Tribunals and Commissions20 Jun 2000Appeal dismissed
Ram Autar Agarwal Vs U.P. Avas Evam Vikas Parishad
National Consumer Disputes Redressal Commission · 2001 1 CPJ 260
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,033 of 1,389
Tribunals and Commissions20 Jun 2000Complaint rejected in limine
S.VIVEK STALIN Vs Bharathidasan University
National Consumer Disputes Redressal Commission · 2000 3 CPJ 282
Tribunals and Commissions16 Jun 2000Complaint dismissed
M.DRAVIDAMANI Vs S.PARAMASIVAM
National Consumer Disputes Redressal Commission · 2001 1 CPJ 68
Tribunals and Commissions16 Jun 2000Complaint returned to be presented before Dist. Forum
THOMAS GEORGE Vs MALAYSIAN AIRLINES
National Consumer Disputes Redressal Commission · 2000 3 CPJ 270
Tribunals and Commissions14 Jun 2000Ordered accordingly
PUNJAB HEALTH DEPARTMENT Vs PROF.GIRDHARI LAL GUPTA
National Consumer Disputes Redressal Commission · 2003 2 CPC 315 : 2003 3 CPJ 272
Tribunals and Commissions14 Jun 2000Application disposed of
J.V.Gokal Vs FREIGHT AFRICA-BVBA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 170
Tribunals and Commissions14 Jun 2000Complaint rejected in limine
COMBINED FREIGHT FORWARDERS Vs DBC SONS GUJARAT PRIVATE LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 278
Tribunals and Commissions14 Jun 2000Complaint rejected in limine
R.RAJAGOPAL Vs RBF NIDHI LIMITED
National Consumer Disputes Redressal Commission · 2000 3 CPJ 289
Tribunals and Commissions13 Jun 2000Complaint partly allowed with costs
Urmila Singh Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2000 2 CLT 394 : 2000 2 CPC 157 : 2000 3 CPJ 154
Tribunals and Commissions13 Jun 2000Ordered accordingly
Vijaya Raghavan Vs DHEG
National Consumer Disputes Redressal Commission · 2000 3 CPJ 251
Tribunals and Commissions13 Jun 2000Complaint rejected in limine
R.SHANMUGA CHANDRA VADIVU Vs SIR IVAN STEDFORD HOSPITAL
National Consumer Disputes Redressal Commission · 2000 3 CPJ 299
Tribunals and Commissions12 Jun 2000Appeal dismissed
HARMINDER SINGH Vs Punjab Agro Industries Corporation Limited
National Consumer Disputes Redressal Commission · 2000 2 CLT 648 : 2001 1 CPC 72 : 2001 1 CPJ 48 : 2001 1 CPR 322
Tribunals and Commissions12 Jun 2000Complaint allowed with costs
SOBHANA NATARAJAN Vs COSMOPOLITAN HOSPITALS(P)LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 553
Tribunals and Commissions09 Jun 2000Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs NARESH CHAND
National Consumer Disputes Redressal Commission · 2001 1 CPJ 218
Tribunals and Commissions09 Jun 2000Appeal allowed
G.D.A. Vs SARVADAMAN SINGH TOMAR
National Consumer Disputes Redressal Commission · 2000 3 CPJ 27
Tribunals and Commissions09 Jun 2000Appeal dismissed
DEVI PRASAD SRIVASTAVA Vs HOUSING COMMISSIONER, U.P. AVAS EVAM VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2001 1 CPJ 270
Tribunals and Commissions09 Jun 2000Appeal allowed
Om Prakash Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2000 3 CPJ 508 : 2001 1 CPC 191
Tribunals and Commissions09 Jun 2000Appeal dismissed
National Insurance Co. Limited Vs Narain Singh
National Consumer Disputes Redressal Commission · 2000 3 CPR 521 : 2001 1 CPC 239 : 2001 1 CPJ 120
Tribunals and Commissions09 Jun 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs SUJIT KUMAR SIRCAR
National Consumer Disputes Redressal Commission · 2000 3 CPJ 143
Tribunals and Commissions09 Jun 2000Complaint dismissed
Rama Kant Gupta Vs U.P.Avas Evam Vikas Parishad
National Consumer Disputes Redressal Commission · 2000 3 CPR 525 : 2001 1 CPJ 560