Tribunals and Commissions05 Feb 2024Dismissed
Shakuntla Singh Vs Chairman, Delhi Development Authority
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0026
Consumer Protection Act 1986 — Section 2(1)(d)(ii), 21(b), 22
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2024
949 judgments · page 42 of 48
Tribunals and Commissions05 Feb 2024Disposed Of
Mrs. Ram Devi Vs Punjab State Federation Of Cooperative House Building Societies Ltd. (Housefed) Punjab
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0025
Consumer Protection Act 2019 — Section 51
Tribunals and Commissions05 Feb 2024Dismissed
Somnath Paul Vs Urban Logistics Pvt. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0022
Consumer Protection Act 1986 — Section 2(d), 17
Tribunals and Commissions01 Feb 2024Dismissed
Radhe Shyam & Anr Vs Devi Sharan Singh
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0021
Tribunals and Commissions01 Feb 2024Partly Allowed
Anshuman Sinha & Anr Vs M/s Jai Prakash Associates Ltd
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0020
Tribunals and Commissions30 Jan 2024Dismissed
Renaissance Rtw (Asia) (P) Ltd. Vs Cholamandalam Ms General Insurance Company Ltd.
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0119
Marine Insurance Act, 1963 — Section 8(2)
Tribunals and Commissions30 Jan 2024Dismissed
Brahmputra Welfare Association Vs Uttar Pradesh Aawas Evam Vikas Parishad & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0117
Tribunals and Commissions30 Jan 2024Partly Allowed
Max Royal Flat Owner's Association Vs M/s Sethi Buildwell Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0116
Consumer Protection Act, 1986 — Section 12(1)(b), 21
Tribunals and Commissions30 Jan 2024Dismissed
Gurupyara Bhatnagar Vs M/s MVL Credit Holding And Leasing Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0115
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(1)(o)Consumer Protection Act, 2019 — Section 2(7)
Tribunals and Commissions30 Jan 2024Dismissed
Trinity Arcade Pvt. Ltd. Vs S.R. Mohan & Co. & Ors.
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0114
Consumer Protection Act, 1986 — Section 2(1)(o), 24ACompanies Act, 1956 — Section 224Income Tax Act, 1961 — Section 80, 801B, 801B(10)
Tribunals and Commissions30 Jan 2024Dismissed
Rajesh Aggarwal Vs M/s Chintels India Ltd.
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0113
Contract Act, 1872 — Section 74
Tribunals and Commissions30 Jan 2024Partly Allowed
Ajay Pruthi & Anr Vs TDI Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0112
Tribunals and Commissions30 Jan 2024Dismissed
Jagrut Nagrik & Ors Vs Parakramsinh A. Jadeja & Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0111
Consumer Protection Act, 2019 — Section 35(1)(c)
Tribunals and Commissions30 Jan 2024Dismissed
Vaibhav Dyestuff Industries Vs New India Insurance Co. Ltd. & 3 Ors.
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0110
Tribunals and Commissions30 Jan 2024Dismissed
Archit Gupta Vs Jalandhar Improvement Trust & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0109
Tribunals and Commissions29 Jan 2024Dismissed
Bank Of Baroda Vs M/s Kumar Trading Company & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0118
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions25 Jan 2024Dismissed
M/s Raj Khad Bhandar Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0131
Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 64UM(1A), 64UM(2)
Tribunals and Commissions25 Jan 2024Disposed Of
Vishwabharathi House Building Co-Operative Society Ltd Vs Jayaram B. Shetty
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0130
Tribunals and Commissions24 Jan 2024Disposed Of
Abhimanyu Singh Vs Rizvana Amusement & Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0129
Constitution of India, 1950 — Article 137, 145Code of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions24 Jan 2024Allowed
United India Insurance Co. Ltd. Vs Dhingra Rice & General Mills
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0128