Tribunals and Commissions04 Jan 2024Partly Allowed
Virendra Agrawal & 2 Ors Vs Neepa Real Estates Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0022
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2024
949 judgments · page 47 of 48
Tribunals and Commissions04 Jan 2024Partly Allowed
Tapas Kumar Mohapatra & Ors Vs M/s Metro Builders (Orissa) Private Limited & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0021
Consumer Protection Act 1986 — Section 12(1)(c), 24AElectricity Act, 2003 — Section 35
Tribunals and Commissions03 Jan 2024Disposed Of
M/s Urmila Rcpprojects Pvt Ltd Vs ICICI Lombard General Insurance Co Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0049
Tribunals and Commissions03 Jan 2024Dismissed
ICICI Lombard G.I.C. Ltd. & Anr Vs Shashi Singh & 4 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0048
Consumer Protection Act, 2019 — Section 51(1), 58(1)(a)(iii)
Tribunals and Commissions03 Jan 2024
New Okhla Industrial Development Authority Vs Noida Management System Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 13, 24, 25, 27
Tribunals and Commissions02 Jan 2024Dismissed
Industrial Development Bank Of India Vs Jagdish Kaur Rihal
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0066
Consumer Protection Act 2019 — Section 40, 41, 50, 51, 60, 67, 69Consumer Protection (Consumer Commission Procedure) Regulations, 2020 — Regulation 14
Tribunals and Commissions02 Jan 2024Dismissed
M/s Gharonda Builders And Developers Vs Sri Mahesh Pakhare S/O. Late H.B.Pakhare S/O. Late H.B. Pakhare, & Another
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0032
Tribunals and Commissions02 Jan 2024Dismissed
M/s Gharonda Builders And Developers & Anr Vs Smt. Nallamilli Lakshmi, W /O. N.Vamshi
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0031
Tribunals and Commissions02 Jan 2024Disposed Of
A.C. Dharmadevi Vs Indian Bank & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0016
Consumer Protection Act 1986 — Section 2(1)(d)(i), 2(1)(d)(ii), 2(1)(o), 24A
Tribunals and Commissions02 Jan 2024Dismissed
M/s Premium Acres Infratech Pvt. Ltd. & 2 Ors Vs Ravinder Singh & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0010
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions02 Jan 2024Allowed
United India Insurance Co. Ltd. Vs Kehar Singh
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0009
Consumer Protection Act 1986 — Section 21(b)Indian Penal Code, 1860 — Section 379, 406
Tribunals and Commissions02 Jan 2024Dismissed
Koka Naga Trinadh Vs Gonimadathala Chandra Lakshmi & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0008
Consumer Protection Act 1986 — Section 2(1)(d), 2(1)(g), 2(1)(o), 21(b)
Tribunals and Commissions01 Jan 2024Disposed Of
Ram Tirath Gupta Vs M/s V.N. Sharma Builders Private Limited
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions01 Jan 2024Disposed Of
M/s V.N. Sharma Builders Private Limited Vs Ram Tirath Gupta
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions01 Jan 2024Disposed Of
Prithvi Pal Singh Vs Life Insurance Corporation Of India & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0020
Tribunals and Commissions01 Jan 2024Dismissed
Mukesh G. Dhakan Vs Bajaj Allianz General Insurance Company Limited
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0019
Tribunals and Commissions01 Jan 2024Allowed
M/s Hari & Co Vs Oriental Insurance Company Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 21Customs Act, 1962 — Section 57Insurance Act, 1938 — Section 64UM
Tribunals and Commissions01 Jan 2024Dismissed
M/s Tata Metaliks Limited, Tata Centre Vs Chairman Cum Managing Director, National Insurance Company Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0015
Marine Insurance Act 1906 — Section 3, 4
Tribunals and Commissions01 Jan 2024Partly Allowed
Rajesh Gupta & Anr Vs M/s Shipra Estate Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions01 Jan 2024Disposed Of
Amit Gupta & Anr Vs M/s BPTP Limited & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)g), 2(1)(r) 12, 21(a)(i)