Tribunals and Commissions25 Aug 2000Revision Petition allowed
ALLAHABAD BANK Vs HINDUSTHAN YARN TWISTING CO.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 194
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,027 of 1,389
Tribunals and Commissions25 Aug 2000Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs HEM NARAIN MISRA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 552 : 2000 3 CPR 432 : 2001 1 CPC 199
Tribunals and Commissions25 Aug 2000Appeal dismissed with costs
MAHANAGAR TELEPHONE NIGAM LTD. Vs GHANSHYAM BANSAL
National Consumer Disputes Redressal Commission · 2000 3 CPJ 315
Tribunals and Commissions25 Aug 2000Appeals allowed
DEEPALI DIGAMBER PARSEKER Vs SHREENATH BUILDERS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 323 : 2001 3 CPR 233 : 2002 1 CPC 224
Tribunals and Commissions25 Aug 2000Appeal disposed of
NEW LITE DYERS AND DRY CLEANERS Vs BHARAT BHUSHAN
National Consumer Disputes Redressal Commission · 2000 2 CLT 365 : 2000 2 CPC 354 : 2000 3 CPR 215 : 2001 1 CPJ 334
Tribunals and Commissions24 Aug 2000Appeal dismissed in limine
S.B.Tripathi Vs J.N. COOPERATIVE GROUP HOUSING SOCIETY LIMITED
National Consumer Disputes Redressal Commission · 2000 3 CPJ 266
Tribunals and Commissions23 Aug 2000Appeal allowed
State Bank of India Vs JAI NARAIN SHARMA
National Consumer Disputes Redressal Commission · 2001 1 CPC 322 : 2001 1 CPJ 10
Tribunals and Commissions22 Aug 2000Appeal disposed of
IND AUTO LTD. Vs KRAIPAK ABDUL WAHID
National Consumer Disputes Redressal Commission · 2001 3 CPJ 30
Tribunals and Commissions22 Aug 2000Appeals dismissed in limine
ANAND PRAKASH Vs A.M. JOHRI
National Consumer Disputes Redressal Commission · 2000 3 CPJ 291
Tribunals and Commissions21 Aug 2000Appeal dismissed
ASST. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs SOOSAMMA VARGHESE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 45
Tribunals and Commissions18 Aug 2000Appeal disposed of
Senior Divisional Manager, National Insurance Co. Ltd. Vs BRIJMOHAN RATHI
National Consumer Disputes Redressal Commission · 2001 1 CPJ 487
Tribunals and Commissions18 Aug 2000Appeal partly allowed
UTTAM BANERJEE Vs BRANCH MANAGER, VAISYA BANK
National Consumer Disputes Redressal Commission · 2001 2 CPC 674 : 2001 3 CPR 320 : 2002 1 CPJ 156
Tribunals and Commissions18 Aug 2000Appeal allowed with costs
K.S. SIDHU Vs Senior Executive Engineer
National Consumer Disputes Redressal Commission · 2000 2 CLT 630 : 2000 2 CPC 588 : 2001 1 CPJ 144 : 2001 1 CPR 358
Tribunals and Commissions17 Aug 2000Appeal disposed of
ANIRUDDHA CHATTERJEE Vs C.E.S.C. Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 44
Tribunals and Commissions17 Aug 2000Appeal allowed with costs
KUSUM LATTA Vs ADESH COLLEGE OF PHARMACY
National Consumer Disputes Redressal Commission · 2000 2 CLT 592 : 2000 2 CPC 586 : 2001 1 CPJ 69 : 2001 1 CPR 169
Tribunals and Commissions11 Aug 2000Appeal allowed with costs
MOTI DHARANI Vs GODREJ G.E.APPLIANCES LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 389 : 2001 1 CPC 16 : 2001 1 CPR 368
Tribunals and Commissions11 Aug 2000Case dismissed
SAMAR NATH MUKHERJEE Vs SAROJ GHOSH
National Consumer Disputes Redressal Commission · 2000 3 CPJ 216 : 2000 3 CPR 332
Tribunals and Commissions11 Aug 2000Complaints returned
MOHD.JAFAR Vs SAHARA INDIA HOUSING LTD. THROUGH ITS CHIEF CONTROLLER
National Consumer Disputes Redressal Commission · 2000 2 CPC 703 : 2000 3 CPJ 429
Tribunals and Commissions11 Aug 2000Revision dismissed
PRINCIPAL ACCOUNTANT GENERAL (A And E) I Vs BHUWAN CHANDRA PANT
National Consumer Disputes Redressal Commission · 2000 3 CPJ 573 : 2000 3 CPR 435 : 2001 1 CLT 471 : 2001 1 CPC 100
Tribunals and Commissions11 Aug 2000Ordered accordingly
RAKESH KUMAR Vs IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 2003 2 CLT 237 : 2003 2 CPJ 578