Tribunals and Commissions12 Jan 2024Allowed
Pawan Saluja Vs Imperial Housing Ventures Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 2(1)(d), 13(3B), 18, 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2024
949 judgments · page 45 of 48
Tribunals and Commissions12 Jan 2024Dismissed
Narayan Lal Gujar Vs Cigna Ttk Health Insurance Company Limited
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions12 Jan 2024Dismissed
Life Insurance Corporation Of India Vs Rama Mishra
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 45Evidence Act, 1872 — Section 65B
Tribunals and Commissions12 Jan 2024Dismissed
Amol Arvind Pawar Vs M/s Dosti Corporation (Vihar) & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 21(a)(ii)
Tribunals and Commissions12 Jan 2024Dismissed
Provat Kumar Pal Vs Dr. Nilaabha Bhaduri & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0056
Motor Vehicle Act 1988 — Section 163A, 166
Tribunals and Commissions12 Jan 2024Disposed Of
Birla Sun Life Insurance Co. Ltd. & Anr Vs Suman Devi & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 19Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 39A, 54
Tribunals and Commissions12 Jan 2024Dismissed
Consumers Walfare Association & Anr Vs M/s Vasundhara Builders & Developers
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 14, 19
Tribunals and Commissions12 Jan 2024Disposed Of
Tapan Samanta Vs Dr. Bidyut Kumar Mondal & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Jan 2024Dismissed
M/s Acer Motors Pvt. Ltd Vs P. Rajendra Prasad & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Jan 2024Dismissed
Varahagiri Jagannadha Swamy Vs Padmapriya & Priya Theatres & Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions12 Jan 2024Dismissed
Life Insurance Corporation Vs Purbita Gupta
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act 2019 — Section 58Insurance Act, 1938 — Section 45
Tribunals and Commissions11 Jan 2024Dismissed
K. Kousalya Vs Secretary, Agali Grama Panchayat Office Agali
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0105
Tribunals and Commissions11 Jan 2024Dismissed
Midathada Sujatha Vs Krishna IVF
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0104
Tribunals and Commissions11 Jan 2024Dismissed
Jahir Khan Vs Ashok Leyland & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 13, 21(b)
Tribunals and Commissions11 Jan 2024Dismissed
M/s Harish Processors Pvt. Ltd Vs New India Assurance Company Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0042
Limitation Act, 1963 — Section 5
Tribunals and Commissions11 Jan 2024Allowed
Oriental Insurance Company Limited & 3 Ors Vs Md. Israil
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 21(b)Motor Vehicle Act 1988 — Section 10(2), 149(2), 149(2)(a)(ii)
Tribunals and Commissions11 Jan 2024Dismissed
Santosh Kumar Srivastava Vs Purnima Kumari & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions09 Jan 2024
New India Assurance Co. Ltd Vs M/s 20 Microns Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0073
Tribunals and Commissions09 Jan 2024Partly Allowed
Prem Kumar Chaudhary Vs M/s Bestech India Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0061
Tribunals and Commissions09 Jan 2024Dismissed
Mahadeo Rajeramji Rewatkar Vs H.O.D. Of Orthopaedics & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0046