Tribunals and Commissions02 May 2000C.A. disposed of
RAM BHAROSE LAL Vs Trilok Singh
National Consumer Disputes Redressal Commission · 2000 2 CPJ 26
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,039 of 1,389
Tribunals and Commissions02 May 2000Complaint dismissed
ASHOK KUMAR SINGH Vs MOHAN THAKUR
National Consumer Disputes Redressal Commission · 2000 2 CLT 555 : 2000 2 CPC 518 : 2000 2 CPJ 220 : 2000 3 CPR 202
Tribunals and Commissions01 May 2000Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs D.K.Jain
National Consumer Disputes Redressal Commission · 2000 2 CPJ 437
Tribunals and Commissions01 May 2000Appeal allowed
S.BAFNA Vs SHALIMAR ELECTRICALS
National Consumer Disputes Redressal Commission · 2000 3 CPJ 160
Tribunals and Commissions01 May 2000Appeal dismissed with costs
U.P.AVAS EVAM VIKAS PARISHAD Vs PARMA NAND JAIN
National Consumer Disputes Redressal Commission · 2000 2 CPC 378 : 2000 2 CPJ 454
Tribunals and Commissions28 Apr 2000Appeal dismissed
Pushpabai Vs S.JOSEPH
National Consumer Disputes Redressal Commission · 2000 2 CPJ 566 : 2001 1 CLT 46
Tribunals and Commissions28 Apr 2000Appeal allowed with costs
SANJOGATA Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 2 CPC 327 : 2003 2 CPJ 634
Tribunals and Commissions28 Apr 2000C.A. disposed of
NEERU MISRA Vs MARUDHAR SERVICES LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 32
Tribunals and Commissions28 Apr 2000Appeal allowed
CHIEF DEVELOPMENT OFFICER Vs SARJU PRASAD NIRMAL
National Consumer Disputes Redressal Commission · 2001 1 CPJ 351
Tribunals and Commissions28 Apr 2000Complaint disposed of
VINOD VASHISHT, PROP.LAKSHMI PRODUCTS Vs PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED
National Consumer Disputes Redressal Commission · 2000 1 CPC 491 : 2000 2 CLT 104 : 2000 2 CPJ 398
Tribunals and Commissions27 Apr 2000Appeal partly allowed
UNION BANK OF INDIA Vs KANAK CHOUDHARY
National Consumer Disputes Redressal Commission · 2000 2 CLT 544 : 2000 2 CPC 188 : 2000 2 CPJ 484 : 2000 3 CPR 79
Tribunals and Commissions27 Apr 2000Complaints rejected
SUBEDAR MAJOR (RETD.) JASWANT SINGH Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2000 1 CPC 487 : 2000 2 CLT 115 : 2000 2 CPJ 420
Tribunals and Commissions27 Apr 2000Appeal dismissed
KARNATAKA CONSUMER FORUM Vs EXECUTIVE ENGINEER, KARNATAKA HOUSING BOARD
National Consumer Disputes Redressal Commission · 2000 2 CPJ 471 : 2000 3 CPR 200 : 2001 1 CLT 64
Tribunals and Commissions27 Apr 2000Appeals dismissed
PUNJAB WIRELESS SYSTEMS LTD. Vs BEENA BHASIN
National Consumer Disputes Redressal Commission · 2000 2 CPJ 364 : 2000 3 CPR 374
Tribunals and Commissions27 Apr 2000
TATA ENGINEERING AND LOCOMOTIVE CO. LTD. Vs T.NAGARAJU
National Consumer Disputes Redressal Commission · 2000 0 NCDRC 7 : 2000 1 CPC 587 : 2000 1 CPJ 62 : 2000 2 CPR 6
Tribunals and Commissions26 Apr 2000Appeal dismissed
HOUSING COMMISSIONER, U.P. HOUSING AND DEVELOPMENT BOARD Vs PRAKASH CHANDRA TRIVEDI
National Consumer Disputes Redressal Commission · 2000 2 CPJ 198
Tribunals and Commissions26 Apr 2000Appeal allowed with Costs
PARMINDER SINGH Vs MAHAJAN SHOES STORE
National Consumer Disputes Redressal Commission · 2000 1 CPC 489 : 2000 2 CLT 101 : 2000 2 CPJ 425
Tribunals and Commissions26 Apr 2000Appeal dismissed
ASTAL CHEMICALS (P) LTD. Vs W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 224
Tribunals and Commissions26 Apr 2000Appeal dismissed
PEERLESS GENERAL FINANCE And INVESTMENT CO. Vs Mariamma
National Consumer Disputes Redressal Commission · 2000 3 CPJ 242
Tribunals and Commissions26 Apr 2000Appeal dismissed with costs
LUCKNOW DEVELOPMENT AUTHORITY Vs ASHWANI KUMAR SEHGAL
National Consumer Disputes Redressal Commission · 2000 2 CLT 709 : 2000 2 CPJ 178