Tribunals and Commissions14 Jul 2000Complaint allowed
MADHURI MISHRA Vs AMNA KHATUN
National Consumer Disputes Redressal Commission · 2001 2 CPJ 327 : 2001 3 CPR 266
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,030 of 1,389
Tribunals and Commissions14 Jul 2000Complaint allowed with costs
T.M. BASHEER Vs BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 229
Tribunals and Commissions13 Jul 2000Appeal allowed
M.R.ANANTHAPADMANABHARAO Vs SOUTH EASTERN ROADWAYS
National Consumer Disputes Redressal Commission · 2000 2 CPC 549 : 2000 3 CPJ 121 : 2000 3 CPR 254
Tribunals and Commissions13 Jul 2000Appeal dismissed
REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs JAI DUTT
National Consumer Disputes Redressal Commission · 2002 1 CPJ 188
Tribunals and Commissions13 Jul 2000Allowed
Life Insurance Corporation of India Vs Susheela Devi
National Consumer Disputes Redressal Commission · 2001 3 CPJ 116
Tribunals and Commissions13 Jul 2000Order set aside
MANAGER, FEDERAL BANK LTD. Vs D.KARTHIKEYAN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 583
Tribunals and Commissions10 Jul 2000Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs K.C.JINDAL
National Consumer Disputes Redressal Commission · 2001 1 CPJ 577
Tribunals and Commissions10 Jul 2000Appeal dismissed
LT.COL.D.R.S.ARORA Vs ANANT SHUKLA
National Consumer Disputes Redressal Commission · 2001 1 CPJ 554
Tribunals and Commissions10 Jul 2000Appeal allowed with costs
AVTAR SINGH BHATORA Vs SWARN PARKASH GARG
National Consumer Disputes Redressal Commission · 2000 2 CLT 606 : 2001 1 CPJ 197 : 2001 1 CPR 4
Tribunals and Commissions10 Jul 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs JOGINDER SINGH
National Consumer Disputes Redressal Commission · 2001 1 CPC 648 : 2001 1 CPJ 547
Tribunals and Commissions10 Jul 2000Appeal dismissed with modification
United India Insurance Company Ltd. Vs P.PURUSHOTHAMA PANICKER
National Consumer Disputes Redressal Commission · 2001 1 CPC 462 : 2001 1 CPR 624 : 2001 2 CPJ 440
Tribunals and Commissions10 Jul 2000Appeal allowed
SAKTHI AUTOMOBILES Vs CHULLIYIL ABDULLA HAJEE
National Consumer Disputes Redressal Commission · 2001 3 CPJ 324
Tribunals and Commissions10 Jul 2000
Rajan Mittal Vs D C M FINANCIAL SERVICES LTD
National Consumer Disputes Redressal Commission · 2001 2 CPJ 64
Tribunals and Commissions07 Jul 2000Appeal dismissed
LUCKNOW DEVELOPMENT AUTHORITY Vs NIRMAL KUMAR PATUDI
National Consumer Disputes Redressal Commission · 2001 1 CPJ 419
Tribunals and Commissions07 Jul 2000Appeal dismissed
RADHAKRISHNAN Vs MANIKANDANUNNI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 167
Tribunals and Commissions07 Jul 2000Appeal dismissed
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs NIRMALA DEVI
National Consumer Disputes Redressal Commission · 2001 1 CPJ 308
Tribunals and Commissions06 Jul 2000NOE discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs EICHER MOTORS LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 10
Tribunals and Commissions05 Jul 2000Complaint dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Tata Engineering and Locomotive Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 6
Tribunals and Commissions05 Jul 2000Appeal dismissed
AGGARWAL UDYOG Vs NATIONAL INSURANCE COMPANY LTD. THOROUGH ITS MANAGER
National Consumer Disputes Redressal Commission · 2000 3 CPJ 435
Tribunals and Commissions05 Jul 2000Compensation Application dismissed
NARESH CHANDRA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2000 3 CPJ 4