Tribunals and Commissions12 Sept 2000Appeal dismissed with costs
CENTRAL BANK OF INDIA Vs Kusum Agarwal
National Consumer Disputes Redressal Commission · 2000 3 CPJ 416 : 2001 1 CPC 359 : 2001 1 CPR 359
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,025 of 1,389
Tribunals and Commissions11 Sept 2000Appeal allowed
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs GEETA RANI NANDY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 119
Tribunals and Commissions11 Sept 2000Appeal dismissed
Ranjit Singh Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2000 2 CPC 402 : 2001 1 CLT 320 : 2001 2 CPJ 127
Tribunals and Commissions08 Sept 2000Complaint dismissed
G.S.BAL Vs SRI KALISWARI FIRE WORKS
National Consumer Disputes Redressal Commission · 2002 2 CPJ 68
Tribunals and Commissions08 Sept 2000Complaint allowed
GULSHAN LAL BHATIA Vs CHANDIGARH ADMINISTRATION
National Consumer Disputes Redressal Commission · 2001 2 CPJ 469
Tribunals and Commissions08 Sept 2000Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Kelvinator of India Limited
National Consumer Disputes Redressal Commission · 2000 1 CPC 451 : 2000 1 CPR 579 : 2000 3 CPJ 59
Tribunals and Commissions08 Sept 2000Appeal dismissed in limine
GENERAL MANAGER (NORTHERN RAILWAY) Vs ANIL KUMAR SRIVASTAVA
National Consumer Disputes Redressal Commission · 2000 2 CPC 691 : 2000 3 CPJ 384 : 2001 1 CLT 465 : 2001 1 CPR 121
Tribunals and Commissions08 Sept 2000C.A. disposed of
KAVITA SHARMA Vs RAJINDRA PROPERTIES
National Consumer Disputes Redressal Commission · 2000 3 CPJ 73
Tribunals and Commissions07 Sept 2000Appeals dismissed
PARKASH INDUSTRIES LIMITED Vs BRIJ BHUSHAN MITTAL
National Consumer Disputes Redressal Commission · 2000 2 CPC 394 : 2001 1 CLT 334 : 2001 1 CPJ 579 : 2001 1 CPR 462
Tribunals and Commissions06 Sept 2000Appeals dismissed in limine
PRADEEP KUMAR Vs ASSISTANT FINANCE OFFICER,DELHI VIDYUT BOARD
National Consumer Disputes Redressal Commission · 2000 2 CPC 687 : 2000 3 CPJ 360 : 2001 1 CLT 400
Tribunals and Commissions06 Sept 2000Appeal allowed
EXECUTIVE DIRECTOR, ORISSA AGRO INDUSTRIES CORPORATION Vs Kanhu Charan Das
National Consumer Disputes Redressal Commission · 2001 1 CPC 376 : 2001 1 CPJ 552 : 2001 1 CPR 460
Tribunals and Commissions06 Sept 2000Complaint maintainable
MOHD.IBRAHIM Vs CANARA BANK THROUGH ITS CMD
National Consumer Disputes Redressal Commission · 2000 2 CPC 430 : 2000 3 CPJ 52
Tribunals and Commissions05 Sept 2000Appeal allowed
BHUDEB CHANDRA MONDAL Vs DY.GENERAL MANAGER, UNIT TRUST OF INDIA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 80
Tribunals and Commissions04 Sept 2000Appeal dismissed in limine
NARESH JASWAL Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2000 3 CPJ 280
Tribunals and Commissions04 Sept 2000Appeal dismissed
Divisional Manager, National Insurance Co. Ltd. Vs SUKHDEO PRASAD RANA
National Consumer Disputes Redressal Commission · 2001 1 CPJ 342
Tribunals and Commissions04 Sept 2000Appeal partly allowed
PARSHOTTAM DASS Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 452 : 2001 1 CLT 402 : 2001 1 CPC 27
Tribunals and Commissions01 Sept 2000Appeal dismissed in limine
SUMAN OBEROI Vs PRUDENTIAL CAPITAL MARKET LTD
National Consumer Disputes Redressal Commission · 2000 3 CPJ 426 : 2001 1 CLT 383 : 2001 1 CPR 105
Tribunals and Commissions01 Sept 2000Complaint dismissed
ARVIND MODERN DAL AND RICE MILLS Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 485 : 2001 1 CPC 381 : 2001 1 CPR 495
Tribunals and Commissions31 Aug 2000Appeal allowed
BRANCH MANAGER, L.I.C. Vs SAVITRI DEVI
National Consumer Disputes Redressal Commission · 2000 2 CPC 709 : 2000 3 CPJ 357
Tribunals and Commissions31 Aug 2000Appeal dismissed
Branch Manager, State Bank of India Vs MD.HASIM UDDIN
National Consumer Disputes Redressal Commission · 2001 1 CLT 387 : 2001 1 CPC 290 : 2001 1 CPJ 164 : 2001 1 CPR 117