Tribunals and Commissions25 Apr 1994
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs SHARDA BHAVAN EDUCATION
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 2 : 1994 2 CPC 230 : 1994 2 CPJ 15 : 1994 2 CPR 283 : 1994 2 CTJ 409
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,270 of 1,397
Tribunals and Commissions22 Apr 1994Revision dismissed
United India Insurance Co. Ltd. Vs RAM PRASAD AGARWAL
National Consumer Disputes Redressal Commission · 1995 2 CPR 380 : 1998 2 CPJ 196
Tribunals and Commissions22 Apr 1994Appeal dismissed
National Insurance Co. Ltd. Vs Sheela Gupta
National Consumer Disputes Redressal Commission · 1994 2 CPC 206 : 1995 1 CLT 610 : 1995 1 CPJ 244
Tribunals and Commissions22 Apr 1994Appeal allowed
VIRENDRA MOHAN MEHTA Vs CHAIRMAN, LIFE INSURANCE CORPN. OF INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 502
Tribunals and Commissions22 Apr 1994Petition allowed
GYAN SINGH Vs CARRYON SAVINGS AND INVESTMENT CO. LTD
National Consumer Disputes Redressal Commission · 1994 2 CPR 269 : 1994 3 CPJ 9
Tribunals and Commissions21 Apr 1994
AMBALA SARABHAI ENTERPRISES LTD OF BARODA Vs V.P. DATTA OF AMBALA CANTT.
National Consumer Disputes Redressal Commission · 1994 2 CPC 140 : 1994 2 CPJ 470 : 1994 2 CPR 606
Tribunals and Commissions21 Apr 1994
SUKANTA SARKAR Vs Canara Bank
National Consumer Disputes Redressal Commission · 1994 2 CPC 50 : 1994 2 CPJ 573 : 1994 2 CPR 272
Tribunals and Commissions19 Apr 1994Appeal partly allowed
MAHENDRA KUMAR ASHOK KUMAR Vs SECRETARY, R.S.E.B., JAIPUR
National Consumer Disputes Redressal Commission · 1994 3 CPJ 168
Tribunals and Commissions18 Apr 1994Dismissed
KISHAN LAL SHAM LAL SHELLER Vs State Bank of India
National Consumer Disputes Redressal Commission · 1995 1 CPJ 198
Tribunals and Commissions18 Apr 1994Complaint allowed
PRAHLADBHAI KADIA Vs SAYAJI IRON WORKS PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPR 353 : 1995 1 CLT 483 : 1995 1 CPJ 178
Tribunals and Commissions18 Apr 1994
RAJENDRA MANMOHAN BARTAKE Vs H.G. ABHAYANKAR
National Consumer Disputes Redressal Commission · 1995 2 CPJ 199
Tribunals and Commissions18 Apr 1994Review Petition dismissed
SELEX OFFICE SYSTEMS (P) LTD Vs SARITA RANI
National Consumer Disputes Redressal Commission · 1994 2 CPC 62 : 1994 2 CPR 295 : 1994 3 CPJ 37
Tribunals and Commissions16 Apr 1994Appeal dismissed
ADDL. DVL. RLY. MANAGER, DIV. OFFICE Vs VALMATHI SRI RAMAKRISHNA PRASAD
National Consumer Disputes Redressal Commission · 1994 2 CPC 251 : 1994 2 CPR 300 : 1994 3 CPJ 59
Tribunals and Commissions15 Apr 1994Appeal dismissed
GHIYA TRADERS Vs G.M., DISTRICT TELECOMMUMCATION, JAIPUR
National Consumer Disputes Redressal Commission · 1995 2 CPC 22 : 1995 2 CPR 91
Tribunals and Commissions13 Apr 1994
K.K. Radha Vs G.U. SEKHAR
National Consumer Disputes Redressal Commission · 1994 3 CPJ 376
Tribunals and Commissions12 Apr 1994Appeal allowed
RAM MURTI GUPTA, A.E., RSEB Vs TARA RAM
National Consumer Disputes Redressal Commission · 1994 3 CPJ 276 : 1995 2 CPR 377
Tribunals and Commissions12 Apr 1994Complaint dismissed
SHIND ENGINEERING INDUSTRIES Vs J.S.BIRDI And SONS.
National Consumer Disputes Redressal Commission · 1994 2 CPC 59 : 1994 2 CPJ 439 : 1994 2 CPR 267
Tribunals and Commissions11 Apr 1994Appeal No. A-276/93 dismissed, Appeal No. A-292/93 accepted
GOEL S. PAL ANDSHANTI RANI GOEL Vs COLLECTOR OF STAMPS
National Consumer Disputes Redressal Commission · 1994 2 CPJ 486 : 1994 2 CPR 486
Tribunals and Commissions11 Apr 1994Complaint dismissed
Jagvinder Singh Vs INSTROMEDIX (INDIA) PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPC 61 : 1994 2 CPJ 546 : 1994 2 CPR 296
Tribunals and Commissions11 Apr 1994Appeal allowed
NEW YAMUNA COLD STORAGE Vs Jagdish
National Consumer Disputes Redressal Commission · 1994 2 CPC 305 : 1994 2 CPJ 161 : 1995 1 CLT 84