Tribunals and Commissions09 Apr 1992Appeal disposed of
N.CHIRANJAVI Vs Branch Manager, L.I.C.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 572 : 1992 2 CPR 636
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 29 of 39
Tribunals and Commissions09 Apr 1992Complaint dismissed
Surya Agroils Ltd. Vs ALLIED MOTORS LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 195
Tribunals and Commissions09 Apr 1992
SURE MARKETING SERVICES Vs LEO D'SOUZA
National Consumer Disputes Redressal Commission · 1992 0 CPC 417 : 1992 0 NCDRC 73 : 1992 2 CPJ 364 : 1993 1 CLT 35
Tribunals and Commissions08 Apr 1992Appeal allowed
TELEPHONE D.M., BHUJ Vs JAMNADAS MIRCHUMAL
National Consumer Disputes Redressal Commission · 1992 2 CPJ 796
Tribunals and Commissions08 Apr 1992Complaint dismissed
NIRUPAMA PARAMGURU Vs MANAGING DIRECTOR, FAVOURITE SMALL INVESTMENT LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 285 : 1993 2 CPR 306
Tribunals and Commissions07 Apr 1992Appeal dismissed
R.P. DEWANWALA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1992 0 CPC 599 : 1992 1 CPR 746 : 1992 3 CPJ 4 : 1994 1 CLT 130
Tribunals and Commissions07 Apr 1992
K.G. MANDAOKAR Vs KETAN CONSULTANTS PVT. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1055
Tribunals and Commissions07 Apr 1992
General Manager Southern Railways Madras Vs N Prabaharan
National Consumer Disputes Redressal Commission · 1992 0 CPC 410 : 1992 1 CPJ 323 : 1992 2 CPR 109 : 1993 1 CLT 112
Tribunals and Commissions06 Apr 1992Complaint dismissed
JELLAP VENKATESWARA RAO Vs COMMISSIONER, SOCIAL WELFARE DEPARTMENT
National Consumer Disputes Redressal Commission · 1992 2 CPJ 943
Tribunals and Commissions06 Apr 1992Complaint disposed of
RAVINDRA KR.DAS Vs MANAGING DIRECTOR, O.S.F.C.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 976
Tribunals and Commissions06 Apr 1992Complaint allowed
SUNAKAR BHOL Vs AMAR DRUG HOUSE
National Consumer Disputes Redressal Commission · 1992 2 CPJ 938
Tribunals and Commissions06 Apr 1992Complaint dismissed
SRIDHARA CHANDRA DAS Vs EXECUTIVE ENGINEER, O.S.E.B., BALASORE
National Consumer Disputes Redressal Commission · 1993 1 CPJ 256
Tribunals and Commissions06 Apr 1992Complaint disposed of
CHANDRAMANI SARANGI Vs Central Bank of India
National Consumer Disputes Redressal Commission · 1992 3 CPJ 249
Tribunals and Commissions06 Apr 1992
S B Enterprises Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 547
Tribunals and Commissions01 Apr 1992Appeal allowed
DIVISIONAL ENGINEER TELEGRAPH-/O.P. Vs BACHA PRASAD
National Consumer Disputes Redressal Commission · 1992 2 CPR 647 : 1992 3 CPJ 342
Tribunals and Commissions31 Mar 1992Appeal allowed
DAVINDER BIR SINGH Vs S.D.O. H.S.E.B., DIST. KURUKSHETRA-/Opp. Party
National Consumer Disputes Redressal Commission · 1992 2 CPJ 698 : 1993 0 CPC 149
Tribunals and Commissions30 Mar 1992Complaint accepted
DELHI STEEL TUBES INDUSTRIES LTD. Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 608
Tribunals and Commissions30 Mar 1992Appeal dismissed
TELECOM DISTRICT ENGINEER-/Original Opponent Vs CHHOTALAL B.THAKKAR
National Consumer Disputes Redressal Commission · 1992 2 CPJ 749
Tribunals and Commissions30 Mar 1992Complaints dismissed
SAKTHIVADIVELU And SONS Vs BANK OF INDIA And OTHERS
National Consumer Disputes Redressal Commission · 1992 2 CPR 288 : 1992 3 CPJ 420
Tribunals and Commissions27 Mar 1992Order accordingly
M.K. SANGAL Vs ACCOUNTANT GENERAL-I (LEKHA)
National Consumer Disputes Redressal Commission · 1992 1 CPJ 441 : 1992 2 CPR 5