Tribunals and Commissions13 Feb 1992Appeal dismissed with costs
AREA MANAGER, TELECOMMUNICATION Vs N.P.MEHTA
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1524
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 35 of 39
Tribunals and Commissions13 Feb 1992
Col Bhim Singh Vs Regional Manager National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 1992 0 CPC 365 : 1992 1 CPJ 205 : 1992 1 CPR 439
Tribunals and Commissions12 Feb 1992Complaint dismissed
J.C.SURI Vs CHAIRMAN, THE NATIONAL SMALL INDUSTRIES CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 548 : 1992 1 CPJ 393 : 1992 2 CPR 86
Tribunals and Commissions12 Feb 1992Complaint allowed
PHUMALSINGH CHARANSINGH GUJJAR Vs CHAIRMAN, NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 589 : 1992 2 CPR 765
Tribunals and Commissions12 Feb 1992Complaints dismissed
KRISHAN DAS M.INANI Vs SECRETARY RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 923
Tribunals and Commissions12 Feb 1992Complaint partly accepted
UMESH CHANDER SHARMA Vs RAJESH ELECTRONICS
National Consumer Disputes Redressal Commission · 1993 1 CPJ 247
Tribunals and Commissions11 Feb 1992Complaint disposed of
JOSEPH CHARIAN Vs GESTETNER (INDIA) LTD.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 604 : 1993 2 CPR 468
Tribunals and Commissions11 Feb 1992Appeal allowed
S.P. SINGHA Vs New Delhi Municipal Committee
National Consumer Disputes Redressal Commission · 1992 0 CPC 228 : 1992 1 CPJ 202 : 1992 1 CPR 540
Tribunals and Commissions11 Feb 1992Appeal allowed
PRATAP RAJASTHAN SPECIAL STEELS LIMITED Vs SURESH CHAND DEW AN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1010 : 1992 2 CPR 490
Tribunals and Commissions10 Feb 1992Appeal dismissed
BASIR USMAN VIDHA Vs MANAGER, UNITED COMMERCIAL BANK
National Consumer Disputes Redressal Commission · 1992 0 CPC 605 : 1992 1 CPR 748 : 1992 2 CPJ 664
Tribunals and Commissions10 Feb 1992Appeal dismissed
DIRECTOR STATE INSURANCE Vs BASUDEV PRASAD GUPTA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 656 : 1992 2 CPR 282
Tribunals and Commissions07 Feb 1992Appeal succeeds
RAJASTHAN STATE ELECTRICITY BOARD Vs ROSHAN LAL JAIN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 626
Tribunals and Commissions07 Feb 1992Appeal dismissed
Bheru Lal Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 656
Tribunals and Commissions06 Feb 1992Complaint partly allowed
RATAN KUMAR THAKUR Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 690
Tribunals and Commissions06 Feb 1992Appeal allowed
R.M.LAKHANI Vs PRAKASH TRAVELS
National Consumer Disputes Redressal Commission · 1992 2 CPJ 941
Tribunals and Commissions04 Feb 1992Appeal allowed
MOHANARAO MARUTHIRAO CHARGE Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPR 357 : 1992 2 CPJ 613
Tribunals and Commissions04 Feb 1992Complaint accepted
AMRIT LAL Vs INSTANT GROWTH FUNDS (P) LTD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 647
Tribunals and Commissions04 Feb 1992Complaint allowed
RASHMI JALOTA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 45 : 1992 3 CPJ 81 : 1994 1 CLT 186
Tribunals and Commissions04 Feb 1992Complaint dismissed
KRISHAN LAL Vs Chief Administrator
National Consumer Disputes Redressal Commission · 1992 1 CPJ 328 : 1993 2 CLT 112
Tribunals and Commissions04 Feb 1992Complaint dismissed
GURCHARAN SINGH OF BARARA Vs SHASHI BHUSHAN OF BARARA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 334