Tribunals and Commissions19 Sept 2000Complaint dismissed
GANAPATHY PADMANABHA NAYAK Vs MARCELINA RODRIGUES
National Consumer Disputes Redressal Commission · 2001 3 CPJ 283 : 2001 3 CPR 225 : 2002 1 CPC 226
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,024 of 1,389
Tribunals and Commissions19 Sept 2000Appeals dismissed
DIGITAL INFORMATION SYSTEMS Vs M.G.RAJESH
National Consumer Disputes Redressal Commission · 2001 1 CPC 499 : 2001 1 CPR 567 : 2001 2 CPJ 284
Tribunals and Commissions19 Sept 2000Case disposed of
SURYA NARAYAN MOHAPATRA Vs CHAIRMAN, ORISSA STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 2001 1 CPJ 298
Tribunals and Commissions18 Sept 2000Dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs MUNNI LAL YADAV
National Consumer Disputes Redressal Commission · 2000 2 CPC 715 : 2000 3 CPJ 480
Tribunals and Commissions18 Sept 2000R.P. dismissed
RAJ HIRE PURCHASE PRIVATE LIMITED Vs DEEP NARAIN JAISWAL
National Consumer Disputes Redressal Commission · 2001 1 CPC 642 : 2001 1 CPJ 538
Tribunals and Commissions18 Sept 2000Appeal allowed
Tek Chand Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2000 3 CPJ 400 : 2001 1 CPC 20 : 2001 1 CPR 375
Tribunals and Commissions15 Sept 2000Appeals dismissed
PAGORA FARMS PVT. LIMITED Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 91
Tribunals and Commissions15 Sept 2000Appeal dismissed
N. SENTHIL KUMAR Vs SENIOR DIVISIONAL MANAGER, INDIAN OIL CORPORATION LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CPC 512 : 2001 1 CPJ 119 : 2001 1 CPR 587
Tribunals and Commissions15 Sept 2000NOE discharged
AIMIL PHARMACEUTICALS (INDIA) PVT. LTD Vs State
National Consumer Disputes Redressal Commission · 2000 2 CLT 636 : 2001 1 CPC 58 : 2001 1 CPJ 22
Tribunals and Commissions14 Sept 2000Appeal and Revision dismissed
S.S.AUTO HIRE PURCHASE PRIVATE LIMITED Vs PREM SWARUP VAISH
National Consumer Disputes Redressal Commission · 2000 3 CPJ 463 : 2001 1 CPC 354 : 2001 1 CPR 661
Tribunals and Commissions14 Sept 2000Appeal dismissed in limine
PANKAJ TRAVEL Vs K.P.SHARMA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 437 : 2001 1 CLT 406 : 2001 1 CPC 25 : 2001 1 CPR 84
Tribunals and Commissions14 Sept 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs YASH PAL SINGH CHHABRA
National Consumer Disputes Redressal Commission · 2001 1 CPJ 139
Tribunals and Commissions13 Sept 2000NOE discharged
THE SOUTH CITY RESIDENTS' WELFARE ASSO.(R) Vs UNITECH LTD., THROUGH ITS CHAIRMAN
National Consumer Disputes Redressal Commission · 2000 2 CPC 424 : 2000 3 CPJ 62
Tribunals and Commissions12 Sept 2000Appeal dismissed in limine
DELHI VIDYUT BOARD Vs Krishan Lal
National Consumer Disputes Redressal Commission · 2000 3 CPJ 512
Tribunals and Commissions12 Sept 2000Appeal disposed of
GENERAL MANAGER, TELECOMMUNICATIONS Vs N.Mohan
National Consumer Disputes Redressal Commission · 2001 1 CPC 442 : 2001 1 CPJ 78 : 2001 1 CPR 648
Tribunals and Commissions12 Sept 2000Complaint disposed of
H.S. MALHOTRA THROUGH THE DIRECTOR (RESEARCH) Vs PERTECH COMPUTERS LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 60
Tribunals and Commissions12 Sept 2000Appeal dismissed in limine
DELHI VIDYUT BOARD Vs GOPI RAM
National Consumer Disputes Redressal Commission · 2001 1 CPC 650 : 2001 1 CPJ 549
Tribunals and Commissions12 Sept 2000Appeal allowed with costs
Kripa Shankar Shukla Vs PARSHURAM CHUAHAN
National Consumer Disputes Redressal Commission · 2000 3 CPJ 548 : 2001 1 CPC 197
Tribunals and Commissions12 Sept 2000Appeal dismissed
MUKHYA KARYAKARI, jeewan bima sahyog sampatti prabandh co. ltd. Vs S.K.SAHGAL
National Consumer Disputes Redressal Commission · 2000 2 CPC 704 : 2000 3 CPJ 423
Tribunals and Commissions12 Sept 2000Appeal allowed
RAMGARH SUGAR MILLS Vs RAM NARESH PRASAD CHAURASIA
National Consumer Disputes Redressal Commission · 2001 1 CPJ 248