Tribunals and Commissions25 Feb 1992
CONSUMER PROTECTION COUNCIL, AHMEDABAD Vs NATIONAL DIARY DEVELOPMENT BOARD
National Consumer Disputes Redressal Commission · 1992 0 CPC 335 : 1992 0 NCDRC 83 : 1992 1 CPJ 250 : 1992 1 CPR 553 : 1993 1 CLT 295
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 34 of 39
Tribunals and Commissions24 Feb 1992Complaint dismissed
PRABHAKAR TEKRIWAL Vs AUTO DISTRIBUTORS LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 222
Tribunals and Commissions24 Feb 1992Dismissed
CH. A.N. RAJU Vs MANAGING DIRECTOR, APSFC
National Consumer Disputes Redressal Commission · 1992 1 CPJ 241 : 1993 1 CLT 289
Tribunals and Commissions24 Feb 1992Appeal dismissed
JAINA PROPERTIES, PRIVATE LTD Vs KAVITA KATARIA
National Consumer Disputes Redressal Commission · 1992 0 CPC 767 : 1992 1 CPJ 224
Tribunals and Commissions24 Feb 1992Appeal dismissed
NAFE SINGH BADAL OF DISTRICT JIND Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 320 : 1993 2 CLT 109
Tribunals and Commissions24 Feb 1992
UNION OF INDIA Vs B.S.SIDHU
National Consumer Disputes Redressal Commission · 1992 0 CPC 232 : 1992 0 NCDRC 84 : 1992 1 CPJ 208 : 1992 1 CPR 537 : 1993 1 CLT 716
Tribunals and Commissions24 Feb 1992
INDIAN OIL CORPORATION LTD Vs L S Lalitha
National Consumer Disputes Redressal Commission · 1992 1 CPJ 269 : 1992 1 CPR 547 : 1992 1 CPR 662 : 1993 1 CLT 236
Tribunals and Commissions22 Feb 1992
Mahadeo Cotton Mills Ltd Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 982 : 1992 2 CPR 417
Tribunals and Commissions20 Feb 1992Complaint returned
UTTAM BHARAT ELECTRICALS Vs JAIPUR GOLDEN TRANSPORT CO. LTD.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 621
Tribunals and Commissions20 Feb 1992Complaint dismissed
LALCHAND TANWAR Vs Government of Rajasthan
National Consumer Disputes Redressal Commission · 1992 2 CPJ 968 : 1992 2 CPR 469
Tribunals and Commissions20 Feb 1992Order accordingly
ALL INDIA DEFENCE PERSONNEL WELFARE ASSOCIATION (REGD.) Vs PUNJAB HOUSING DEVELOPMENT BOARD
National Consumer Disputes Redressal Commission · 1992 0 CPC 112 : 1992 1 CPJ 445
Tribunals and Commissions18 Feb 1992Appeal allowed
OZA NIRAV KANUBHAI-/ Vs CENTRE HEAD, APPLE INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 597 : 1992 1 CPR 735 : 1992 2 CPJ 706
Tribunals and Commissions18 Feb 1992Appeal allowed
Rajasthan Housing Board Vs Gopal Krishna
National Consumer Disputes Redressal Commission · 1992 2 CPJ 697
Tribunals and Commissions17 Feb 1992Complaint allowed
Sandeep Industries Vs State Bank of India
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1071
Tribunals and Commissions17 Feb 1992Complaint partly allowed
PRADEEP SINGH BAKSHI Vs PUNJAB HOUSING DEVELOPMENT BOARD
National Consumer Disputes Redressal Commission · 1992 0 CPC 90 : 1992 1 CPJ 391 : 1993 2 CLT 137
Tribunals and Commissions15 Feb 1992Appeal dismissed
DIRECTOR, RAJASTHAN STATE INSURANCE Vs Geeta Devi
National Consumer Disputes Redressal Commission · 1992 2 CPR 319 : 1992 3 CPJ 510
Tribunals and Commissions15 Feb 1992
A K Fabrics Vs Ajanta Transport Co
National Consumer Disputes Redressal Commission · 1992 2 CPJ 992
Tribunals and Commissions15 Feb 1992
Resident Engineer Rajasthan Housing Board Vs NAND KISHORE
National Consumer Disputes Redressal Commission · 1992 2 CPR 349 : 1993 1 CPJ 87
Tribunals and Commissions14 Feb 1992Appeal allowed
MAHENDRA SINGH SINGHVI Vs Union of India
National Consumer Disputes Redressal Commission · 1993 2 CPJ 866
Tribunals and Commissions13 Feb 1992Appeal dismissed
DISTRICT ENGINEER TELEPHONES Vs PRAKASH KUMAR MAFATLAL PATEL
National Consumer Disputes Redressal Commission · 1992 1 CPR 745 : 1992 3 CPJ 491