Tribunals and Commissions01 Aug 2000Appeal dismissed in limine
D.V.B. Vs KISHAN GUPTA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 191
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,029 of 1,389
Tribunals and Commissions31 Jul 2000Appeal dismissed
BANK OF INDIA Vs MAHILA DAIRY VIKAS PARIYOJANA
National Consumer Disputes Redressal Commission · 2001 1 CPC 590 : 2001 1 CPJ 402
Tribunals and Commissions31 Jul 2000Ordered accordingly
KAMLA PRASAD TIWARI Vs JUNIOR ENGINEER, GADHAPUR, GOSAIGANJ POWER STATION
National Consumer Disputes Redressal Commission · 2000 3 CPJ 537 : 2000 3 CPR 303 : 2001 1 CPC 193
Tribunals and Commissions28 Jul 2000Appeal allowed
HARVINDER KAUR Vs SUSHMA CHAWLA
National Consumer Disputes Redressal Commission · 2001 1 CLT 329 : 2001 1 CPC 250 : 2001 3 CPJ 143
Tribunals and Commissions27 Jul 2000Appeal dismissed with modification
Life Insurance Corporation of India Vs MUKHTIAR SINGH
National Consumer Disputes Redressal Commission · 2000 2 CLT 584 : 2001 1 CPC 167 : 2001 1 CPJ 152 : 2001 1 CPR 171
Tribunals and Commissions27 Jul 2000Appeal partly allowed
ELLORA ELECTRICAL SUPPLIERS Vs DINABANDHU MALLIK
National Consumer Disputes Redressal Commission · 2001 1 CPJ 254
Tribunals and Commissions26 Jul 2000Complaint dismissed
NIRMALENDU PAUL Vs P.K.BAKSHI
National Consumer Disputes Redressal Commission · 2001 1 CPJ 466
Tribunals and Commissions26 Jul 2000Appeal dismissed
DEPUTY GENERAL MANAGER, (SERVICE), SERVICE DEPTT. BAJAJ AUTO LTD. Vs BHIMSEN SAHU
National Consumer Disputes Redressal Commission · 2001 2 CPJ 497 : 2001 3 CPR 279
Tribunals and Commissions26 Jul 2000Appeal dismissed
CHIEF DISTRICT MEDICAL OFFICER Vs UDAY NARAYAN BHANJ DEO
National Consumer Disputes Redressal Commission · 2002 2 CPJ 354
Tribunals and Commissions25 Jul 2000Complaint disposed of
T.P. RAJAKUMAR Vs ICICI BANK
National Consumer Disputes Redressal Commission · 2001 1 CPC 208 : 2001 1 CPJ 210 : 2001 1 CPR 14
Tribunals and Commissions24 Jul 2000Appeal dismissed
Subodh Kumar Bose Vs AHEMED HUSSAIN
National Consumer Disputes Redressal Commission · 2001 1 CPC 527 : 2001 1 CPJ 421 : 2001 2 CPR 223
Tribunals and Commissions21 Jul 2000Appeal disposed of
State Bank of India Vs INTEGRATED DEVICES
National Consumer Disputes Redressal Commission · 2000 2 CPC 445 : 2000 3 CPJ 82
Tribunals and Commissions21 Jul 2000Appeal dismissed with costs
S.KAPUR CHAND Vs KEWALRAM AGARWAL
National Consumer Disputes Redressal Commission · 2001 1 CPC 653 : 2001 1 CPJ 555
Tribunals and Commissions20 Jul 2000Revision allowed
SUBRATA ROY Vs TAPAN KUMAR BHATTACHARJEE
National Consumer Disputes Redressal Commission · 2000 3 CPJ 75 : 2000 3 CPR 381
Tribunals and Commissions19 Jul 2000Complaint dismissed
K.Parthasarathy Vs UNITECH LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 186 : 2000 3 CPR 338
Tribunals and Commissions18 Jul 2000Appeal dismissed
VISWANATH PATODIA Vs D.E. (SOUTH DISTRICT), C.E.S.C. LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 98
Tribunals and Commissions18 Jul 2000Complaint dismissed
INDRANI MUKHERJEE Vs Ashok Leyland Ltd.
National Consumer Disputes Redressal Commission · 2000 2 CLT 569 : 2000 2 CPJ 605 : 2000 3 CPR 143
Tribunals and Commissions18 Jul 2000Complaint disposed of
R.K.FLORICULTURE (P) LIMITED Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 2000 2 CPC 440 : 2001 1 CPJ 585
Tribunals and Commissions16 Jul 2000Appeal partly allowed
TELECOM DISTRICT MANAGER Vs N.SIVARAJAN
National Consumer Disputes Redressal Commission · 2001 1 CPJ 558
Tribunals and Commissions14 Jul 2000E.P. disposed of
S.Jeyakumar Vs GENERAL MANAGER, SINGAPORE AIRLINES LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 471