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National Consumer Disputes Redressal Commission judgments, 1992

765 judgments · page 28 of 39

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Tribunals and Commissions22 Apr 1992Appeal dismissed

National Insurance Company Ltd. Vs J. SARVESWARA RAO

National Consumer Disputes Redressal Commission · 1992 0 CPC 650 : 1992 1 CPJ 325 : 1993 1 CLT 115

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Tribunals and Commissions22 Apr 1992Appeal dismissed

SKYPAK COURIERS PVT. LTD. Vs C.E.R.S.

National Consumer Disputes Redressal Commission · 1992 0 CPC 564 : 1992 1 CPJ 316 : 1992 2 CPR 137 : 1993 1 CLT 97

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Tribunals and Commissions22 Apr 1992Appeal allowed

USHAPURI Vs ASHWANI KUMAR DAS

National Consumer Disputes Redressal Commission · 1992 2 CPR 731 : 1992 3 CPJ 295

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Tribunals and Commissions22 Apr 1992Appeal dismissed

MANAGER, S.T.D. P.C.O. Vs JAYENDRA MANHARLAL UPADHYAH

National Consumer Disputes Redressal Commission · 1992 3 CPJ 17

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Tribunals and Commissions20 Apr 1992Complaint dismissed

PRADEEP DUTTA Vs Larsen and Toubro Ltd.

National Consumer Disputes Redressal Commission · 1992 3 CPJ 633 : 1994 1 CLT 315

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Tribunals and Commissions20 Apr 1992Disposed of

National Seeds Corporation Ltd. Vs GRAHAK SURAKSHA MANDAL

National Consumer Disputes Redressal Commission · 1992 0 CPC 500 : 1992 3 CPJ 41 : 1994 1 CLT 138

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Tribunals and Commissions20 Apr 1992Allowed

OVERSEAS CARPETS LIMITED , KASHMIR ARTS Vs National Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1992 2 CPJ 388 : 1992 2 CPR 107 : 1993 1 CLT 63

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Tribunals and Commissions20 Apr 1992Disposed Of

SUNIL THAPAR Vs ALLAHABAD BANK

National Consumer Disputes Redressal Commission · 1992 3 CPJ 2 : 1994 1 CLT 115

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Tribunals and Commissions16 Apr 1992Appeal dismissed

DELHI DEVELOPMENT AUTHORITY Vs A.K.MEHROTRA

National Consumer Disputes Redressal Commission · 1992 2 CPJ 611

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Tribunals and Commissions16 Apr 1992Complaint allowed

GEETANJALI SILK HOUSE Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1994 3 CPJ 435

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Tribunals and Commissions13 Apr 1992Complaint accepted

SUBHASH CHAND JINDAL Vs VICE CHAIRMAN D.D.A.

National Consumer Disputes Redressal Commission · 1992 3 CPJ 582

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Tribunals and Commissions10 Apr 1992Petition allowed

SRI VENKATA PADMAVATHI RAW And BOILED RICEMILL Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1993 1 CLT 529 : 1993 1 CPJ 104

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Tribunals and Commissions10 Apr 1992Appeal dismissed with costs

H.S.E.B., PANCHKULA Vs ANOOP STONE CRUSHER

National Consumer Disputes Redressal Commission · 1992 0 CPC 273 : 1992 3 CPJ 653

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Tribunals and Commissions10 Apr 1992Appeal dismissed

RENU JAIN Vs ESCORTS HEART INSTITUTE And RESEARCH CENTRE

National Consumer Disputes Redressal Commission · 1992 0 CPC 406 : 1992 2 CPJ 391 : 1993 1 CLT 66

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Tribunals and Commissions10 Apr 1992Petition allowed

SRI VENKATA PADMAVATHI RAW And BOILED RICE MILL Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1993 1 CPJ 120

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Tribunals and Commissions10 Apr 1992Complaint disposed of

ABANTI MALLIK Vs BRANCH MANAGER, O.S.F.C.

National Consumer Disputes Redressal Commission · 1993 1 CPJ 278

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Tribunals and Commissions09 Apr 1992Complaint disposed of

SRIDHAR PUHAN Vs TAHASILDAR, BANKI

National Consumer Disputes Redressal Commission · 1992 3 CPJ 210

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Tribunals and Commissions09 Apr 1992Petition dismissed

CUREWELL HOSPITAL PRIVATE LIMITED Vs KOHLI MEDICAL GASES PVT. LTD.

National Consumer Disputes Redressal Commission · 1992 2 CPJ 413 : 1992 2 CPR 118 : 1993 1 CLT 185

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Tribunals and Commissions09 Apr 1992Appeal dismirssed

MAHAD CO-OPEERATIVE URBAN BANK LTD. Vs SHARAD GOVIND CHOTHE

National Consumer Disputes Redressal Commission · 1992 0 CPC 414 : 1992 2 CPJ 419 : 1992 2 CPR 8 : 1993 1 CLT 174

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Tribunals and Commissions09 Apr 1992Complaint allowed

MURALIDHAR SARANGI Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1993 1 CPJ 281 : 1993 2 CPR 269

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