Tribunals and Commissions22 Feb 2000Appeal dismissed
Ghaziabad Development Authority through its Secretary Vs S.P.Gupta
National Consumer Disputes Redressal Commission · 2000 2 CPJ 65 : 2001 1 CLT 27
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,045 of 1,389
Tribunals and Commissions22 Feb 2000Appeal dismissed
ASSISTANT DIVISIONAL ENGINEER,ELECTRICAL OPERATION Vs G.PURUSHOTHAM RAO
National Consumer Disputes Redressal Commission · 2000 1 CPJ 604
Tribunals and Commissions22 Feb 2000C.A. allowed
DEEPAK SINHA Vs PAL-PEUGEOT LIMITED
National Consumer Disputes Redressal Commission · 2000 3 CPJ 38
Tribunals and Commissions21 Feb 2000Appeal dismissed
SAT PAJ JAIN Vs ENGINEERING DEPARTMENT, ELECTRICITY WING
National Consumer Disputes Redressal Commission · 2000 2 CPC 184 : 2000 2 CPJ 497 : 2000 2 CPR 435
Tribunals and Commissions21 Feb 2000Appeal dismissed
DIVISIONAL MANAGER, L.I.C. OF INDIA Vs Y.RATNAMMA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 548
Tribunals and Commissions21 Feb 2000Appeal dismissed
KARNATAKA ELECTRICITY BOARD Vs H.S.SITARAM
National Consumer Disputes Redressal Commission · 2000 1 CPJ 508 : 2000 1 CPR 603 : 2001 1 CLT 258
Tribunals and Commissions21 Feb 2000Appeal dismissed
DESK TO DESK COURIER AND CARGO LTD. Vs REESI KRISHNAVENI
National Consumer Disputes Redressal Commission · 2000 2 CPJ 152
Tribunals and Commissions18 Feb 2000NOE disposed of
AMRIT BALA-/ Vs NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2000 2 CPJ 44
Tribunals and Commissions18 Feb 2000Appeal disposed of
Life Insurance Corporation of India Vs SHIV KUMARI RAGHAV
National Consumer Disputes Redressal Commission · 2000 2 CLT 286 : 2000 2 CPC 128 : 2001 3 CPJ 137
Tribunals and Commissions18 Feb 2000Appeals disposed of
DISTRICT MANAGER TELECOM, CHANDIGARH Vs O.P. GOEL
National Consumer Disputes Redressal Commission · 2000 2 CPC 169 : 2000 2 CPJ 482 : 2000 3 CPR 475
Tribunals and Commissions17 Feb 2000Revision Petition dismissed with costs
TOP OF FOOD PRODUCTS Vs MANJU DEVI
National Consumer Disputes Redressal Commission · 2000 2 CLT 718 : 2000 2 CPC 386 : 2000 2 CPJ 7
Tribunals and Commissions17 Feb 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs SUBHASH CHANDRA SONI
National Consumer Disputes Redressal Commission · 2000 1 CPJ 360
Tribunals and Commissions17 Feb 2000Appeal allowed
WING COMMANDER P.S.B. SACHDEVA Vs ON DOT COURIER AND CARGO LTD.
National Consumer Disputes Redressal Commission · 2000 2 CLT 102 : 2000 2 CPC 187 : 2000 2 CPJ 492 : 2000 2 CPR 389
Tribunals and Commissions17 Feb 2000Directions passed
DIVISIONAL MANAGER, LIC OF INDIA Vs SUDHATAI S. AVACHITE
National Consumer Disputes Redressal Commission · 2000 2 CPJ 133
Tribunals and Commissions17 Feb 2000Complaint disposed of
Rajesh Kumar Srivastava Vs Branch Manager, Bank of Baroda
National Consumer Disputes Redressal Commission · 2000 2 CLT 713 : 2000 2 CPJ 176
Tribunals and Commissions17 Feb 2000Appeal partly allowed
LUCKNOW DEVELOPMENT AUTHORITY Vs K.C. SRIVASTAVA
National Consumer Disputes Redressal Commission · 2000 2 CPJ 183 : 2000 3 CPR 147
Tribunals and Commissions17 Feb 2000Appeal dismissed
P.S.E.B.THROUGH ITS CHAIRMAN Vs V.K.DHINGRA
National Consumer Disputes Redressal Commission · 2001 2 CPC 255 : 2002 2 CPJ 356
Tribunals and Commissions16 Feb 2000Appeal disposed of
DIVISIONAL ENGINEER, CONSUMER FORUM, CAL. TELEPHONES Vs CARNATION INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 338 : 2000 3 CPR 133
Tribunals and Commissions16 Feb 2000Appeal allowed
Life Insurance Corporation of India Vs CHANDAN SINGH
National Consumer Disputes Redressal Commission · 2000 1 CPC 358 : 2000 2 CLT 219 : 2000 3 CPJ 101
Tribunals and Commissions16 Feb 2000Complaint allowed with costs
CHARANJIT LAL Vs Chief Administrator, HUDA
National Consumer Disputes Redressal Commission · 2000 2 CLT 387 : 2000 2 CPC 149 : 2000 3 CPJ 167