COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2024

949 judgments · page 48 of 48

Tribunals and Commissions01 Jan 2024Allowed

Mohinder Singh Panesar & Anr Vs DLF Home Developers Limited

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0012

Consumer Protection Act, 1986 — Section 13(1)

Tribunals and Commissions01 Jan 2024Allowed

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0011

Consumer Protection Act, 1986 — Section 12(1)(a), 21

Tribunals and Commissions01 Jan 2024Dismissed

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0007

Consumer Protection Act, 2019 — Section 2(7), 51

Tribunals and Commissions01 Jan 2024Dismissed

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0006

Consumer Protection Act 1986 — Section 19

Tribunals and Commissions01 Jan 2024Dismissed

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0005

Tribunals and Commissions01 Jan 2024Allowed

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0004

Consumer Protection Act 1986 — Section 21(b)

Tribunals and Commissions01 Jan 2024Disposed Of

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0003

Consumer Protection Act 1986 — Section 13(c), 21

Tribunals and Commissions01 Jan 2024Disposed Of

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0002

Consumer Protection Act 1986 — Section 21(b), 24A

Tribunals and Commissions01 Jan 2024Disposed Of

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0001

Consumer Protection Act 1986 — Section 21(b)Indian Penal Code, 1860 — Section 379