Tribunals and Commissions29 Sept 2000Appeal partly allowed
Corporate Couriers Ltd. Vs DWIJEN A. PANCHAL
National Consumer Disputes Redressal Commission · 2004 2 CLT 643 : 2004 2 CPC 241 : 2004 3 CPJ 3
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,022 of 1,389
Tribunals and Commissions29 Sept 2000NOE discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs MOTHER DAIRY
National Consumer Disputes Redressal Commission · 2000 3 CPJ 65
Tribunals and Commissions29 Sept 2000Appeal Dismissed in limine
P.G.I., Chandigarh Vs JASPAL SINGH
National Consumer Disputes Redressal Commission · 2000 2 CPC 661 : 2000 3 CPJ 32 : 2000 3 CPR 29 : 2001 1 CLT 199 : 2001 1 UC 348
Tribunals and Commissions29 Sept 2000
Bhupesh Khurana Vs Vishwa Buddha Parishad
National Consumer Disputes Redressal Commission · 2000 0 CTJ 801 : 2000 3 CPR 49 : 2001 1 CLT 185 : 2001 1 CPC 140 : 2001 2 CPJ 74
Tribunals and Commissions28 Sept 2000Appeal disposed of
BIPIN KUMAR MOHAPATRA Vs RAGHUNATH MISHRA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 404
Tribunals and Commissions28 Sept 2000Appeal dismissed
T.N. GHOSH Vs V.PAHWAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 473
Tribunals and Commissions28 Sept 2000Appeal dismissed
ACCOUNTS OFFICER, OFFICE OF THE TELECOM DISTRICT ENGINEER Vs G.D.PANDA
National Consumer Disputes Redressal Commission · 2002 2 CPJ 208
Tribunals and Commissions28 Sept 2000Appeal dismissed
SHIVA GAS SERVICES Vs Sohan Lal
National Consumer Disputes Redressal Commission · 2001 1 CLT 233 : 2001 2 CPJ 565
Tribunals and Commissions28 Sept 2000Appeal dismissed
Orissa STATE ELECTRICITY BOARD Vs MADHU SUDAN BEHERA And TWO
National Consumer Disputes Redressal Commission · 2002 2 CPJ 234
Tribunals and Commissions28 Sept 2000Complaint allowed
HARE RAMA TRADERS Vs BRANCH MANAGER, NATIONAL INSURANCE CO.LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 254
Tribunals and Commissions28 Sept 2000Appeal partly allowed
SECRETARY, ORISSA STATE HOUSING BOARD Vs BIDYUT PRAVA SAHOO
National Consumer Disputes Redressal Commission · 2001 1 CPJ 286
Tribunals and Commissions27 Sept 2000Complaint allowed with costs
L.R.GUPTA Vs SINGAPORE AIRLINES LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 443 : 2002 1 CPC 177
Tribunals and Commissions27 Sept 2000Appeal allowed
Oriental Insurance Co. Ltd. Vs SHASHI MOHAN SINGH
National Consumer Disputes Redressal Commission · 2001 1 CPC 293 : 2001 1 CPJ 158
Tribunals and Commissions27 Sept 2000Petition dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs CM. PATHAK
National Consumer Disputes Redressal Commission · 2001 1 CLT 648 : 2001 1 CPC 424 : 2001 1 CPJ 21 : 2001 1 CPR 37
Tribunals and Commissions26 Sept 2000C.A. disposed of
Arun Kumar Arora Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 1 CPJ 20
Tribunals and Commissions26 Sept 2000Appeal dismissed in limine
DELHI VIDYUT BOARD Vs Jharna Roy
National Consumer Disputes Redressal Commission · 2000 3 CPJ 468 : 2001 1 CLT 436 : 2001 1 CPC 287 : 2001 1 CPR 113
Tribunals and Commissions26 Sept 2000Appeal dismissed in limine
DELHI VIDYUT BOARD Vs Devender Singh
National Consumer Disputes Redressal Commission · 2000 3 CPJ 473 : 2001 1 CLT 371 : 2001 1 CPC 30 : 2001 1 CPR 48
Tribunals and Commissions26 Sept 2000Appeal disposed of
National Insurance Co. Ltd. Vs LAXMI NARAYAN PUROHIT
National Consumer Disputes Redressal Commission · 2001 1 CPJ 196
Tribunals and Commissions26 Sept 2000Appeal dismissed in limine
DELHI VIDYUT BOARD Vs JAGDISH PRASAD SHARMA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 447 : 2001 1 CLT 359 : 2001 1 CPC 26 : 2001 1 CPR 82
Tribunals and Commissions25 Sept 2000Complaint disposed of
JAWAHAR LAL JAIN-/ Vs Citi Bank N.A.
National Consumer Disputes Redressal Commission · 2001 1 CPC 422 : 2001 1 CPJ 16 : 2001 1 CPR 35