Tribunals and Commissions18 Apr 2000Appeal dismissed
National Insurance Co. Ltd. Vs HINDUSTAN MOTOR FINANCE CORPN. LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPC 541 : 2000 2 CPJ 411 : 2000 3 CPR 193
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,041 of 1,389
Tribunals and Commissions16 Apr 2000R.P. dismissed
BASUDEV GOSWAMI Vs BHASKAR DAS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 262
Tribunals and Commissions14 Apr 2000Appeal dismissed
LUCKNOW DEVELOPMENT AUTHORITY Vs SANJEEV SINGH
National Consumer Disputes Redressal Commission · 2000 2 CPJ 162
Tribunals and Commissions13 Apr 2000Appeal dismissed
ASSISTANT EXECUTIVE ENGINEER, KEB Vs K.SUBBEGOWDA
National Consumer Disputes Redressal Commission · 2000 2 CPJ 459 : 2000 3 CPR 222
Tribunals and Commissions13 Apr 2000Complaint dismissed
MALKHAN SINGH Vs MODERN X-RAY SONOGRAPHY AND PATHO CENTRE
National Consumer Disputes Redressal Commission · 2000 2 CPC 202 : 2000 2 CPJ 441 : 2001 1 CLT 58
Tribunals and Commissions11 Apr 2000Appeal dismissed with costs
HOSHIARPUR PRIMARY CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD. Vs RAJINDER SINGH
National Consumer Disputes Redressal Commission · 2000 2 CLT 167 : 2000 2 CPC 103 : 2000 2 CPJ 569 : 2000 3 CPR 462
Tribunals and Commissions10 Apr 2000Appeal partly allowed
G.D.A. Vs Rakesh Kumar
National Consumer Disputes Redressal Commission · 2000 2 CPJ 592
Tribunals and Commissions10 Apr 2000Appeal allowed with costs
Naseem Bano Vs M.P.Electricity Board
National Consumer Disputes Redressal Commission · 2000 2 CPJ 516 : 2001 1 CLT 84
Tribunals and Commissions10 Apr 2000Complaint dismissed
INDU SINHA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2000 2 CLT 537 : 2000 2 CPJ 239
Tribunals and Commissions10 Apr 2000Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs Mithilesh
National Consumer Disputes Redressal Commission · 2000 2 CPJ 304 : 2001 1 CLT 9
Tribunals and Commissions09 Apr 2000Ordered accordingly
CANBANK Mutual Fund Vs R.N.MITTAL
National Consumer Disputes Redressal Commission · 2002 1 CPJ 174
Tribunals and Commissions07 Apr 2000NOE disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs UNIVERSAL CYLINDER LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 39
Tribunals and Commissions06 Apr 2000Revision allowed
VIRESH KUMAR Vs VILASPUR GAS SERVICE
National Consumer Disputes Redressal Commission · 2000 2 CPC 364 : 2000 2 CPJ 273 : 2000 2 CPR 21 : 2001 1 CLT 11
Tribunals and Commissions04 Apr 2000Appeal dismissed
Life Insurance Corpn. of India Vs KAUSHALYA DEVI
National Consumer Disputes Redressal Commission · 2000 2 CPJ 281
Tribunals and Commissions03 Apr 2000Appeal dismissed with costs
National Insurance Co. Ltd. Vs MARTHI CRYSTAL SALT CO. LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPC 583 : 2000 1 CPJ 55 : 2000 2 CLT 178 : 2000 2 CPR 1
Tribunals and Commissions01 Apr 2000Appeal dismissed
ABDUL HAK Vs Union of India
National Consumer Disputes Redressal Commission · 2000 3 CPJ 180
Tribunals and Commissions31 Mar 2000Complaint allowed with costs
AJAY KUMAR SINGH Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 2000 3 CPJ 514 : 2001 1 CPC 117
Tribunals and Commissions31 Mar 2000Appeal partly allowed
V.LAXMIKANTHA Vs BRANCH MANAGER, M/S. ANDHRA BANK LIMITED
National Consumer Disputes Redressal Commission · 2000 2 CPJ 70 : 2001 1 CLT 6 : 2001 1 CPC 344 : 2001 1 CPR 409
Tribunals and Commissions31 Mar 2000Appeal dismissed
Oriental Insurance Co. Ltd. Vs ANNAPPA ALLAPPA HUDDAR
National Consumer Disputes Redressal Commission · 2000 2 CLT 261 : 2000 2 CPJ 142 : 2000 2 CPR 280
Tribunals and Commissions31 Mar 2000Appeal dismissed
BASAPPA @ MUDAKAPPA Vs MRUTUNJAY SEEDS
National Consumer Disputes Redressal Commission · 2000 2 CLT 694 : 2000 2 CPJ 123 : 2000 2 CPR 220