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National Consumer Disputes Redressal Commission judgments, 1992

765 judgments · page 27 of 39

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Tribunals and Commissions04 May 1992Appeal dismissed

PREM CHAND YADAV Vs SUB POST MASTER, LOHARU

National Consumer Disputes Redressal Commission · 1992 3 CPJ 442

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Tribunals and Commissions04 May 1992Complaint partly allowed

PREM KUMAR JAGGI Vs PREET MOTORS

National Consumer Disputes Redressal Commission · 1992 2 CPJ 615

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Tribunals and Commissions04 May 1992Complaint dismissed

SOMA CHEMICALS Vs Syndicate Bank

National Consumer Disputes Redressal Commission · 1992 2 CPJ 1015

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Tribunals and Commissions02 May 1992Appeal dismissed

MAHARASHTRA SCOOTERS LTD.-/O.P. Vs SH.HARIPRASAD

National Consumer Disputes Redressal Commission · 1993 2 CPJ 731

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Tribunals and Commissions01 May 1992Complaint partly allowed

PARUL URESH DALAL Vs INDIAN DENTAL TRADERS

National Consumer Disputes Redressal Commission · 1992 2 CPJ 972

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Tribunals and Commissions30 Apr 1992Appeal dismissed

JAINA PROPERTIES Vs RISAL KAUR

National Consumer Disputes Redressal Commission · 1992 3 CPJ 641

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Tribunals and Commissions28 Apr 1992Appeal allowed

PATEL RAMABHAI SHANKERDAS Vs BRANCH MANAGER, NATIONAL INSURANCE CO.LTD

National Consumer Disputes Redressal Commission · 1992 2 CPJ 965

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Tribunals and Commissions28 Apr 1992Petition allowed

ELECTRO FABRICS Vs Union of India

National Consumer Disputes Redressal Commission · 1992 3 CPJ 439

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Tribunals and Commissions27 Apr 1992Appeal allowed

BINATONE ELECTRONICS LTD. Vs RACHNA MITTAL

National Consumer Disputes Redressal Commission · 1992 3 CPJ 261 : 1993 1 CPR 237

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Tribunals and Commissions27 Apr 1992Complaint allowed with cost

PRAKASH/RAMAKANT G.DESHMUKH Vs Maharashtra State Electricity Board

National Consumer Disputes Redressal Commission · 1993 1 CPJ 139

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Tribunals and Commissions27 Apr 1992Complaint dismissed in-limine

Deepak Gupta Vs STANDARD TRANSPORT

National Consumer Disputes Redressal Commission · 1992 3 CPJ 652

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Tribunals and Commissions26 Apr 1992

UNITED INDIA INSURANCE CO. LTD. Vs SURENDER DUTT BHANDARI

National Consumer Disputes Redressal Commission · 1992 0 NCDRC 67

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Tribunals and Commissions25 Apr 1992Complaint dismissed

KALYANI GANDHI Vs BRANCH MANAGER, M/S. INDIAN AIRLINES

National Consumer Disputes Redressal Commission · 1993 2 CPJ 671

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Tribunals and Commissions24 Apr 1992Appeal partly allowed

ANNAMALAI BUS TRANSPORT LTD. Vs K.S. SOMASUNDARAN

National Consumer Disputes Redressal Commission · 1992 3 CPJ 87

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Tribunals and Commissions24 Apr 1992Appeal allowed

ASHOK DHOBLE Vs V.B. RAMDHAVE

National Consumer Disputes Redressal Commission · 1992 3 CPJ 7 : 1994 1 CLT 161

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Tribunals and Commissions24 Apr 1992Complaint dismissed

PRAMOD KUMAR Vs TELCO

National Consumer Disputes Redressal Commission · 1993 1 CPJ 484

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Tribunals and Commissions23 Apr 1992Appeal dismissed

RAMANBHAI SOMABHAI PATEL Vs CHIEF ENGINEER, GUJARAT ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 1992 1 CPR 205 : 1992 3 CPJ 6 : 1994 1 CLT 155

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Tribunals and Commissions23 Apr 1992Appeal dismissed

CONSUMER ACTION GROUP, REP. BY ITS EXECUTIVE DIRECTOR Vs MANAGING DIRECTOR, TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION

National Consumer Disputes Redressal Commission · 1992 2 CPJ 416

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Tribunals and Commissions23 Apr 1992

UNITED INDIA INSURANCE COMPANY LTD. Vs P.S.MANI

National Consumer Disputes Redressal Commission · 1992 0 CPC 585 : 1992 0 NCDRC 69 : 1992 2 CPJ 354 : 1992 2 CPR 91 : 1993 1 CLT 20

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Tribunals and Commissions22 Apr 1992Appeal allowed

POOJA SALES PRIVATE LTD. Vs M.S.KHAN

National Consumer Disputes Redressal Commission · 1993 1 CPJ 376 : 1993 1 CPR 262

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