Tribunals and Commissions19 Feb 2024Disposed Of
Jasvinder Singh Vs M/s Ocus Skyscrapers Realty Limited Through Managing Director
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0055
Consumer Protection Act, 2019 — Section 51
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2024
949 judgments · page 40 of 48
Tribunals and Commissions19 Feb 2024Dismissed
M/S. Mallu Bardana Vs Divisional Manager, National Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 64UM
Tribunals and Commissions19 Feb 2024Allowed
Raj Kumar Agarwal & Anr Vs Kolkata West International City Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(g), 2(1)(o), 14(1)(d)Contract Act, 1872 — Section 23
Tribunals and Commissions19 Feb 2024Allowed
SBI Life Insurance Co. Ltd Vs Jahangir Alam(Since Deceased) Legal Heirs
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions19 Feb 2024Dismissed
Rakesh Kumar & Anr Vs Omaxe Chandigarh Extension Developers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(r)
Tribunals and Commissions19 Feb 2024Partly Allowed
Bhanu Infrabuild Pvt. Ltd. & Ors Vs Jasjit Kaur & Anr
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions19 Feb 2024Allowed
Soumitra Kumar Shaw Vs Lokhandwala Kataria Constructions Private Limited & Anr
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(g), 2(1)(r), 19
Tribunals and Commissions19 Feb 2024Partly Allowed
Amod Kumar Sharma Vs M/s Ansal Landmark Township Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 2(1)(g), 19
Tribunals and Commissions19 Feb 2024Partly Allowed
Omaxe Chandigarh Extension Developers Pvt. Ltd.Vs Rakesh Kumar & Anr
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(r)
Tribunals and Commissions19 Feb 2024Partly Allowed
Amar Nath Kapur Vs Vatika India Next Ltd
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions14 Feb 2024Allowed
Arif Yusuf Bookwala & 2 Ors Vs Hongkong And Shangai Banking Corporation Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0002
Tribunals and Commissions14 Feb 2024Allowed/Dismissed
Usha Anandan Vs Dr. V.J. Vikram & Anr
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0001
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 3, 3(h)(iii), 15Maharashtra Owners Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 3(f)
Tribunals and Commissions13 Feb 2024Disposed Of
P. David Wildson Vs Janani Homes Private Limited
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0005
Tribunals and Commissions13 Feb 2024Partly Allowed
Dr. Mahtab Singh & Anr Vs Ramprastha Promoters Developers (Pvt) Ltd. & 2 Ors.
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions13 Feb 2024Dismissed
Raj Kumar Jain Vs M/s Aishwarya Construction A Partnership Firm
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0003
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
Tribunals and Commissions09 Feb 2024Dismissed
Kotak Securities Ltd. & Anr Vs C.K. Pradeep
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 21(b)
Tribunals and Commissions09 Feb 2024Dismissed
IFFCO Tokio General Insurance Company Ltd Vs Shishir Bhatnagar
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 15, 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions09 Feb 2024Dismissed
Rajeev Sharma Vs Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 Feb 2024Dismissed
K.N. Premnath Vs Ralas Motors & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 13(1)(c), 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions09 Feb 2024Allowed
Dhirender Kumar Yadav Vs Peerless General Finance & Investment Company Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 02 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 24A, 24(A)(2)