Tribunals and Commissions27 May 2000Appeal dismissed
Branch Manager, State Bank of India Vs K.J.JOSEPH
National Consumer Disputes Redressal Commission · 2000 1 CPC 657 : 2000 2 CPR 657 : 2000 3 CPJ 138
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,036 of 1,389
Tribunals and Commissions25 May 2000Revision Petition dismissed
Eastern Railway Vs K.K.Sharma
National Consumer Disputes Redressal Commission · 2000 2 CPC 646 : 2000 3 CPJ 1 : 2000 3 CPR 94
Tribunals and Commissions25 May 2000Appeal dismissed
United India Insurance Company Ltd. Vs DARSHAN LAL GUPTA
National Consumer Disputes Redressal Commission · 2000 2 CLT 150 : 2000 2 CPC 27 : 2000 2 CPJ 468 : 2000 2 CPR 463
Tribunals and Commissions25 May 2000Revision allowed
Controller Of Examination Vs District Consumer Disputes Redressal Forum
National Consumer Disputes Redressal Commission · 2002 2 CPJ 176
Tribunals and Commissions24 May 2000Complaint dismissed in limine
VIJAY KUMAR Vs HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR
National Consumer Disputes Redressal Commission · 2001 2 CPJ 199
Tribunals and Commissions24 May 2000O.P. disposed of
J.JOTHI RAJA Vs HCL INFOSYSTEM LIMITED
National Consumer Disputes Redressal Commission · 2000 3 CPJ 194
Tribunals and Commissions24 May 2000Complaint rejected in limine
C.GENGARI Vs Canara Bank
National Consumer Disputes Redressal Commission · 2001 1 CPJ 88
Tribunals and Commissions24 May 2000Appeals dismissed with costs
NUCHEM LTD. Vs SANTOSH GARG
National Consumer Disputes Redressal Commission · 2000 2 CLT 522 : 2000 2 CPC 530 : 2000 2 CPJ 426 : 2000 3 CPR 225
Tribunals and Commissions24 May 2000Appeals dismissed
UPSEB Vs SHANKAR MAURYA
National Consumer Disputes Redressal Commission · 2000 2 CPC 365 : 2000 2 CPJ 498 : 2001 1 CLT 71
Tribunals and Commissions24 May 2000Complaint dismissed in limine
JAGANNATH CONSTRUCTIONS LTD. Vs KOTAK MAHINDRA PRIMUS LIMITED
National Consumer Disputes Redressal Commission · 2000 3 CPJ 172 : 2001 1 CLT 390 : 2001 1 CPC 202
Tribunals and Commissions24 May 2000Complaint dismissed in limine
P.Mani Vs SRI RAMACHANDRA MEDICAL COLLEGE
National Consumer Disputes Redressal Commission · 2000 3 CPJ 190
Tribunals and Commissions24 May 2000Petitions allowed
B.B.SHARMA Vs J.K.ARORA
National Consumer Disputes Redressal Commission · 2000 2 CLT 663 : 2000 2 CPJ 422 : 2000 3 CPR 159
Tribunals and Commissions22 May 2000Appeal dismissed
MALAPRABHA COOP. SUGAR FACTORY LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 6 : 2000 3 CLJ 353 : 2000 3 CPR 17 : 2001 1 CLT 149 : 2001 1 CPC 138
Tribunals and Commissions22 May 2000Revision Petition allowed
ALLWYN (A UNIT OF VOLTAS LTD.) Vs V.P.AGARWAL
National Consumer Disputes Redressal Commission · 2000 2 CLT 548 : 2000 2 CPJ 494
Tribunals and Commissions22 May 2000Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs SUDHIR KUMAR-Complainant
National Consumer Disputes Redressal Commission · 2001 1 CPJ 214
Tribunals and Commissions19 May 2000Appeal allowed
SAMSUDDIN Vs NESAR AHMEAD
National Consumer Disputes Redressal Commission · 2000 2 CLT 698 : 2000 2 CPJ 489
Tribunals and Commissions19 May 2000Complaint allowed
IND-SWIFT LABORATORIES LIMITED Vs SPEEDAGE CARGO
National Consumer Disputes Redressal Commission · 2001 2 CPJ 346
Tribunals and Commissions17 May 2000Complaint partly allowed with costs
SATISH CHANDRA MISHRA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2000 2 CLT 438 : 2000 3 CPJ 489
Tribunals and Commissions17 May 2000O.Ps. dismissed
Thirumagal Mills Ltd. Vs A.T.O. (I) PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 208
Tribunals and Commissions17 May 2000Appeal allowed
U.P. STATE ELECTRICITY BOARD Vs ANIL KUMAR KASHYAP (MINOR)
National Consumer Disputes Redressal Commission · 2000 2 CPC 375 : 2000 2 CPJ 477 : 2000 3 CPR 447