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National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 1,043 of 1,389

Tribunals and Commissions07 Mar 2000Revision Petition dismissed

V.Jayapalan Vs SUDHA ARAVIND

National Consumer Disputes Redressal Commission · 2000 3 CPJ 298 : 2000 3 CPR 417 : 2001 1 CLT 618 : 2001 1 CPC 148