Tribunals and Commissions27 Jan 1992Complaint allowed
HEMANT B.SHELAT Vs GENERAL MANAGER, TELECOM
National Consumer Disputes Redressal Commission · 1992 1 CPR 680 : 1992 3 CPJ 465
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 37 of 39
Tribunals and Commissions27 Jan 1992Appeal dismissed
S.L.N. AUTO SERVICE STATION Vs HERALD ALFRED LEWIS
National Consumer Disputes Redressal Commission · 1992 0 CPC 292 : 1992 1 CPR 493 : 1992 2 CPJ 823
Tribunals and Commissions27 Jan 1992Appeal dismissed
Telecom District Engineer Vs RAGHUNATH GANESH KARMARKAR
National Consumer Disputes Redressal Commission · 1992 2 CPJ 530
Tribunals and Commissions27 Jan 1992Appeal allowed
B.N.ROSHAN KUMAR Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 238 : 1992 1 CPR 325 : 1992 2 CPJ 708
Tribunals and Commissions23 Jan 1992
Gupta Chemicals Pvt Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 739
Tribunals and Commissions19 Jan 1992
SUNIL BLOOD BANK AND TRANSFUSION CENTRE Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 1992 0 CPC 334 : 1992 0 NCDRC 89 : 1992 1 CPR 430 : 1992 2 CPJ 485 : 1993 1 CLT 248 : 1995 1 CPJ 57
Tribunals and Commissions18 Jan 1992Complaint returned
SUDHAKAR VINAYAK SAPRE Vs SANMITRA HOUSING OF BAJAJ NAGAR
National Consumer Disputes Redressal Commission · 1992 2 CPJ 673
Tribunals and Commissions18 Jan 1992Appeal allowed with costs
RAJASTHAN STATE COOPERATIVE OILSEEDS GROWER'S FEDERATION LTD Vs PUNJAB NATIONAL BANKING CO
National Consumer Disputes Redressal Commission · 1992 2 CPJ 950
Tribunals and Commissions17 Jan 1992Complaint dismissed
JANKI DEVI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPR 614 : 1992 2 CPJ 640
Tribunals and Commissions16 Jan 1992Appeal dismissed
RAJANI GAS COMPANY Vs V.P. JAWALEKAR
National Consumer Disputes Redressal Commission · 1992 2 CPJ 786
Tribunals and Commissions15 Jan 1992Appeal dismissed
MUNICIPAL CORPORATION OF DELHI Vs DHANRAJ JAIN
National Consumer Disputes Redressal Commission · 1992 1 CPJ 262
Tribunals and Commissions14 Jan 1992
National Insurance Co. Ltd. Vs Ashok Construction Co.
National Consumer Disputes Redressal Commission · 1992 0 CPC 151 : 1992 1 CPJ 178 : 1992 1 CPR 361 : 1993 1 CLT 446
Tribunals and Commissions14 Jan 1992Appeal allowed
ANAND MANOHAR PARCHURE Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1992 2 CPJ 560 : 1992 2 CPR 638
Tribunals and Commissions14 Jan 1992Appeal dismissed
BANK OF MAHARASHTRA Vs M.S. NANDANWAR
National Consumer Disputes Redressal Commission · 1992 3 CPJ 669
Tribunals and Commissions14 Jan 1992Appeal allowed
Oriental Insurance Co. Ltd. Vs SURESH ARJUN KARANDE
National Consumer Disputes Redressal Commission · 1992 0 CPC 225 : 1992 1 CPR 431 : 1992 2 CPJ 484 : 1993 1 CLT 244
Tribunals and Commissions13 Jan 1992Complaint dismissed
JAIN JEWELLERS Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1992 0 CPC 170 : 1992 1 CPR 187 : 1992 3 CPJ 567 : 1994 1 CLT 281
Tribunals and Commissions13 Jan 1992Appeal dismissed
Union of India Vs State of Himachal Pradesh
National Consumer Disputes Redressal Commission · 1992 0 CPC 254 : 1992 1 CPJ 418 : 1992 1 CPR 367 : 1993 2 CLT 143
Tribunals and Commissions13 Jan 1992Appeal partly allowed
DISTRICT ENGINEER, TELECOMMUNICATIONS Vs BHAVANGAR GRAHAK SURAKSHA MANDAL
National Consumer Disputes Redressal Commission · 1992 1 CPR 754 : 1992 2 CPJ 653
Tribunals and Commissions13 Jan 1992Appeal dismissed
CITI BANK Vs Raman Sharma
National Consumer Disputes Redressal Commission · 1992 1 CPJ 263 : 1992 2 CPR 59 : 1993 0 CPC 116
Tribunals and Commissions11 Jan 1992Complaint allowed with costs
LOYAL MACHINE WORKS LTD. Vs SKY PAK COURIERS (P) LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 610