Tribunals and Commissions30 Aug 2000Complaint dismissed
Kusum Sharma Vs Batra Hospital and Medical Research Centre
National Consumer Disputes Redressal Commission · 2000 2 CPC 668 : 2000 3 CPJ 18
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,026 of 1,389
Tribunals and Commissions30 Aug 2000Application rejected
TAMIL NADU STD/PCO FRANCHISEES WELFARE ASSO. Vs DEPARTMENT OF TELECOMMUNICATIONS THROUGH THE CHIEF GENERAL MANAGER
National Consumer Disputes Redressal Commission · 2000 3 CPJ 50
Tribunals and Commissions30 Aug 2000Order affirmed
BALDEORAM SALIGRAM LTD. Vs C.E.S.C.Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 93
Tribunals and Commissions30 Aug 2000Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs VED PRAKASH KAMRA
National Consumer Disputes Redressal Commission · 2001 1 CPJ 76
Tribunals and Commissions30 Aug 2000Complaint allowed
Trilochan Singh Vs PUSHPA BUILDERS LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 326
Tribunals and Commissions30 Aug 2000Petition dismissed
Bombay Dyeing and Manufacturing Co. Ltd. Vs Union Bank of India
National Consumer Disputes Redressal Commission · 2000 3 CPR 38 : 2001 1 CPC 136 : 2001 1 CPJ 1 : 2001 1 UC 313
Tribunals and Commissions30 Aug 2000Appeal disposed of
W.B.S.E.B. Vs NITYA R.DAS
National Consumer Disputes Redressal Commission · 2000 2 CPC 405 : 2001 1 CLT 612 : 2001 2 CPJ 163
Tribunals and Commissions30 Aug 2000Appeal disposed of
SAMBHUNATH MAJI Vs STN. SUPDT., W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 190
Tribunals and Commissions30 Aug 2000Appeal partly allowed
ORIENTAL INSURANCE Company Limited Vs Rajendra Kumar Gupta
National Consumer Disputes Redressal Commission · 2000 3 CPJ 381 : 2000 3 CPR 427 : 2001 1 CLT 473 : 2001 1 CPC 9
Tribunals and Commissions30 Aug 2000
M P Forest Produce Trading And Development Co -Operative Federation Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2000 2 CPC 650 : 2000 3 CPJ 7 : 2000 3 CPR 43 : 2001 1 CLT 240
Tribunals and Commissions29 Aug 2000Appeal partly allowed
CHAIRMAN, KONARK TELEVISION LTD. Vs P.C.SAHOO
National Consumer Disputes Redressal Commission · 2001 1 CPC 675 : 2001 2 CPJ 197 : 2001 3 CPR 313
Tribunals and Commissions29 Aug 2000Appeal disposed of
W.B.S.E.B. Vs DHANAPATI GHOSH
National Consumer Disputes Redressal Commission · 2000 1 CPC 454 : 2001 1 CPJ 96 : 2001 1 CPR 636
Tribunals and Commissions29 Aug 2000Appeal disposed of
W.B.S.E.B. Vs SASTIPADA MONDAL
National Consumer Disputes Redressal Commission · 2000 2 CLT 652 : 2001 1 CPC 31 : 2001 1 CPJ 194
Tribunals and Commissions28 Aug 2000Dismissed
NEENA SHARMA-/ Vs MAHANAGAR TELEPHONE NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2000 3 CPJ 44
Tribunals and Commissions28 Aug 2000C.A. disposed of
HARI SHANKAR Vs CHAMBA DISTT.FRUIT GROWERS CO-OP.INDUSTRIAL SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPC 416 : 2000 3 CPJ 48
Tribunals and Commissions28 Aug 2000Order passed
TEKNARC ELECTRODES PVT. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 126
Tribunals and Commissions28 Aug 2000Appeal allowed
DELHI DEVELOPMENT AUTHORITY Vs A.V. RAGHAVAN
National Consumer Disputes Redressal Commission · 2000 3 CPJ 295
Tribunals and Commissions28 Aug 2000Appeal dismissed
GOODLUCK COMMERCIAL SERVICE Vs BASANT KUMAR MOHANTY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 32
Tribunals and Commissions28 Aug 2000Appeal allowed
KALLANANDY PANCHU @ KAUSU Vs V.C.ABDUL RAZAK
National Consumer Disputes Redressal Commission · 2001 2 CPJ 343
Tribunals and Commissions26 Aug 2000Appeal dismissed
Insurance Co. Ltd. Vs SHIV NARAYAN PRASAD
National Consumer Disputes Redressal Commission · 2000 2 CPC 355 : 2000 3 CPJ 233 : 2000 3 CPR 171 : 2001 1 CPC 150