Tribunals and Commissions05 Jul 2000Appeal dismissed
New India Assurance Co. Ltd. Vs Ajay Kumar
National Consumer Disputes Redressal Commission · 2001 1 CLT 519 : 2001 1 CPC 70 : 2001 1 CPJ 175
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,031 of 1,389
Tribunals and Commissions04 Jul 2000Appeal dismissed
Sasi Vs P.K. RAMACHANDRAN PILLAI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 398
Tribunals and Commissions03 Jul 2000Appeal allowed
ISABELLA THOBURN COLLEGE Vs FATIMA EFFENDI
National Consumer Disputes Redressal Commission · 2001 1 CPJ 340
Tribunals and Commissions03 Jul 2000Revision allowed
ZILA BASIC SHIKSHA ADHIKARI Vs AMBIKA TRADING CORPORATION
National Consumer Disputes Redressal Commission · 2001 1 CPJ 273
Tribunals and Commissions03 Jul 2000Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs MANJU LATA JAIN
National Consumer Disputes Redressal Commission · 2001 1 CPJ 247
Tribunals and Commissions03 Jul 2000Appeal partly allowed
LUCKNOW DEVELOPMENT AUTHORITY Vs A.K.Agarwal
National Consumer Disputes Redressal Commission · 2001 1 CPJ 332
Tribunals and Commissions03 Jul 2000Appeal allowed
SECRETARY, MADHYAMIK SHIKSHA PARISHAD, U.P. Vs SATYA ROOPA
National Consumer Disputes Redressal Commission · 2000 2 CPC 708 : 2000 3 CPJ 337
Tribunals and Commissions03 Jul 2000Appeal dismissed
SATENDRA SHARMA Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 1 CPJ 335
Tribunals and Commissions03 Jul 2000Appeal dismissed with costs
National Insurance Company Ltd. Vs HARISH CHAWLA
National Consumer Disputes Redressal Commission · 2001 1 CPJ 268
Tribunals and Commissions03 Jul 2000Revision allowed
RAJ KUMAR DALMIYA Vs KRIPA SHANKAR
National Consumer Disputes Redressal Commission · 2002 2 CPJ 433 : 2003 1 CLT 69
Tribunals and Commissions03 Jul 2000Complaint dismissed
LOHIA BRASS PRIVATE LIMITED Vs UTTAR PRADESH SMALL INDUSTRIES CORPORATION LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CPJ 347
Tribunals and Commissions03 Jul 2000Appeal allowed
BIJNOR GAS AGENCIES Vs NARENDRA SINGH
National Consumer Disputes Redressal Commission · 2001 1 CPJ 202
Tribunals and Commissions03 Jul 2000Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs SANTOSH KUMAR GARG
National Consumer Disputes Redressal Commission · 2001 1 CPJ 221
Tribunals and Commissions03 Jul 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs R.P.MITTAL
National Consumer Disputes Redressal Commission · 2001 1 CPJ 264
Tribunals and Commissions03 Jul 2000Appeal dismissed
BABURAM SAXENA Vs CHAIRMAN, TOWN AREA
National Consumer Disputes Redressal Commission · 2001 1 CPJ 327
Tribunals and Commissions29 Jun 2000Appeal dismissed
POST MASTER, SUB-POST OFFICE Vs BIRABAR JENA
National Consumer Disputes Redressal Commission · 2002 2 CPC 175 : 2002 2 CPJ 183
Tribunals and Commissions29 Jun 2000Ordered accordingly
PUROHIT CHARITABLE LABORATORY Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 2001 3 CPJ 239
Tribunals and Commissions29 Jun 2000Complaint returned
SUZANEE VENGLET Vs SINGAPORE AIRLINES
National Consumer Disputes Redressal Commission · 2000 3 CPJ 335 : 2001 1 CLT 398 : 2001 1 CPC 203 : 2001 1 CPR 8
Tribunals and Commissions27 Jun 2000Complaint returned
S.Ramalingam Vs CHIEF GENERAL MANAGER, CHENNAI TELEPHONES
National Consumer Disputes Redressal Commission · 2000 3 CPJ 446 : 2000 3 CPR 553 : 2001 1 CPC 249
Tribunals and Commissions27 Jun 2000Civil Revision Petition allowed
MULKY CO-OPERATIVE SERVICE BANK LTD. Vs KRISHNAPPA T. KOTIAN
National Consumer Disputes Redressal Commission · 2001 2 CPJ 14