 1995 1 CLT 329 : 1995 1 CPC 108 : 1995 1 CPJ 87
Tribunals and Commissions24 May 1994Complaint dismissed
SURENDRA KUMAR BHUNYA Vs COLLECTOR, CUTTACK And OTHERS
National Consumer Disputes Redressal Commission · 1994 3 CPJ 468
Tribunals and Commissions24 May 1994Appeal dismissed
BALCHAND CHHABRIA Vs SUDHANSU BHUSAN PANDA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 338
Tribunals and Commissions24 May 1994Appeal disposed of
K. NETAJI PATNAIK Vs SHYAMLAL DEY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 502
Tribunals and Commissions24 May 1994Appeal dismissed
DISTRICT MANAGER TELECOM Vs HARI SHANKAR SHARAN SINGH
National Consumer Disputes Redressal Commission · 1994 3 CPR 510 : 1995 1 CLT 321 : 1995 1 CPJ 81