Tribunals and Commissions27 Jun 2000Complaint returned
S.Ramalingam Vs Philips India Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 293 : 2001 1 CLT 381 : 2001 1 CPC 284 : 2001 1 CPR 108
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,032 of 1,389
Tribunals and Commissions26 Jun 2000Complaint allowed with costs
HARINDER P.S.CHEEMA Vs STATE OF PUNJAB THROUGH PRINCIPAL SECRETARY TO GOVT. OF PUNJAB
National Consumer Disputes Redressal Commission · 2000 2 CLT 794 : 2000 2 CPC 592 : 2001 1 CPJ 112
Tribunals and Commissions24 Jun 2000Appeal dismissed
B.J BHATTACHARJEE Vs GENERAL MANAGER, (Operations),North Frontier Railway
National Consumer Disputes Redressal Commission · 2000 2 CPC 23 : 2000 2 CPJ 533 : 2000 2 CPR 503
Tribunals and Commissions24 Jun 2000Appeal allowed
RABINDRA KUMAR DEB Vs BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2000 2 CLT 375 : 2000 2 CPC 17 : 2000 2 CPR 516 : 2000 3 CPJ 8 : 2004 3 CLJ 152
Tribunals and Commissions24 Jun 2000
B.PUSHPAKANTHI Vs GENERAL MANAGER, SOUTHERN RAILWAY
National Consumer Disputes Redressal Commission · 2000 0 NCDRC 8 : 2000 2 CPC 648 : 2000 3 CPJ 3 : 2001 0 ACJ 514 : 2001 1 CPR 124
Tribunals and Commissions22 Jun 2000
KATEEL SRI DURGA HOTELS PVT. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 145 : 2000 3 CPR 187
Tribunals and Commissions21 Jun 2000Complaint returned
Revathy Vs Chandra
National Consumer Disputes Redressal Commission · 2001 1 CPJ 127 : 2001 1 CPR 600 : 2001 2 CPC 125
Tribunals and Commissions21 Jun 2000Complaint rejected in limine
M.P.KALAVATHI Vs CHURCH OF SOUTH INDIA TRUST ASSO.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 332
Tribunals and Commissions20 Jun 2000Appeal dismissed
Life Insurance Corporation of India Vs Dharam Pal
National Consumer Disputes Redressal Commission · 2000 3 CPJ 569 : 2001 1 CPC 98
Tribunals and Commissions20 Jun 2000Appeal allowed
Union of India Vs AVADHESH PRATAP SINGH
National Consumer Disputes Redressal Commission · 2000 2 CLT 456 : 2000 2 CPC 324 : 2000 2 CPR 555 : 2000 3 CPJ 454
Tribunals and Commissions20 Jun 2000Appeal dismissed
GANPAT NARAIN SACHAN Vs CHIEF POST MASTER, G.P.O.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 459
Tribunals and Commissions20 Jun 2000Appeal dismissed with costs
LUCKNOW DEVELOPMENT AUTHORITY Vs SHARAD VERMA
National Consumer Disputes Redressal Commission · 2000 2 CPC 712 : 2000 3 CPJ 449
Tribunals and Commissions20 Jun 2000Appeal allowed
U.P.State Electricity Board Vs KALIKA PRASAD PANDEY
National Consumer Disputes Redressal Commission · 2000 3 CPJ 555 : 2001 1 CPC 95
Tribunals and Commissions20 Jun 2000Appeal dismissed
LUCKNOW DEVELOPMENT AUTHORITY Vs PRABHAT RASTOGI
National Consumer Disputes Redressal Commission · 2001 1 CPJ 224
Tribunals and Commissions20 Jun 2000Complaint allowed
NIRMAL KUMAR JAIN Vs MAXWORTH ORCHARDS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 274
Tribunals and Commissions20 Jun 2000Complaint returned
R.MANGALA THANARAJ Vs V.VENKATASAMY
National Consumer Disputes Redressal Commission · 2000 3 CPJ 273
Tribunals and Commissions20 Jun 2000Appeal dismissed with costs
Life Insurance Corporation of India Vs Ghanshyam Das
National Consumer Disputes Redressal Commission · 2000 2 CLT 400 : 2000 2 CPC 341 : 2000 2 CPR 587 : 2000 3 CPJ 199
Tribunals and Commissions20 Jun 2000Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs Vipin Kumar Gupta
National Consumer Disputes Redressal Commission · 2000 3 CPJ 43
Tribunals and Commissions20 Jun 2000Petition partly allowed
BHUPENDRA SINGH Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2000 3 CPJ 229
Tribunals and Commissions20 Jun 2000Appeal Nos. 298/1996 & 308/1996 dismissed and Appeal No. 309/1996 partly allowed
CANARA BANK Vs PREM TEXTILES
National Consumer Disputes Redressal Commission · 2000 2 CPC 447 : 2000 3 CPJ 115