Tribunals and Commissions06 Jun 2000Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs Shanti Devi
National Consumer Disputes Redressal Commission · 2000 2 CLT 715 : 2000 2 CPJ 418 : 2000 3 CPR 152
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,035 of 1,389
Tribunals and Commissions06 Jun 2000Complaint allowed with costs
GULAB H.BHAGCHANDANEY Vs MAHAVIR BUILDERS
National Consumer Disputes Redressal Commission · 2000 3 CPJ 203
Tribunals and Commissions06 Jun 2000Orders passed
Oriental Insurance Co. Ltd. Vs Forbes Gokak Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 81
Tribunals and Commissions06 Jun 2000Appeal dismissed
SAGAR SURI ESTATE And FINANCE LTD. Vs ANJU JAIN
National Consumer Disputes Redressal Commission · 2000 2 CLT 638 : 2001 1 CPJ 129
Tribunals and Commissions06 Jun 2000Appeal dismissed
United India Insurance Co. Ltd. Vs R.RAMAKRISHNA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 133 : 2000 3 CPR 510 : 2001 1 CLT 483
Tribunals and Commissions06 Jun 2000Appeal allowed
G.D.A. Vs RAVINDER KUMAR
National Consumer Disputes Redressal Commission · 2000 2 CLT 508 : 2000 2 CPJ 400 : 2000 3 CPR 163
Tribunals and Commissions05 Jun 2000Application disposed of
DILIP PRABHAKAR KULKARNI Vs LONDHI PATIL AUTOMOBILES
National Consumer Disputes Redressal Commission · 2000 3 CPJ 127
Tribunals and Commissions02 Jun 2000Appeal dismissed
Union of India Vs RAJESH KUMAR YADAV
National Consumer Disputes Redressal Commission · 2000 2 CLT 637 : 2001 1 CPC 86 : 2001 1 CPJ 87
Tribunals and Commissions02 Jun 2000Appeal dismissed
Sukhwinder Singh Vs LAND ACQUISITION COLLECTOR
National Consumer Disputes Redressal Commission · 2001 1 CLT 515 : 2001 1 CPC 85 : 2001 1 CPJ 35
Tribunals and Commissions02 Jun 2000Appeal dismissed
ASHWANI KUMAR Vs S.D.O., PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2000 2 CLT 641 : 2001 1 CPC 81 : 2001 1 CPJ 133
Tribunals and Commissions02 Jun 2000Complaint rejected in limine
MANIMEKALAI KANNAN Vs BHARATH OVERSEAS BANK LIMITED
National Consumer Disputes Redressal Commission · 2000 3 CPJ 240
Tribunals and Commissions02 Jun 2000Appeal dismissed
M.P. ROADLINES (Regd.) Vs MANGAT RAM
National Consumer Disputes Redressal Commission · 2001 1 CLT 522 : 2001 1 CPC 171 : 2001 1 CPJ 30
Tribunals and Commissions01 Jun 2000Complaint disposed of
JAGMOHAN SINGH CHOUDHARY Vs ESTATE OFFICER, U.T.CHANDIGARH
National Consumer Disputes Redressal Commission · 2000 2 CPC 406 : 2001 1 CLT 553 : 2001 2 CPJ 400
Tribunals and Commissions01 Jun 2000
SHAKUNTLA Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2001 2 CPJ 75
Tribunals and Commissions31 May 2000Ordered accordingly
CHANDRA SHUBH YATRA CO. LTD. Vs Pankaj Gupta
National Consumer Disputes Redressal Commission · 2001 2 CPJ 452
Tribunals and Commissions31 May 2000Appeal allowed with costs
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION Vs WORLD TRADE FAIR, NET WORK CONSULTANCY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 189
Tribunals and Commissions30 May 2000Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs GAJENDRA KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 220
Tribunals and Commissions29 May 2000Appeal dismissed
P.M.SUBAIRE Vs Ashok Leyland Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 117
Tribunals and Commissions29 May 2000Appeal dismissed
MAJOR BALWANT SINGH Vs KOTHARI PIONEER MUTUAL FUNDS
National Consumer Disputes Redressal Commission · 2001 2 CPJ 157
Tribunals and Commissions29 May 2000Appeal dismissed
Chairman, Life Insurance Corporation of India Vs PRAMILA KALANI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 383