Tribunals and Commissions26 Mar 1992Petition dismissed
LUXMI SINGHANIA Vs RANI DEBI LOHIA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 293 : 1992 1 CPR 109 : 1992 1 CPR 790 : 1993 1 CLT 709 : 1993 2 CLC 249
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 30 of 39
Tribunals and Commissions26 Mar 1992Revision petition allowed
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs VISHWESHRAO KALE
National Consumer Disputes Redressal Commission · 1992 3 CPJ 40 : 1993 1 CLT 413 : 1994 1 CLT 265
Tribunals and Commissions26 Mar 1992Complaint allowed
LAJYA GUPTA Vs Sham Sunder
National Consumer Disputes Redressal Commission · 1992 0 CPC 318 : 1992 2 CPJ 860 : 1993 2 CLT 531
Tribunals and Commissions26 Mar 1992Appeal dismissed
MOHIT BHATNAGAR Vs Bank of India
National Consumer Disputes Redressal Commission · 1992 2 CPJ 408 : 1993 1 CLT 178
Tribunals and Commissions26 Mar 1992
PRINCIPAL, CARMEL CONVENT SCHOOL Vs PRESIDENT, TERESIAN CARMEL EDUCATION SOCIETY
National Consumer Disputes Redressal Commission · 1992 3 CPJ 180
Tribunals and Commissions26 Mar 1992
AGNES D'MELLO Vs CANARA BANK
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 74 : 1992 1 CPJ 335
Tribunals and Commissions25 Mar 1992Appeal dismissed
NATIONAL INSURANCE CO. LTD.-/ Vs Baldev Singh
National Consumer Disputes Redressal Commission · 1992 0 CPC 289 : 1993 1 CPJ 593 : 1999 2 CPR 179
Tribunals and Commissions25 Mar 1992
SURYA SCOOTERS PVT. LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 75 : 1992 2 CPJ 403 : 1993 1 CLT 86
Tribunals and Commissions24 Mar 1992Appeal allowed
Rajdeo Singh Vs MUKHU MANJHI
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1037
Tribunals and Commissions24 Mar 1992Appeal dismissed with costs
JEHANABAD GAS AGENCY Vs SANJAY KUMAR
National Consumer Disputes Redressal Commission · 1992 3 CPJ 288
Tribunals and Commissions24 Mar 1992
VIRAJ OVERSEAS PVT. LTD. Vs HINDUSTAN MOTORS LTD.
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 76 : 1992 2 CPJ 360 : 1992 2 CPR 277 : 1993 1 CLT 28
Tribunals and Commissions23 Mar 1992Dismissed
P.T. THOMAS Vs KERALA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 1 CPJ 239 : 1993 1 CLT 284
Tribunals and Commissions23 Mar 1992Petition disposed of
MUMBAI GRAHAK PANCHAYAT Vs LOHIA MACHINES LTD.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 387 : 1992 2 CPR 1
Tribunals and Commissions23 Mar 1992Appeal allowed
PATIALA MOTORS Vs RAJ KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 33 : 1994 1 CLT 240
Tribunals and Commissions23 Mar 1992Complaint rejected
GATEWAY SPECIALITY PAPERS (P) LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 1 CPR 666 : 1992 2 CPJ 488 : 1994 1 CLT 729
Tribunals and Commissions23 Mar 1992Appeal dismissed
New India Assurance Co. Ltd. Vs ANNAPURNA KRISHI KENDRA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 232 : 1992 2 CPR 112 : 1993 1 CLT 280
Tribunals and Commissions23 Mar 1992Petition dismissed
RAMON And DEMN LTD. Vs State Bank of India
National Consumer Disputes Redressal Commission · 1992 0 CPC 269 : 1992 3 CPJ 1 : 1994 1 CLT 113
Tribunals and Commissions23 Mar 1992Appeal accepted
HINDUSTAN COPPER LIMITED Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1992 0 CPC 59 : 1992 1 CPJ 285 : 1992 2 CPR 115 : 1993 1 CLT 425
Tribunals and Commissions23 Mar 1992Appeal dismissed
A.R. NARAYAN Vs MANAGER, U.C.O. BANK
National Consumer Disputes Redressal Commission · 1992 1 CPJ 286 : 1992 1 CPR 801
Tribunals and Commissions23 Mar 1992
HIND CONSTRUCTION CO. Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 116