Tribunals and Commissions11 Aug 2000Appeal disposed of
PUNJAB STATE ELECTRICITY BOARD Vs RAM PROCESSOR MERRAKOT ROAD
National Consumer Disputes Redressal Commission · 2000 2 CLT 601 : 2000 2 CPC 604 : 2001 1 CPJ 178 : 2001 1 CPR 133
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,028 of 1,389
Tribunals and Commissions10 Aug 2000Cases disposed of
REINA BANERJEE Vs Aloke Ganguly
National Consumer Disputes Redressal Commission · 2000 3 CPJ 223
Tribunals and Commissions09 Aug 2000Complaint allowed in part with costs
MANJUSHREE PLANTATION LIMITED Vs Bapputty
National Consumer Disputes Redressal Commission · 2001 1 CPC 517 : 2001 1 CPJ 106 : 2001 1 CPR 593
Tribunals and Commissions08 Aug 2000Appeal allowed
SAKTHI ENGINEERING WORKS Vs SRI KRISHNA COIR ROPE INDUSTRY REP. BY ITS PROPRIETOR P. KRISHNAIAH
National Consumer Disputes Redressal Commission · 2000 2 CPC 657 : 2000 3 CPJ 13 : 2000 3 CPR 33 : 2001 1 CLT 203
Tribunals and Commissions08 Aug 2000Appeal allowed with costs
Santosh Kumari Vs CHAIRMAN, M/S. ISPAT ALLOYS LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 195
Tribunals and Commissions07 Aug 2000Complaint dismissed
N.G. RAJAGOPALAN Vs BRANCH MANAGER, M/S. I.T.C. LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 424 : 2002 1 CPC 165
Tribunals and Commissions07 Aug 2000Appeal dismissed
U.P.GOVERNMENT EMPLOYEES WELFARE CORPORATION Vs JAYANTI PRASAD JAIN
National Consumer Disputes Redressal Commission · 2000 3 CPJ 543
Tribunals and Commissions07 Aug 2000Complaint dismissed
BAJRANG ROLLER FLOUR MILLS (P) LTD. Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CLT 679 : 2001 1 CPJ 147 : 2001 1 CPR 261
Tribunals and Commissions04 Aug 2000Order passed
LAKSHMI MURALEEDHARAN Vs VASANTH APARTMENTS AND CONSTRUCTIONS (P) LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 367 : 2003 2 CPR 360
Tribunals and Commissions03 Aug 2000Orders set aside
Maharashtra State Electricity Board Vs VINAYAKRAO L.TAYADE
National Consumer Disputes Redressal Commission · 2000 2 CPC 694 : 2000 3 CPJ 387 : 2001 1 CLT 413 : 2001 1 CPR 36
Tribunals and Commissions03 Aug 2000Appeal partly allowed
NEW INDIA ASSURANCE COMPANY Vs MASTER AJIT PAL SINGH
National Consumer Disputes Redressal Commission · 2000 3 CPJ 352 : 2001 1 CLT 243 : 2001 1 CPC 5 : 2001 1 CPR 62
Tribunals and Commissions03 Aug 2000Appeal allowed
Ram Pratap Vs District Cane Officer
National Consumer Disputes Redressal Commission · 2000 3 CPJ 444
Tribunals and Commissions03 Aug 2000Appeal disposed of
W.B.S.E.B. Vs RATHINDRA KUMAR MUKHERJEE
National Consumer Disputes Redressal Commission · 2001 1 CPJ 177
Tribunals and Commissions02 Aug 2000Revision Petition disposed of
Kedar Das Vs JALAJ MOTOR TRANSPORT CO.
National Consumer Disputes Redressal Commission · 2000 2 CPC 655 : 2000 3 CPJ 11 : 2001 1 CPR 142
Tribunals and Commissions02 Aug 2000Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs Jai Lal
National Consumer Disputes Redressal Commission · 2000 3 CPJ 438 : 2001 1 CPC 8
Tribunals and Commissions02 Aug 2000Appeal dismissed with costs
VIRENDRA SINGH RATHORE Vs REGIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2000 3 CPJ 431
Tribunals and Commissions01 Aug 2000Appeal allowed
SUPERINTENDENT OF POST OFFICES Vs Pradip Kumar Das
National Consumer Disputes Redressal Commission · 2001 1 CPJ 216
Tribunals and Commissions01 Aug 2000Appeal disposed of
Y.KRISHAN Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 210
Tribunals and Commissions01 Aug 2000Appeal dismissed
C.B.AGGARWAL Vs Central Bank of India
National Consumer Disputes Redressal Commission · 2000 2 CPC 433 : 2000 3 CPJ 130
Tribunals and Commissions01 Aug 2000Appeal dismissed
K.L. SINGHAL Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 140