Tribunals and Commissions12 Mar 1992Complaint dismissed
BORSALI APARTMENT CO-OP HOUSING SOCIETY LIMITED Vs MANAGING DIRECTOR, AHMEDABAD ELECTRICITY CO.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 490
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 32 of 39
Tribunals and Commissions12 Mar 1992Appeal dismissed
DISTRICT MANAGER, TELEPHONE Vs S.S.SODHI
National Consumer Disputes Redressal Commission · 1992 0 CPC 765 : 1992 2 CPJ 885 : 1993 2 CLT 542
Tribunals and Commissions12 Mar 1992Appeal dismissed
BHARAT KUMAR SINHA Vs Central Bank of India
National Consumer Disputes Redressal Commission · 1994 1 CLT 250
Tribunals and Commissions12 Mar 1992Revision Petition disposed of
CYMA EXPORTS (PVT.) LTD. Vs DEVAIAH CHOURIRA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 34
Tribunals and Commissions12 Mar 1992
RAJINDER SINGH SALUJA Vs DATAPRO INFORMATION TECHNOLOGY
National Consumer Disputes Redressal Commission · 1992 3 CPJ 170
Tribunals and Commissions12 Mar 1992
NATIONAL SPORTS CLUB OF INDIA Vs MUKESH GANJAWALA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 285
Tribunals and Commissions12 Mar 1992
T.THANARAJ Vs SAM G.ANDREWS
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 81 : 1992 3 CPJ 35 : 1994 1 CLT 247
Tribunals and Commissions11 Mar 1992Appeal partly allowed
PUNJAB TRACTORS LIMITED Vs TARSANGBHAI AMARSANGBHAI SOLANKI
National Consumer Disputes Redressal Commission · 1992 3 CPJ 488
Tribunals and Commissions11 Mar 1992Appeal dismissed
PRAKASH TRADING COMPANY Vs KASHIRAM SAMPAT TAYADE
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1010
Tribunals and Commissions11 Mar 1992Appeal dismissed
TELECOM DISTRICT MANAGER Vs MODI STEELS LTD
National Consumer Disputes Redressal Commission · 1993 1 CPJ 21
Tribunals and Commissions10 Mar 1992Complaint allowed
J.P.KHANGARE Vs EXECUTIVE ENGINEER, M.S.E.B.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 963
Tribunals and Commissions09 Mar 1992Appeal allowed
RATNAPRABHA MOTORS Vs JAGDISH RANCHHODAS VAISHNAV
National Consumer Disputes Redressal Commission · 1992 2 CPJ 833
Tribunals and Commissions09 Mar 1992Only cost awarded
GOPAL D.MAHGAONKAR Vs BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 495
Tribunals and Commissions09 Mar 1992Complaint dismissed
VAREITIES Vs AUTO DISTRIBUTORS
National Consumer Disputes Redressal Commission · 1992 3 CPJ 233
Tribunals and Commissions06 Mar 1992Revision allowed
RAJASTHAN STATE ELECTRICITY BOARD Vs HIRA LAL
National Consumer Disputes Redressal Commission · 1993 1 CPJ 183
Tribunals and Commissions05 Mar 1992Appeal dismissed
JAGDISH PRASAD DAGAR-/ Vs SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION-/Opp. Party
National Consumer Disputes Redressal Commission · 1992 0 CPC 333 : 1992 2 CPJ 493 : 1993 1 CLT 353 : 1993 2 CLC 51
Tribunals and Commissions04 Mar 1992Appeal allowed
SUPERINTENDENT OF POST OFFICES Vs SHAH CHAMPAKLAL CHUNILAL
National Consumer Disputes Redressal Commission · 1992 2 CPJ 685
Tribunals and Commissions04 Mar 1992Complaint partly allowed
B.K.SOGANI Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1181
Tribunals and Commissions04 Mar 1992
MOH. IKARAMUL HAQ Vs HAFIZ A.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 115
Tribunals and Commissions04 Mar 1992Revision allowed with costs
RAJASTHAN STATE ELECTRICITY BOARD Vs RATAN CHEMICAL INDUSTRIES
National Consumer Disputes Redressal Commission · 1992 3 CPJ 250