Tribunals and Commissions17 Jan 2024Partly Allowed
Unit Trust Of India & Anr Vs Ashmeet Kaur
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0091
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2024
949 judgments · page 44 of 48
Tribunals and Commissions17 Jan 2024Disposed Of
M/s Deepak Buildcon Infrastructure & Anr Vs Harminder Kaur Sidhu
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 2(r), 19Contract Act, 1872 — Section 56
Tribunals and Commissions17 Jan 2024Dismissed
M/s Avleen Motors Vs New India Assurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0086
Tribunals and Commissions17 Jan 2024Allowed
M/s Sagar Packaging Vs Oriental Insurance Company Limited & Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions17 Jan 2024Disposed Of
Dhirendra Kumar Das Vs Branch Manager, Star Health And Allied Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0084
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Jan 2024Disposed Of
Divisional Manager, M/s Oriental Insurance Co. Ltd.Vs Sri Dundayya
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0083
Consumer Protection Act 2019 — Section 58(1)(b)Motor Vehicles Act, 1988 — Section 39, 43, 192
Tribunals and Commissions17 Jan 2024Dismissed
Vijayan P. Vs Managing Director, Sree Gokulam Chits & Finance Company (P) Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 2(r), 21(b)Evidence Act, 1872 — Section 111
Tribunals and Commissions17 Jan 2024Dismissed
Rajeshwari Devi Garg Vs United India Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 2(g), 2(r), 21(b)Evidence Act, 1872 — Section 115
Tribunals and Commissions17 Jan 2024Dismissed
M/s Maruti Suzuki India Limited Vs Rajiv Sharma & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 2(1)(r), 21(b)
Tribunals and Commissions17 Jan 2024Allowed
Virender Aggarwal Vs Oriental Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Jan 2024Dismissed
United India Insurance Copmany Ltd.Vs Bir Dei
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Jan 2024Allowed
Lucknow Development Authority Vs Prem Kishor Singh & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Jan 2024Dismissed
TATA AIG General Insurance Company Ltd Vs Surender Kumar
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Jan 2024Disposed Of
Dr. Ajay Sharda Vs Rakesh Gulati & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Jan 2024Dismissed
Prathamesh Telang Vs Irfan Bukhari
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions16 Jan 2024
Ashish Shukla & 4 Ors Vs Greater Noida Industrial Development Authority
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0090
Tribunals and Commissions16 Jan 2024Disposed Of
M/s Pioneer Dyeing Pvt. Ltd Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 2(l)(d), 19Insurance Act, 1938 — Section 64UM(2)
Tribunals and Commissions15 Jan 2024Dismissed
Dr. Ahsamuddin Vs Heera Lal
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0106
Tribunals and Commissions15 Jan 2024Disposed Of
M/s Elgi Equipments Limited Vs Malathi & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0098
Tribunals and Commissions12 Jan 2024Disposed Of
Mr Manoj Kumar Gupta Vs The Canara Bank
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0103