Tribunals and Commissions09 Jan 2024Dismissed
Xerox India Ltd. & 3 Ors Vs Pareswar Khandayatray & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0045
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2024
949 judgments · page 46 of 48
Tribunals and Commissions09 Jan 2024Disposed Of
Dr. H.B. M. Panth Vs Askari Hussain & 4 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 2(1)(d)Evidence Act, 1872 — Section 57
Tribunals and Commissions08 Jan 2024Dismissed
National Insurance Company Limited Vs Smt. Kaveribai And Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0063
Tribunals and Commissions08 Jan 2024Dismissed
National Insurance Co. Ltd. & Anr Vs Haresh Dhirajlal Badiyani
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0047
Tribunals and Commissions05 Jan 2024Dismissed
National Insurance Company Limited Vs Smt. Kaveribai And Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0072
Tribunals and Commissions05 Jan 2024Dismissed
Magma Fincorp Ltd Vs Ishwar Rathore
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0071
Tribunals and Commissions05 Jan 2024Dismissed
SBI Life Insurance Co Ltd Vs Vipul Bhai Bharat Bhai Shah
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0070
Tribunals and Commissions05 Jan 2024Dismissed
S. Nagappa, Fie Harihara Vs Commissioner, Bangalore Development Authority
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0039
Tribunals and Commissions05 Jan 2024Dismissed
Tenzin Thardoe Vs Reliance General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0038
Tribunals and Commissions04 Jan 2024Dismissed
M/s Sheela Developers Vs Smt Madhu W/D Rajkumar Sadhwani & Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0092
Consumer Protection Act 2019 — Section 40, 41, 50, 51, 60, 67, 69
Tribunals and Commissions04 Jan 2024Dismissed
Virender Kumar Vs State Of Himachal Pradesh Through The Secretary
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0069
Tribunals and Commissions04 Jan 2024Dismissed
T.G Buildwell Pvt. Ltd Vs Ashish Khanna
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0067
Tribunals and Commissions04 Jan 2024Dismissed
IDBI Bank Ltd Vs Shankar Sahay Tiwari
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0037
Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions04 Jan 2024Dismissed
Rajesh Gupta Vs Punjab National Bank & Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0036
Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions04 Jan 2024Dismissed
P. Tulasidas Vs Southern Power Distribution Company Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 28
Tribunals and Commissions04 Jan 2024Dismissed
Mr Rohidas Haribhau More Vs Sangli Urban Co Operative Bank Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0034
Tribunals and Commissions04 Jan 2024Dismissed
Bhajan Bhagwant Singh Vs United India Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Jan 2024Partly Allowed
Madhavi Prabhakar Karandikar (Now Deceased) Through Lrs Vs M/s Vinita Builders
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0025
Tribunals and Commissions04 Jan 2024Partly Allowed
Dhwanit Parmar Vs Parsvnath Landmark Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0024
Tribunals and Commissions04 Jan 2024Partly Allowed
Vimal Kumar Chopra Vs Oasis Landmarks Llp & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0023
Contract Act, 1872 — Section 74Limitation Act, 1963 — Section 14