Tribunals and Commissions23 Mar 1992
TARUN KUMAR KANIYALAL SONI Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 79 : 1992 1 CPJ 234 : 1992 1 CPR 688 : 1993 0 CPC 572 : 1993 1 CLT 282
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 31 of 39
Tribunals and Commissions23 Mar 1992
MADRAS TELEPHONES Vs M Singhara Velu
National Consumer Disputes Redressal Commission · 1992 1 CPJ 235 : 1992 2 CPR 87 : 1993 1 CLT 286
Tribunals and Commissions20 Mar 1992Appeal allowed
MODERN AUTOMOBILES, AMBALA Vs GOBIND RAM KAJERIWAL
National Consumer Disputes Redressal Commission · 1992 3 CPJ 10 : 1994 1 CLT 170 : 1994 1 CLT 172
Tribunals and Commissions20 Mar 1992Revision petition allowed
DHARMATMA PRASAD MISHRA Vs SUB-DIVISIONAL OFFICER (Electricity)
National Consumer Disputes Redressal Commission · 1992 1 CPJ 252 : 1992 1 CPR 831 : 1993 1 CLT 294
Tribunals and Commissions18 Mar 1992Appeal allowed
BRANCH MANAGER STATE BANK OF INDIA SURAT Vs N. RAVEENDRAN NAIR
National Consumer Disputes Redressal Commission · 1992 3 CPJ 20
Tribunals and Commissions18 Mar 1992Revision petition allowed
MODERN RICE MILL MACHINERY COMPANY Vs SUSHIL KUMAR MONDAL
National Consumer Disputes Redressal Commission · 1992 3 CPJ 12 : 1994 1 CLT 179
Tribunals and Commissions17 Mar 1992Complaint allowed
AMAN DAHIYA, ADVOCATE Vs Union of India
National Consumer Disputes Redressal Commission · 1992 0 CPC 215 : 1992 2 CPJ 576 : 1993 2 CLT 208
Tribunals and Commissions17 Mar 1992Appeal allowed
BANK OF INDIA Vs SADHU RAM GUPTA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 830
Tribunals and Commissions17 Mar 1992Allowed
DEVAKANTA KAKATI Vs State Bank of India
National Consumer Disputes Redressal Commission · 1992 3 CPJ 16 : 1993 0 CPC 466 : 1993 1 CLT 673
Tribunals and Commissions16 Mar 1992Complaint allowed
Consumer Education and Research Society Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1992 2 CPJ 781
Tribunals and Commissions16 Mar 1992Partly Allowed
K.T. SHIVAIAH Vs Canara Bank
National Consumer Disputes Redressal Commission · 1992 1 CPJ 253 : 1992 3 CPJ 68 : 1993 1 CLT 297 : 1994 1 CLT 286
Tribunals and Commissions16 Mar 1992Complaint not adjudicated upon
SUSHIL KUMAR Vs SENIOR DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 632 : 1993 1 CPR 86 : 1993 2 CLC 73 : 1993 2 CLT 160
Tribunals and Commissions16 Mar 1992Complaint dismissed with costs
KISHORI SHYAM GUPTA Vs ALFA AUTOMOBILES
National Consumer Disputes Redressal Commission · 1992 3 CPJ 303 : 1993 1 CPR 401
Tribunals and Commissions16 Mar 1992Allowed
Life Insurance Corporation of India Vs CHANDRA WATI DEVI
National Consumer Disputes Redressal Commission · 1992 0 CPC 574 : 1992 1 CPJ 255 : 1993 1 CLT 31
Tribunals and Commissions16 Mar 1992Appeal allowed
Life Insurance Corporation of India Vs Chandrawati Devi
National Consumer Disputes Redressal Commission · 1992 2 CPJ 361
Tribunals and Commissions16 Mar 1992Appeal partly allowed
RAJASTHAN STATE ELECTRICITY BOARD Vs MARUDHAR EDIBLE OILS PVT. LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPR 100 : 1993 2 CPJ 1112
Tribunals and Commissions13 Mar 1992Complaint dismissed
ASHOK ACHARAYA Vs Rajasthan Government
National Consumer Disputes Redressal Commission · 1992 3 CPJ 313 : 1993 1 CPR 368
Tribunals and Commissions13 Mar 1992Appeal dismissed
ASSTT. ENGINEER ELECTRICAL Vs A.PADMANABHA RAO
National Consumer Disputes Redressal Commission · 1992 2 CPJ 726
Tribunals and Commissions13 Mar 1992Dismissed
K.S. YADAV Vs UNISCANS And SONICS LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 39 : 1994 1 CLT 261
Tribunals and Commissions13 Mar 1992
TIRUPATI ASSOCIATES Vs RAJ DULARIDATTA
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 80 : 1992 2 CPR 634 : 1992 3 CPJ 36 : 1994 1 CLT 253 : 2000 2 CPC 131