Tribunals and Commissions08 Feb 2000Appeal dismissed
Oriental Insurance Company Ltd. Vs JOGINDER SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 560
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,047 of 1,389
Tribunals and Commissions08 Feb 2000Appeal dismissed
DELHI VIDYUT BOARD Vs Suraj Bhan
National Consumer Disputes Redressal Commission · 2000 1 CPJ 523 : 2000 2 CLT 227 : 2000 2 CPC 492 : 2000 2 CPR 163
Tribunals and Commissions08 Feb 2000Appeal dismissed
SURENDRA NATH PATHAK Vs JAI PRAKASH SINGH
National Consumer Disputes Redressal Commission · 2000 1 CPJ 471
Tribunals and Commissions08 Feb 2000Appeal disposed of
SQN. LDR. RAWEL SINGH Vs POSTMASTER, GENERAL POST OFFICE
National Consumer Disputes Redressal Commission · 2000 2 CPC 186 : 2000 2 CPJ 501
Tribunals and Commissions08 Feb 2000Appeal dismissed
GENERAL MANAGER (PHONES) Vs SUCHA SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPC 245 : 2002 1 CPJ 118 : 2003 1 CLT 154
Tribunals and Commissions08 Feb 2000Appeals dismissed
PRINCIPAL, S.S.L. JAIN COLLEGE Vs AJAY KUMAR DATRAY
National Consumer Disputes Redressal Commission · 2000 2 CPC 522 : 2000 2 CPJ 268 : 2000 3 CPR 207
Tribunals and Commissions08 Feb 2000Appeal allowed
LOGICSTAT INTERNATIONAL (P) LTD. Vs NEW BHANDARI HOSPITAL (REGD.)
National Consumer Disputes Redressal Commission · 2001 2 CPC 246 : 2001 3 CLT 26 : 2002 2 CPJ 318
Tribunals and Commissions04 Feb 2000Appeal dismissed
BRANCH MANAGER, UNIT TRUST OF INDIA Vs KAILASH NATH JOHRI
National Consumer Disputes Redressal Commission · 2000 2 CPC 371 : 2000 2 CPJ 89 : 2001 1 CLT 307
Tribunals and Commissions04 Feb 2000Complaint dismissed
RAM VIR SINGH Vs Canara Bank
National Consumer Disputes Redressal Commission · 2000 1 CPJ 526 : 2000 2 CLT 483 : 2000 2 CPC 256 : 2000 2 CPR 320
Tribunals and Commissions04 Feb 2000Order set aside
U.P. STATE ELECTRICITY BOARD Vs SHEO BHAROSHE
National Consumer Disputes Redressal Commission · 2000 2 CPC 373 : 2000 2 CPJ 322
Tribunals and Commissions04 Feb 2000Appeals allowed
DIRECTOR ADDL. DIRECTOR, U.P. State Employees Group Insurance Directorate Vs TANVIRRUDDIN KHAN
National Consumer Disputes Redressal Commission · 2000 1 CPJ 576
Tribunals and Commissions04 Feb 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs TARAWATI
National Consumer Disputes Redressal Commission · 2000 2 CPJ 58
Tribunals and Commissions04 Feb 2000Appeal dismissed
HOUSING COMMISSIONER, U.P. AVAS EVAM VIKAS PARISHAD Vs DHARAMDAS KHEMNANI
National Consumer Disputes Redressal Commission · 2000 2 CPJ 76
Tribunals and Commissions04 Feb 2000Revision allowed
HOUSING COMMISSIONER/SECRETARY, U.P. AVAS AVUM VIKAS PARISHAD Vs DIGVIJAY LAL REWAL
National Consumer Disputes Redressal Commission · 2000 2 CPC 718 : 2000 3 CPJ 340
Tribunals and Commissions04 Feb 2000Application dismissed
RAM DEV Vs D.N.PANDEY
National Consumer Disputes Redressal Commission · 2000 2 CPJ 550
Tribunals and Commissions04 Feb 2000Appeal dismissed
Unit Trust of India Vs SEEMA SINGH
National Consumer Disputes Redressal Commission · 2000 2 CPC 368 : 2000 2 CPJ 122
Tribunals and Commissions04 Feb 2000Appeal dismissed
SHEO MANGAL GIRI Vs GHANSHYAM VERMA
National Consumer Disputes Redressal Commission · 2000 2 CPJ 204
Tribunals and Commissions04 Feb 2000Appeal dismissed
Unit Trust of India Vs MAHENDRA PAL SINGH
National Consumer Disputes Redressal Commission · 2000 2 CPC 369 : 2000 2 CPJ 225
Tribunals and Commissions04 Feb 2000Complaint partly allowed
TAJ SUGAR WORKS Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2000 1 CPJ 448 : 2001 1 CLT 249
Tribunals and Commissions04 Feb 2000Appeal dismissed
DUNLOP INDIA LIMITED Vs KASHI KANT MISHRA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 453 : 2000 2 CPC 258 : 2000 2 CPR 330