Tribunals and Commissions10 Jan 1992Dismissed
KRISHNA CONDUCTORS PVT. LTD. Vs ANDHRA BANK
National Consumer Disputes Redressal Commission · 1992 0 CPC 316 : 1992 1 CPJ 176 : 1992 1 CPR 434 : 1993 1 CLT 442
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 38 of 39
Tribunals and Commissions10 Jan 1992Appeal dismissed
CONSUMER EDUCATION And RESEARCH SOCIETY, AHMEDABAD Vs Canara Bank
National Consumer Disputes Redressal Commission · 1992 0 CPC 165 : 1992 1 CPJ 174 : 1992 1 CPR 531
Tribunals and Commissions10 Jan 1992Appeal partly allowed
M.ANAND Vs ANAND PRATAYABHOOT VIT NIGAM LTD
National Consumer Disputes Redressal Commission · 1992 1 CPJ 229
Tribunals and Commissions10 Jan 1992
ANNAMALAI FINANCE LTD. Vs S.M.N.CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 90 : 1992 1 CPJ 161 : 1992 1 CPR 572
Tribunals and Commissions09 Jan 1992
PREM SINGHA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 0 CPC 240 : 1992 1 CPJ 138 : 1992 1 CPR 503 : 1993 1 CLT 500
Tribunals and Commissions09 Jan 1992Complaint dismissed
TEJ NARAYAN L.MISHRA Vs SECRETARY, BANDHU GRUH NIRMAN SAHAKARI SANSTHA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 482
Tribunals and Commissions09 Jan 1992Appeal dismissed
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs ARUN KUMAR BHAURAO SINGH , VINOD GOPAL GOSAVI
National Consumer Disputes Redressal Commission · 1992 2 CPJ 957
Tribunals and Commissions08 Jan 1992Revision petition allowed
ISHWAR DAS Vs Vinay Kumar Gupta
National Consumer Disputes Redressal Commission · 1992 0 CPC 242 : 1992 1 CPJ 118 : 1992 1 CPR 432 : 1993 1 CLT 479
Tribunals and Commissions08 Jan 1992Appeal accepted
CHAIRMAN, L.I.C. OF INDIA Vs A. NARASAMMA
National Consumer Disputes Redressal Commission · 1992 0 CPC 385 : 1992 1 CPJ 128 : 1992 1 CPR 425 : 1993 1 CLT 491
Tribunals and Commissions08 Jan 1992Appeal allowed
KADAVABHAI ARJANBHAI CHITRODA Vs CHIEF ENGINEER (RURAL ELECTRIFICATION) GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 0 CPC 163 : 1992 1 CPR 445 : 1992 2 CPJ 482 : 1993 1 CLT 241
Tribunals and Commissions08 Jan 1992Allowed
Life Insurance Corporation of India Vs SAMPOORAN SINGH
National Consumer Disputes Redressal Commission · 1992 0 CPC 383 : 1992 1 CPJ 165 : 1992 1 CPR 436 : 1993 1 CLT 407
Tribunals and Commissions08 Jan 1992Petition dismissed
CH. A.N. RAJU Vs CHAIRMAN/MANAGING DIRECTOR, ANDHRA BANK
National Consumer Disputes Redressal Commission · 1992 0 CPC 394 : 1992 1 CPJ 158 : 1992 1 CPR 437 : 1993 1 CLT 511
Tribunals and Commissions08 Jan 1992Appeal dismissed
United India Insurance Co. Ltd. , MOHAN LAL Vs United India Insurance Co. Ltd , MOHAN LAL And SONS
National Consumer Disputes Redressal Commission · 1992 0 CPC 101 : 1992 1 CPJ 132 : 1992 1 CPR 364 : 1993 1 CLT 488
Tribunals and Commissions08 Jan 1992Complaint dismissed
SAHEEN SCREEN PRINTS Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 582
Tribunals and Commissions08 Jan 1992Appeal dismissed
HOMAI J.SHROFF Vs EASTERN ENGINEERS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1011
Tribunals and Commissions07 Jan 1992Appeal allowed
National Insurance Co. Ltd. Vs S.D. ARULNATHAN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 359 : 1993 1 CLT 26 : 1993 1 CPR 549
Tribunals and Commissions07 Jan 1992Appeal dismissed
GENERAL CO-OPERATIVE GROUP-HOUSING SOCIETY LTD. Vs J.K. CEMENT WORKS
National Consumer Disputes Redressal Commission · 1992 0 CPC 149 : 1992 1 CPR 359 : 1992 2 CPJ 486 : 1993 1 CLT 266
Tribunals and Commissions07 Jan 1992Appeal dismissed
A.N. SHARMA Vs DIVISIONAL MANAGER, SYNDICATE BANK
National Consumer Disputes Redressal Commission · 1992 0 CPC 341 : 1992 1 CPJ 216 : 1992 1 CPR 442
Tribunals and Commissions07 Jan 1992Petition disposed of
Consumer Education and Research Society Vs HINDUSTAN CIB A-GEIGY LTD.
National Consumer Disputes Redressal Commission · 1991 0 CPC 672 : 1992 1 CPJ 127 : 1992 1 CPR 360 : 1993 2 CLT 243
Tribunals and Commissions06 Jan 1992Appeal dismissed
NEELA V.RAJE Vs AMOGH INDUSTRIES
National Consumer Disputes Redressal Commission · 1992 3 CPJ 540 : 1993 2 CLT 356