Tribunals and Commissions09 Jun 2000Appeal allowed
BRIJPAL SINGH Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2000 2 CPC 442 : 2000 3 CPJ 55
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,034 of 1,389
Tribunals and Commissions09 Jun 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs PRAMOD KUMAR
National Consumer Disputes Redressal Commission · 2001 1 CPJ 94
Tribunals and Commissions09 Jun 2000Appeal dismissed with modification
GHAZIABAD DEVELOPMENT AUTHORITY Vs KAMALA ARORA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 77
Tribunals and Commissions09 Jun 2000Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs MANOJ KUMAR SWAMI
National Consumer Disputes Redressal Commission · 2000 3 CPJ 61
Tribunals and Commissions09 Jun 2000Appeal dismissed with costs
MEERUT DEVELOPMENT AUTHORITY Vs LT.COL.K.K.CHAUDHARY
National Consumer Disputes Redressal Commission · 2000 3 CPJ 213
Tribunals and Commissions09 Jun 2000Appeal dismissed with costs
GHAZIABAD DEVELOPMENT AUTHORITY Vs BANSHI LAL KALRA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 85
Tribunals and Commissions09 Jun 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs Rekha Agrawal
National Consumer Disputes Redressal Commission · 2000 3 CPJ 226
Tribunals and Commissions09 Jun 2000Appeal dismissed
BANK INDIA (P) LTD. Vs R.S. AGARWAL
National Consumer Disputes Redressal Commission · 2000 3 CPJ 125
Tribunals and Commissions09 Jun 2000Complaint dismissed with costs
J.I.INDUSTRIES Vs National Insurance Company
National Consumer Disputes Redressal Commission · 2000 3 CPJ 128
Tribunals and Commissions09 Jun 2000Appeal partly allowed
HOUSING COMMISSIONER, U.P. HOUSING AND DEVELOPMENT BOARD Vs HIRDAYA NARAIN SINGH
National Consumer Disputes Redressal Commission · 2000 3 CPJ 163
Tribunals and Commissions09 Jun 2000Appeal dismissed with costs
GHAZIABAD DEVELOPMENT AUTHORITY Vs MUNESH KUMARI
National Consumer Disputes Redressal Commission · 2000 3 CPJ 173
Tribunals and Commissions09 Jun 2000Appeal dismissed with costs
HOUSING AND DEVELOPMENT BOARD, U.P. Vs HARI RAJ SWAROOP BHATNAGAR
National Consumer Disputes Redressal Commission · 2000 3 CPR 506 : 2001 1 CLT 614 : 2001 1 CPC 235 : 2001 1 CPJ 24
Tribunals and Commissions09 Jun 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs PRADEEP KUMAR GARG
National Consumer Disputes Redressal Commission · 2000 3 CPJ 301
Tribunals and Commissions09 Jun 2000Appeal allowed in part
LUCKNOW DEVELOPMENT AUTHORITY Vs KAMAL KANT DUBEY
National Consumer Disputes Redressal Commission · 2000 3 CPJ 303
Tribunals and Commissions09 Jun 2000Complaint dismissed with costs
ONIDA SAKA LIMITED Vs S.C.JAIN
National Consumer Disputes Redressal Commission · 2000 3 CPJ 313
Tribunals and Commissions09 Jun 2000Appeal allowed
NEW INDIA ASSURANCE COMPANY THROUGH ITS OFFICER INCHARGE Vs N.K.Singh
National Consumer Disputes Redressal Commission · 2000 3 CPJ 330
Tribunals and Commissions09 Jun 2000Appeal allowed
SHRI SANT ELECTRONICS Vs SHASHI BHUSHAN
National Consumer Disputes Redressal Commission · 2000 3 CPJ 334
Tribunals and Commissions08 Jun 2000Complaint dismissed
PRASANTA KUMAR CHAKRABORTY Vs JAHAR DEBNATH
National Consumer Disputes Redressal Commission · 2000 2 CPC 435 : 2000 3 CPJ 91 : 2000 3 CPR 515 : 2001 1 CLT 683
Tribunals and Commissions08 Jun 2000Appeal dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs M. ASOKAN
National Consumer Disputes Redressal Commission · 2001 2 CPJ 111
Tribunals and Commissions08 Jun 2000Complaint returned
WHITE HOUSE PROCESS PRIVATE LTD. Vs MAHALAKSHMI ENGINEERING INDUSTRIES
National Consumer Disputes Redressal Commission · 2001 1 CPJ 39