Tribunals and Commissions09 May 2000Appeal dismissed
ANIL KUMAR Vs CHIEF ADMINISTRATOR/DIRECTOR TOWN PLANNING, HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2000 2 CPC 163 : 2000 2 CPJ 469
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,038 of 1,389
Tribunals and Commissions09 May 2000Appeal partly allowed
General Manager (Telecom) Vs P.G.VARGHESE
National Consumer Disputes Redressal Commission · 2001 3 CPJ 554
Tribunals and Commissions09 May 2000Appeal allowed
Union of India Vs Jugal Kishore
National Consumer Disputes Redressal Commission · 2001 3 CPJ 104
Tribunals and Commissions09 May 2000Complaint dismissed in limine
CHINNAKULANDAI Vs THOMAS HOSPITAL AND LEPROCY CENTRE
National Consumer Disputes Redressal Commission · 2000 3 CPJ 179
Tribunals and Commissions09 May 2000
UNIT TRUST OF INDIA Vs SABITRI DEVI AGARWAL
National Consumer Disputes Redressal Commission · 2000 0 NCDRC 3 : 2000 2 CLT 260 : 2000 2 CPC 275 : 2000 2 CPJ 4 : 2000 2 CPR 51
Tribunals and Commissions08 May 2000
Syndicate Bank Vs SUPREME MEDICAL AGENCIES
National Consumer Disputes Redressal Commission · 2000 2 CLT 633 : 2000 2 CPC 589 : 2001 1 CPJ 123
Tribunals and Commissions08 May 2000Complaint rejected in limine
LIBRA CONSTRUCTIONS AND FINANCE LIMITED Vs ACT INDIA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 159
Tribunals and Commissions08 May 2000Appeal allowed
SUBHASH CHANDRA DAS Vs AUTO SYNDICATE
National Consumer Disputes Redressal Commission · 2000 2 CLT 566 : 2000 2 CPJ 297 : 2000 3 CPR 315
Tribunals and Commissions08 May 2000E.P. disposed of
V.P.BALASUBRAMANIAM Vs J AIANJANEY A ASSOCIATES
National Consumer Disputes Redressal Commission · 2001 1 CPJ 328 : 2001 2 CPC 282 : 2001 2 CPR 244
Tribunals and Commissions06 May 2000Appeal allowed
COINPAR, CENTRE OF INDIAN Consumer Protection and Research Vs PROPRIETOR, Design House
National Consumer Disputes Redressal Commission · 2000 2 CPC 237 : 2000 3 CPJ 100 : 2000 3 CPR 214
Tribunals and Commissions05 May 2000Revision allowed
Unit Trust of India Vs MANJULATA DAS
National Consumer Disputes Redressal Commission · 2001 1 CPJ 263 : 2001 2 CPC 285 : 2001 2 CPR 249
Tribunals and Commissions05 May 2000Appeal dismissed
SWAPAN BISWAS Vs M.K. BANK OF INDIA
National Consumer Disputes Redressal Commission · 2000 2 CLT 717 : 2000 2 CPJ 306 : 2000 3 CPR 313
Tribunals and Commissions04 May 2000Appeal partly allowed
FIDA COLD STORAGE AND ICE FACTORY PRIVATE LIMITED Vs RAM LAL
National Consumer Disputes Redressal Commission · 2000 2 CPJ 510 : 2001 1 CLT 82
Tribunals and Commissions04 May 2000Appeal allowed
DEPUTY REGISTRAR, U.P.COOPERA-TIVE SOCIETIES Vs BANSH DEVI
National Consumer Disputes Redressal Commission · 2000 2 CPC 377 : 2000 2 CPJ 451 : 2001 1 CLT 60
Tribunals and Commissions04 May 2000Complaint partly allowed
ABHILASHA GUPTA Vs U.P.Avas Evam Vikas Parishad
National Consumer Disputes Redressal Commission · 2000 2 CPJ 473
Tribunals and Commissions03 May 2000Complaint disposed of
N. ALAGAMMAI Vs INDUS IND BANK LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 185 : 2001 1 CLT 476 : 2001 1 CPR 112
Tribunals and Commissions03 May 2000
Manager Trehan Sons Vs D B Kaila
National Consumer Disputes Redressal Commission · 2000 2 CLT 152 : 2000 2 CPC 351 : 2000 2 CPJ 466
Tribunals and Commissions02 May 2000Dismissed
HAJARIMAL MUNAT SANRAKSHAN TAPKA VASTE Vs NAGAR PALIKA NIGAM JALKAR VIBHAG
National Consumer Disputes Redressal Commission · 2000 2 CLT 705 : 2000 2 CPJ 558
Tribunals and Commissions02 May 2000Appeal dismissed
STATE OF HARYANA Vs LT. COL. J.S. MAND (RETD.)
National Consumer Disputes Redressal Commission · 2000 1 CPC 532 : 2000 2 CLT 137 : 2000 2 CPJ 488
Tribunals and Commissions02 May 2000Complaint dismissed
New India Assurance Company Ltd. Vs INDO ARYA CENTRAL TRANSPORT LIMITED
National Consumer Disputes Redressal Commission · 2000 1 CPC 545 : 2000 2 CLT 157 : 2000 2 CPJ 475