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National Consumer Disputes Redressal Commission judgments, 1992

765 judgments · page 33 of 39

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Tribunals and Commissions04 Mar 1992Complaint allowed

PRAVIN M.UTTARWAR Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1993 1 CPJ 291 : 1993 2 CPR 276

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Tribunals and Commissions03 Mar 1992Appeal dismissed

GIRIKAND TRAVELS PVT. LTD. Vs ARUN NARAHAR PUJARI

National Consumer Disputes Redressal Commission · 1992 2 CPJ 836 : 1993 2 CPR 279

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Tribunals and Commissions03 Mar 1992Appeal allowed

J.L. NAYAK Vs Amarnath

National Consumer Disputes Redressal Commission · 1993 1 CPJ 534

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Tribunals and Commissions29 Feb 1992Complaint Allowed

ISWAR CHANDRA PATEL Vs Orissa Agro Industries Corporation Ltd.

National Consumer Disputes Redressal Commission · 1992 2 CPJ 668

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Tribunals and Commissions29 Feb 1992Complaint dismissed

COOLING INDUSTRIES Vs State Bank of India

National Consumer Disputes Redressal Commission · 1992 1 CPR 555 : 1992 3 CPJ 512

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Tribunals and Commissions29 Feb 1992Ordered accordingly

DEVASHIS PANDA Vs MANAGING DIRECTOR ANDHRA PRADESH SCOOTERS LTD.

National Consumer Disputes Redressal Commission · 1992 1 CPR 557 : 1992 3 CPJ 670

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Tribunals and Commissions29 Feb 1992Appeal allowed

MD.FIROZ AHMED Vs ASWIN KUMAR DAS

National Consumer Disputes Redressal Commission · 1992 1 CPR 715 : 1992 3 CPJ 516

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Tribunals and Commissions29 Feb 1992Appeal allowed

ASSTT. ENGINEER, P.H. RENT SUBDIVISION Vs BIDYASAGAR SHAW

National Consumer Disputes Redressal Commission · 1992 1 CPR 709 : 1993 1 CPJ 287

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Tribunals and Commissions29 Feb 1992Appeal dismissed

KANKATI ANNAPURANAMMA Vs CHAIRMAN And MANAGING DIRECTOR, ANDHRA PRADESH TRANSPORT CORPORATION

National Consumer Disputes Redressal Commission · 1992 2 CPJ 712

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Tribunals and Commissions28 Feb 1992Dismissed

MUNICIPAL CORPORATION OF DELHI Vs SUMER SINGH MANN

National Consumer Disputes Redressal Commission · 1992 0 CPC 758 : 1992 1 CPJ 217

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Tribunals and Commissions28 Feb 1992Dismissed

National Insurance Co. Ltd. Vs K.D. GODBOLE

National Consumer Disputes Redressal Commission · 1992 0 CPC 377 : 1992 1 CPJ 199 : 1992 1 CPR 806 : 1993 1 CLT 467

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Tribunals and Commissions28 Feb 1992Appeal partly allowed

SURENDER MOHAN SUNEJA Vs Himachal Pradesh Housing Board

National Consumer Disputes Redressal Commission · 1992 2 CPR 48 : 1992 3 CPJ 459 : 1994 1 CLT 337

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Tribunals and Commissions27 Feb 1992Appeal allowed

AMRUTHBAI HARGOVANLAL RAMI Vs PATEL VALLABHBHAI MULJIBHAI And MANAGER VOLTAS LIMITED

National Consumer Disputes Redressal Commission · 1992 2 CPJ 695

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Tribunals and Commissions27 Feb 1992Appeal dismissed

UCO BANK Vs AMITA PATEL

National Consumer Disputes Redressal Commission · 1992 2 CPJ 876

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Tribunals and Commissions27 Feb 1992Ordered accordingly

SON. LDR.GURDIAL SINGH Vs UNITED LAND AND HOUSING LTD.

National Consumer Disputes Redressal Commission · 1992 1 CPJ 411 : 1993 2 CLT 146

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Tribunals and Commissions27 Feb 1992

COMMON CAUSE Vs Delhi Electric Supply Undertaking

National Consumer Disputes Redressal Commission · 1992 1 CPJ 277 : 1992 1 CPR 549

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Tribunals and Commissions26 Feb 1992Appeal dismissed

WHEEL WORLD OF AMBALA CANTT Vs S.D.VERMA

National Consumer Disputes Redressal Commission · 1992 2 CPJ 568 : 1993 2 CLT 197 : 1993 2 CPR 271

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Tribunals and Commissions26 Feb 1992Appeal allowed

J.S.RATHEE Vs DISTRICT MANAGER (TELECOM) AMBALA CANTT

National Consumer Disputes Redressal Commission · 1992 0 CPC 278 : 1992 2 CPJ 564 : 1992 2 CPR 649 : 1993 2 CLT 190

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Tribunals and Commissions25 Feb 1992Appeal dismissed

S.K.KAUSHAL OF AMBALA CANTT. Vs SAINI LAW AGENCY

National Consumer Disputes Redressal Commission · 1992 0 CPC 354 : 1992 1 CPJ 384 : 1993 2 CLT 127

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Tribunals and Commissions25 Feb 1992Appeal dismissed

A.R. NARAYAN Vs STATE BANK OF HYDERABAD

National Consumer Disputes Redressal Commission · 1992 0 CPC 300 : 1992 1 CPJ 192 : 1992 1 CPR 534 : 1993 1 CLT 464

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