Tribunals and Commissions04 Apr 1994Appeal dismissed
BRAHAM DUTTA AGARWAL Vs SAN TUBES LTD
National Consumer Disputes Redressal Commission · 1994 1 CPC 516 : 1994 2 CPJ 366 : 1994 3 CPR 78
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,272 of 1,397
Tribunals and Commissions31 Mar 1994Appeal dismissed
SUB-DIVL. OFFICER, HSEB Vs JAGDEV SINGH And RAJBIR SINGH
National Consumer Disputes Redressal Commission · 1994 2 CPJ 132
Tribunals and Commissions31 Mar 1994Appeal partly allowed
RAJ NARANG Vs MODERN AUTOMOBILE
National Consumer Disputes Redressal Commission · 1994 2 CPJ 398 : 1994 2 CPR 694
Tribunals and Commissions30 Mar 1994
GAUTAM AHUJA Vs Ansal Properties and Industries Ltd
National Consumer Disputes Redressal Commission · 1994 3 CPJ 392
Tribunals and Commissions30 Mar 1994
SUSHILA DEVI Vs Vice Chairman D D A
National Consumer Disputes Redressal Commission · 1994 3 CPJ 474
Tribunals and Commissions29 Mar 1994Appeal allowed
SUB. DIV. OFFICER, H.S.E.B.,HISAR Vs JAIMAL SINGH, ADVOCATES
National Consumer Disputes Redressal Commission · 1994 1 CPC 531 : 1994 2 CPJ 380 : 1994 3 CPR 74
Tribunals and Commissions29 Mar 1994Appeal dismissed
KRISHNA KHURANA Vs ESTATE OFFICER, HUDA, HISAR
National Consumer Disputes Redressal Commission · 1994 2 CPJ 395 : 1994 2 CPR 670
Tribunals and Commissions29 Mar 1994Appeal dismissed
RAJINDER SINGH Vs VARINDER
National Consumer Disputes Redressal Commission · 1994 2 CPJ 127
Tribunals and Commissions28 Mar 1994Appeal dismissed
D.D.A. THROUGH ITS DIRECTOR Vs PRAKASH DEV KAPOOR
National Consumer Disputes Redressal Commission · 1994 2 CPJ 423
Tribunals and Commissions28 Mar 1994
BRIGADIER V.K. DANDEKAR Vs CREATION CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1994 3 CPJ 439
Tribunals and Commissions25 Mar 1994Complaint dismissed
SAU. SUNITA VASANT HEG ANAWAR Vs MIRAJ MEDICAL CENTRE
National Consumer Disputes Redressal Commission · 1994 2 CPJ 544 : 1994 3 CPR 214
Tribunals and Commissions25 Mar 1994Delay condoned
SECRETARY APPSC Vs SHAIK KHADERVALLI
National Consumer Disputes Redressal Commission · 1994 2 CPC 537 : 1994 2 CPJ 339 : 1994 3 CPR 65
Tribunals and Commissions24 Mar 1994Appeal allowed
HARYANA STATE WARE-HOUSING CORPN. Vs KISAN SEWA SADAN
National Consumer Disputes Redressal Commission · 1994 1 CPC 553 : 1994 2 CPJ 213
Tribunals and Commissions24 Mar 1994Appeal dismissed
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs RAMESH CHAND BIST
National Consumer Disputes Redressal Commission · 1994 2 CPC 523 : 1994 2 CPJ 435 : 1994 3 CPR 63
Tribunals and Commissions24 Mar 1994Appeals dismissed
PRABHAKARAN NAIR N.K. Vs BPL SANYO LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 150 : 1995 2 CPR 2
Tribunals and Commissions24 Mar 1994Appeal allowed
P.N.S. MURTHY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 200
Tribunals and Commissions23 Mar 1994Appeal dismissed
DYNAMIC MACHINES (P) LTD. Vs JAI KARAN MEDICINES
National Consumer Disputes Redressal Commission · 1994 2 CPJ 226
Tribunals and Commissions23 Mar 1994Complaint allowed
RAMESH CHAND DUBE Vs RAJASTHAN HOUSING BOARD THROUGH CHAIRMAN
National Consumer Disputes Redressal Commission · 1994 2 CPJ 441 : 1994 3 CPR 5
Tribunals and Commissions23 Mar 1994Appeal dismissed
KISHORI LAL SONI, VICE PRESIDENT DISTRICT HISAR DEPOT HOLDERS ASSOCIATION Vs SATYA PAL BISHNOI, DISTRICT MANAGER, CONFED OFFICE
National Consumer Disputes Redressal Commission · 1994 1 CPC 556 : 1994 2 CPJ 389 : 1994 3 CPR 58
Tribunals and Commissions22 Mar 1994Complaint allowed in part
ENCEE AROMATICS LTD. Vs AIR INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 629 : 1994 2 CPR 45