Tribunals and Commissions26 Apr 2000Appeal dismissed with costs
JAIN BUILDERS Vs KASHIBEN B. THAKKAR
National Consumer Disputes Redressal Commission · 2000 3 CPJ 192
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,040 of 1,389
Tribunals and Commissions26 Apr 2000Appeal dismissed
R.K. Mishra Vs COMMERCIAL EXECUTIVE CESC LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 295
Tribunals and Commissions25 Apr 2000Revision Petition disposed of
TRIOS TOURISM SERVICE (P) LTD. Vs EXPO MACHINERY LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 214 : 2000 3 CPR 308 : 2001 1 CLT 25
Tribunals and Commissions25 Apr 2000NOE disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs MODI LUFT LIMITED
National Consumer Disputes Redressal Commission · 2000 3 CPJ 42
Tribunals and Commissions25 Apr 2000C.A. disposed of
RADHIKA ANAND Vs TECHNOLOGY PARKS LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 35
Tribunals and Commissions25 Apr 2000NOE discharged
DG (IAndR), NEW DELHI Vs ELGI AUTO ENGINEERING
National Consumer Disputes Redressal Commission · 2000 2 CPJ 24
Tribunals and Commissions25 Apr 2000NOE disposed of
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs MODI LUFT LIMITED
National Consumer Disputes Redressal Commission · 2000 2 CLT 530 : 2000 2 CPJ 23
Tribunals and Commissions25 Apr 2000Appeal disposed of
Panchu Gopal Mondal Vs UTPAL MONDAL
National Consumer Disputes Redressal Commission · 2000 2 CPJ 344
Tribunals and Commissions24 Apr 2000Complaint dismissed
ABDULLA MODIWALA Vs G.D. BIRLA MEMORIAL HEALTH CENTRE
National Consumer Disputes Redressal Commission · 2000 2 CPC 198 : 2000 2 CPJ 502 : 2000 3 CPR 327 : 2001 1 CLT 75
Tribunals and Commissions24 Apr 2000Appeal dismissed
GANESH MECHANICAL WORKS Vs EXECUTIVE ENGINEER, ELECTRIC SUPPLY DIVISION (U)
National Consumer Disputes Redressal Commission · 2000 2 CPJ 231 : 2001 1 CLT 29
Tribunals and Commissions24 Apr 2000Appeal dismissed
UP DAKPAL , L.S.G.Dakghar Vs Leelawati
National Consumer Disputes Redressal Commission · 2000 2 CPJ 529 : 2001 1 CLT 116
Tribunals and Commissions24 Apr 2000Appeal allowed
RAMESH CHANDRA BHATNAGAR Vs Union of India
National Consumer Disputes Redressal Commission · 2000 2 CLT 673 : 2000 2 CPJ 588
Tribunals and Commissions24 Apr 2000Appeal dismissed
Md.Saleem Vs Ashok Leyland Finance Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 252
Tribunals and Commissions24 Apr 2000Appeal partly allowed
Maruti Udyog Limited Vs DINESH CHAND THAPAK
National Consumer Disputes Redressal Commission · 2000 2 CPC 193 : 2000 2 CPJ 478 : 2000 3 CPR 240 : 2001 1 CLT 66
Tribunals and Commissions19 Apr 2000Appeals disposed of
DEVRAJ Vs SARVAJAN KALYAN SAMITI
National Consumer Disputes Redressal Commission · 2000 3 CPJ 207
Tribunals and Commissions19 Apr 2000Appeal partly allowed
G.D.A. Vs RACHNA CHAUHAN
National Consumer Disputes Redressal Commission · 2000 2 CPJ 229
Tribunals and Commissions19 Apr 2000Appeal dismissed
DIVISIONAL ENGINEER, CALCUTTA TELEPHONES Vs PRIYA SANKAR BOSE
National Consumer Disputes Redressal Commission · 2000 2 CPJ 331 : 2000 3 CPR 323
Tribunals and Commissions19 Apr 2000
ZENITH COMPUTERS LTD. Vs VENUS COMPUGRAPHICS
National Consumer Disputes Redressal Commission · 2000 0 NCDRC 6 : 2000 2 CLT 133 : 2000 2 CPC 218 : 2000 2 CPJ 1 : 2000 2 CPR 9
Tribunals and Commissions18 Apr 2000Complaint dismissed in limine
DURGA LODGE PVT. LTD. Vs Tamil Nadu Industrial Investment Corporation Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 142
Tribunals and Commissions18 Apr 2000Ordered accordingly
S.Venkatesh Vs ELAL ISRAEL AIRLINES
National Consumer Disputes Redressal Commission · 2000 3 CPJ 161