Tribunals and Commissions17 May 2000Appeal allowed
FASHION POINT Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPC 534 : 2000 2 CLT 140 : 2000 2 CPJ 552 : 2000 2 CPR 585
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,037 of 1,389
Tribunals and Commissions17 May 2000O.P. dismissed as withdrawn
REED RELAYS AND ELECTRONICS INDIA LTD. Vs MALAYSIA AIRLINES
National Consumer Disputes Redressal Commission · 2000 3 CPJ 166
Tribunals and Commissions17 May 2000Appeals accepted
S.G.N. CABLE INDUSTRIES Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2000 1 CPC 527 : 2000 2 CLT 138 : 2000 2 CPR 591 : 2000 3 CPJ 329
Tribunals and Commissions16 May 2000Ordered accordingly
ANUPAM PANI Vs DIRECTOR OF ADMISSION, ORISSA ENGINEERING COLLEGE
National Consumer Disputes Redressal Commission · 2000 3 CPJ 418
Tribunals and Commissions16 May 2000Complaint allowed
SOURINDRA Mohan GHOSH Vs D.V.PAHWA
National Consumer Disputes Redressal Commission · 2001 1 CLT 624 : 2001 1 CPR 200 : 2002 2 CPJ 243
Tribunals and Commissions16 May 2000Appeal partly allowed
V.SURENDRAN Vs S.VISWAMBHARAN
National Consumer Disputes Redressal Commission · 2001 2 CPJ 528
Tribunals and Commissions15 May 2000Complaint dismissed
Gurdeep Kaur Vs MANAGING DIRECTOR, PEARLS GREEN FORESTS LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPC 525 : 2000 2 CLT 145 : 2000 2 CPJ 573 : 2000 2 CPR 583
Tribunals and Commissions15 May 2000Complaint dismissed in limine
Jayaprakash Vs ALIM CONSTRUCTIONS PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 181
Tribunals and Commissions12 May 2000Appeal dismissed with costs
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SWARAN KANTA
National Consumer Disputes Redressal Commission · 2000 1 CPC 536 : 2000 2 CPJ 549
Tribunals and Commissions11 May 2000Complaint dismissed in limine
ELIZABETH RANI Vs A.N.HARILAL
National Consumer Disputes Redressal Commission · 2000 3 CPJ 149
Tribunals and Commissions11 May 2000Appeal accepted
JAGIR SINGH JATT Vs SUKH GAS SERVICE
National Consumer Disputes Redressal Commission · 2000 1 CPC 539 : 2000 2 CLT 146 : 2000 2 CPJ 556 : 2000 2 CPR 571
Tribunals and Commissions11 May 2000Appeal dismissed
SECRETARY, RSEB THROUGH ASSTT. ENGINEER (VIGILANCE) Vs VILAYATI RAM
National Consumer Disputes Redressal Commission · 2001 3 CPJ 152
Tribunals and Commissions11 May 2000Review Application dismissed
I.S.CHADDHA Vs R.C. SOOD AND COMPANY PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 2000 2 CPJ 27
Tribunals and Commissions10 May 2000Complaint dismissed
PRAHRI CONSUMER WELFARE ASSOCIATION Vs GENERAL MANAGER, NORTH-EASTERN RAILWAY
National Consumer Disputes Redressal Commission · 2000 3 CPJ 205
Tribunals and Commissions10 May 2000O.P. disposed of
N.GOVINDAN Vs B.M.SHARMA, ZONAL MANAGER, PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2000 3 CPJ 198
Tribunals and Commissions10 May 2000Complaint dismissed
R.P.BEDI Vs Haryana State Industrial Development Corporation Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPC 541 : 2000 2 CLT 155 : 2000 3 CPJ 571
Tribunals and Commissions10 May 2000Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs SADAN PRATAP SINGH
National Consumer Disputes Redressal Commission · 2000 3 CPJ 264
Tribunals and Commissions10 May 2000Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs RAVINDRA KUMAR CHOPRA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 268
Tribunals and Commissions09 May 2000Appeal dismissed with costs
Life Insurance Corporation of India Vs ASHA RANI KHANNA
National Consumer Disputes Redressal Commission · 2000 1 CPC 543 : 2000 2 CLT 147 : 2000 2 CPJ 461
Tribunals and Commissions09 May 2000Appeal allowed
Life Insurance Corporation Vs AVADH BIHARI KAUSHIK
National Consumer Disputes Redressal Commission · 2000 2 CPJ 553 : 2001 1 CLT 112