Tribunals and Commissions06 Mar 2000Appeal dismissed
KINETIC ENGINEERING LIMITED Vs BALDEV SINGH AHLUWALIA
National Consumer Disputes Redressal Commission · 2003 2 CPC 319 : 2003 3 CPJ 259
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,044 of 1,389
Tribunals and Commissions06 Mar 2000Appeal dismissed
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF TELECOMMUNICATION Vs VYAPAK KRISHNA PURI
National Consumer Disputes Redressal Commission · 2000 3 CPJ 318
Tribunals and Commissions06 Mar 2000Appeal partly allowed
OVERSEAS AIR TRAVELS AND OPERATORS Vs K.K.RAJU
National Consumer Disputes Redressal Commission · 2000 2 CPC 700 : 2000 3 CPJ 413 : 2000 3 CPR 412 : 2001 1 CLT 477
Tribunals and Commissions06 Mar 2000
Y Sreedhar Vs Authorised Signatory Kinetic Lease And Finance Ltd
National Consumer Disputes Redressal Commission · 2000 2 CPJ 54 : 2001 1 CLT 32
Tribunals and Commissions03 Mar 2000Revision Petition disposed of
Rajasthan Housing Board Vs KAILASH BABU SHARMA
National Consumer Disputes Redressal Commission · 2000 1 CPC 606 : 2000 1 CPJ 60 : 2000 1 CPR 91 : 2001 1 CLT 93
Tribunals and Commissions02 Mar 2000Appeal dismissed
DELHI ELECTRIC SUPPLY UNDERTAKING (now D.V.B.) Vs Ajay Aggarwal
National Consumer Disputes Redressal Commission · 2000 1 CPC 629 : 2000 1 CPJ 542 : 2000 2 CPR 425
Tribunals and Commissions02 Mar 2000Revision Petition allowed
GODREJ GE APPLIANCES LTD. Vs SATINDER SINGH SOBTI
National Consumer Disputes Redressal Commission · 2000 1 CLT 28 : 2000 1 CPC 602 : 2000 1 CPJ 52 : 2000 1 CPR 86
Tribunals and Commissions29 Feb 2000Appeal dismissed
Life Insurance Corporation of India Vs LEELAWATI GUPTA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 566 : 2000 2 CLT 660
Tribunals and Commissions29 Feb 2000Appeal partly allowed
G.D.A. Vs Harnam Singh
National Consumer Disputes Redressal Commission · 2000 1 CPJ 505
Tribunals and Commissions29 Feb 2000Revision allowed
D.SARADHA Vs MANAGING DIRECTOR (CHAIRMAN), V.G.P. WONDER LAND LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPC 644 : 2000 1 CPJ 571 : 2000 2 CPC 262 : 2000 2 CPR 362
Tribunals and Commissions29 Feb 2000Appeal dismissed
L.I.C. Vs REKHA
National Consumer Disputes Redressal Commission · 2000 2 CPC 432 : 2000 3 CPJ 113
Tribunals and Commissions29 Feb 2000Appeal dismissed
INDIAN AIRLINES LIMITED Vs PRAKRITHI SHETTY
National Consumer Disputes Redressal Commission · 2000 2 CLT 330 : 2000 2 CPJ 154 : 2000 2 CPR 120
Tribunals and Commissions29 Feb 2000Appeal disposed of with costs
PARAM HANSA Vs DURJAN
National Consumer Disputes Redressal Commission · 2000 2 CPJ 207 : 2001 1 CLT 267
Tribunals and Commissions29 Feb 2000
G D A Vs Rajeshwari Goel
National Consumer Disputes Redressal Commission · 2000 1 CPJ 478
Tribunals and Commissions28 Feb 2000Appeal dismissed
DELHI VIDYUT BOARD Vs R.K.BHATT
National Consumer Disputes Redressal Commission · 2000 1 CPC 630 : 2000 1 CPJ 545 : 2000 2 CLT 452 : 2000 2 CPR 327
Tribunals and Commissions28 Feb 2000Appeal dismissed
SIPANI AUTOMOBILES LTD. Vs VIPIN BEHARI SHARMA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 351 : 2000 2 CLT 686
Tribunals and Commissions25 Feb 2000Appeal allowed
Life Insurance Corporation of India Vs ANJU HUNJAN
National Consumer Disputes Redressal Commission · 2003 2 CPC 339 : 2003 2 CPJ 644 : 2004 1 CPJ 219
Tribunals and Commissions25 Feb 2000Appeal allowed
CANTONMENT BOARD Vs Amir Chand
National Consumer Disputes Redressal Commission · 2000 3 CPJ 243
Tribunals and Commissions24 Feb 2000Complaint allowed with costs
GHEWARCHAND H.BOKARIA Vs MAHESH TOLARAM
National Consumer Disputes Redressal Commission · 2000 3 CPJ 88
Tribunals and Commissions23 Feb 2000Appeal allowed
HUMERA Vs ADHIYAKSHA, BHARTIYA JEEVAN BIMA NIGAM
National Consumer Disputes Redressal Commission · 2000 2 CLT 572 : 2000 2 CPJ 598