COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2024

949 judgments · page 43 of 48

Tribunals and Commissions23 Jan 2024Dismissed

Ashok Kumar Goel Vs Branch Manager, ICICI Bank

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0127

Consumer Protection Act, 1986 — Section 19Indian Penal Code, 1860 — Section 409, 420, 468 471

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Tribunals and Commissions23 Jan 2024Dismissed

State Bank Of India Vs M/s Shiur Sakhar Karkhana Pvt. Ltd

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0126

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Tribunals and Commissions23 Jan 2024Allowed

New India Assurance Co. Ltd. Vs Arvindbhai Mansukhlal Gohel

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0102

Consumer Protection Act, 1986 — Section 21(b)Motor Vehicles Act, 1988 — Section 2(30)Sale of Goods Act, 1930 — Section 19, 20

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Tribunals and Commissions22 Jan 2024Dismissed

IFFCO Tokio General Insurance Company Ltd Vs Ganesh Ram

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0125

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Tribunals and Commissions22 Jan 2024Dismissed

National Insurance Company Ltd Vs Anurag Traders & Anr

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0124

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions22 Jan 2024Dismissed

Aviva Life Insurance Company Ltd. & Anr Vs Naresh Kumar

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0123

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions22 Jan 2024Dismissed

Make My Trip India Pvt. Ltd. & 3 Ors Vs Devraj Beharnani

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0122

Consumer Protection Act, 1986 — Section 2(g), 19

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Tribunals and Commissions22 Jan 2024Dismissed

M/s Kutch Shipping Agency Pvt. Ltd Vs M/s Roop Apparel Exim & Anr

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0121

Consumer Protection Act, 1986 — Section 19Contract Act, 1872 — Section 230

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Tribunals and Commissions22 Jan 2024Disposed Of

Ram Chander Vs SBI General Insurance Company Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0120

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 19

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Tribunals and Commissions22 Jan 2024Disposed Of

Khemka Herbs & Spice Pvt. Ltd. Vs Bajaj Alliance General Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0101

Consumer Protection Act, 1986 — Section 2(1)(d), 19

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Tribunals and Commissions22 Jan 2024Disposed Of

Harshvardhan Sancheti Vs Max Life Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0100

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions22 Jan 2024Dismissed

Life Insurance Corporation Of India Vs Asha Kiran

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0099

Consumer Protection Act 2019 — Section 58(1)(b)

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Tribunals and Commissions18 Jan 2024Disposed Of

Krishna Varun Vs Chittoor Jai Kumar & Anr

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0107

Consumer Protection Act, 1986 — Section 25, 27Limitation Act, 1963 — Section 5

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Tribunals and Commissions18 Jan 2024Dismissed

M/s Sleepins Apparels Pvt. Ltd Vs M/s Bajaj Allianz Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0097

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Tribunals and Commissions18 Jan 2024Partly Allowed

Parminder Singh & Anr Vs FS Housing Private Limited & 3 Ors

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0096

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Tribunals and Commissions18 Jan 2024Partly Allowed

Madhu Gupta & Anr Vs Vatika Limited

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0095

Consumer Protection Act, 1986 — Section 2(1)(d)Contract Act, 1872 — Section 74

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Tribunals and Commissions18 Jan 2024Dismissed

Madhumita Lakhwani Vs Arien Contemporary Designs & Constructions Pvt. Ltd

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0094

Contract Act, 1872 — Section 56

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Tribunals and Commissions18 Jan 2024Dismissed

M/s Ajara Design Lounge Pvt Ltd & 2 Ors Vs Ramesh Chandra Kapoor & Anr

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0093

Consumer Protection Act, 1986 — Section 2(r), 13(4)Contract Act, 1872 — Section 56

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Tribunals and Commissions18 Jan 2024Disposed Of

Sandeep Kumar & 3 Ors Vs M/s Media Video Ltd. (Real Estate Division)

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0089

Insolvency and Bankruptcy Code, 2016 — Section 7Companies Act, 1956 — Section 391, 439, 446, 446(1)Companies Act, 2013 — Section 279

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Tribunals and Commissions18 Jan 2024Disposed Of

Smt. Shakuntla Devi & 4 Ors Vs M/s MVL Ltd

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0088

Insolvency and Bankruptcy Code, 2016 — Section 7Companies Act, 1956 — Section 391, 439, 446, 446(1)Companies Act, 2013 — Section 279

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